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Supreme Court Of India judgments, 2015

1,519 judgments · page 28 of 76

Supreme Court21 Aug 2015Allowed

Central Bureau of Investigation Vs Rathin Dandapat and Others

Supreme Court Of India · (2015) 3 ACR 3323 : (2015) 9 AD (SC) 472 : AIR 2015 SC 3285 : (2015) 91 ALLCC 231 : (2015) ALLMR(Cri) 3678 : (2015) 3 CCR 386 : (2015) CriLJ 4488 : (2015) 4 Crimes 347 : (2015) 4 JCC 2631 : (2015) 4 JLJR 119 : (2015) 3 NCC 264 : (2015) 4 PLJR 274 : (

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173(2), 173(3), 173(4)Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 326
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Supreme Court21 Aug 2015Allowed

Vikram Singh and Others Vs Union of India and Others

Supreme Court Of India · (2015) 3 ACR 3244 : (2015) 9 AD (SC) 289 : AIR 2015 SC 3577 : (2015) 2 ALD(Cri) 834 : (2015) 91 ALLCC 665 : (2015) ALLMR(Cri) 3715 : (2015) 3 ALT(Cri) 307 : (2015) 3 CCR 363 : (2015) CriLJ 4500 : (2015) 4 JLJR 69 : (2015) 4 MLJ(Cri) 85 : (2015) 3 NCC 28

Constitution of India, 1950 - Article 129, 14, 142, 19(2), 19(3)Penal Code, 1860 (IPC) - Section 11, 12, 201, 302, 303Supreme Court Rules, 1966 - Order 40 Rule 5
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Supreme Court21 Aug 2015Allowed

Commissioner of Central Excise Vs Indorama Synthetics (I) Ltd.

Supreme Court Of India · (2016) 1 ABR 52 : (2015) 10 AD (SC) 246 : (2015) 323 ELT 20 : (2015) 51 GST 841 : (2015) 34 GSTR 601 : (2015) 9 SCALE 154 : (2015) 10 SCC 793 : (2015) 9 SCJ 440

Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 - Rule 6Central Excises and Salt Act, 1944 - Section 4, 4(1), 4(3), 4(4)
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Supreme Court20 Aug 2015Dismissed

Swami Ram Dev and others Vs Shyam Rajak and others

Supreme Court Of India · (2015) 4 RCR(Criminal) 173

Criminal Procedure Code, 1973 (CrPC) - Section 190, 406Penal Code, 1860 (IPC) - Section 120B, 121, 124(B), 153(A), 153(B)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(10), 3(1)(11), 4
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Supreme Court20 Aug 2015Disposed Of

Commissioner, Central Excise and Customs, Kerala and Others Vs Larsen and Toubro Ltd. and Others

Supreme Court Of India · (2015) 9 AD (SC) 341 : AIR 2015 SC 3600 : (2015) 52 GST 1 : (2015) 35 GSTR 168 : (2015) 9 SCALE 91 : (2016) 1 SCC 170 : (2015) 9 SCJ 203 : (2015) 39 STR 913 : (2015) 84 VST 403

Andhra Pradesh Land Revenue (Additional Assessment) and Cess Revision Act, 1962 - Section 3, 4, 6Bihar Finance Act, 1981 - Section 21, 21(1), 58Central Sales Tax Act, 1956 - Section 13(1), 13(3), 14, 15, 2
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Supreme Court20 Aug 2015Dismissed

Royal Medical Trust (Regd.) and Others Vs Union of India and Others

Supreme Court Of India · (2015) 11 AD (SC) 5 : AIR 2015 SC 3300 : (2015) 4 ESC 551 : (2016) 1 LW 940 : (2015) 4 PLJR 321 : (2015) 9 SCALE 68 : (2015) 10 SCC 19 : (2015) 9 SCJ 1 : (2015) 4 SCT 140

Constitution of India, 1950 - Article 141, 32Dental Council of India Regulations, 1994 - Regulation 11(2)Dentists Act, 1948 - Section 10A
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Supreme Court19 Aug 2015Dismissed

Modern Hotel Vs Commissioner of Excise and Others

Supreme Court Of India · (2015) 4 RCR(Civil) 278 : (2015) 9 SCALE 50

Abkari Shops (Disposal in Auction) Rules, 1967 - Rule 6(25)Foreign Liquor Rules - Rule 13A, Rule 13A(5), Rule 13BPartnership Act, 1932 - Section 49, 5
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Supreme Court19 Aug 2015Allowed

Sakharam Vs State of Madhya Pradesh and Others

Supreme Court Of India · (2015) 3 ACR 3537 : AIR 2015 SC 3139 : (2015) 4 AJR 382 : (2015) 3 CCR 426 : (2015) CriLJ 4369 : (2015) 4 JCC 2689 : (2015) 3 JLJ 197 : (2015) 3 RCR(Criminal) 1017 : (2016) 1 RLW 369 : (2015) 9 SCALE 41 : (2015) 10 SCC 557

Penal Code, 1860 (IPC) - Section 302, 307, 320, 323, 324
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