Supreme Court25 Aug 2015Disposed Of

Banwari Lal and Others Vs Balbir Singh

Supreme Court Of India · AIR 2015 SC 3573 : (2015) 6 ALD 89 : (2015) 6 ALLMR 403 : (2015) 4 RCR(Civil) 176 : (2015) 9 SCALE 344 : (2016) 1 SCC 607

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9
Supreme Court25 Aug 2015Dismissed

Vaish Aggarwal Panchayat Vs Inder Kumar and Others

Supreme Court Of India · (2015) 10 AD (SC) 480 : AIR 2015 SC 3357 : (2015) 6 ALD 1 : (2015) 5 AWC 5141 : (2015) 4 CDR 779 : (2015) 5 CHN 8 : (2015) 6 CTC 555 : (2015) 4 JLJR 179 : (2016) 1 LW 890 : (2015) 4 PLJR 311 : (2015) 4 RCR(Civil) 167 : (2015) 9 SCALE 270

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, 11, 12Transfer of Property Act, 1882 - Section 52
Supreme Court25 Aug 2015Dismissed

Satya Pal Anand Vs State of M.P. and Others

Supreme Court Of India · (2015) 113 ALR 284 : (2015) 5 AWC 5273 : (2015) 4 CDR 820 : (2016) 130 RD 256 : (2015) 9 SCALE 297 : (2015) 9 SCJ 538

Andhra Pradesh Registration Rules, 1908 - Rule 117, Rule 26, Rule 58, Rule 69Constitution of India, 1950 - Article 12, 136, 226, 300A, 32Contract Act, 1872 - Section 62
Supreme Court25 Aug 2015Allowed

Purolator India Ltd. Vs Commissioner of Central Excise, Delhi-III

Supreme Court Of India · (2015) 10 AD (SC) 140 : (2015) 323 ELT 227 : (2015) 51 GST 797 : (2015) 34 GSTR 530 : (2015) 9 SCALE 257 : (2015) 10 SCC 715 : (2015) 10 SCJ 698

Central Excise Rules, 1944 - Rule 173C, Rule 173H, Rule 173QCentral Excise Rules, 2001 - Rule 25Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 - Rule 5
Supreme Court25 Aug 2015Allowed

Fireman Ghulam Mustafa Vs State of Uttaranchal

Supreme Court Of India · AIR 2015 SC 3101 : (2015) 91 ALLCC 235 : (2015) ALLMR(Cri) 3698 : (2015) 3 CCR 407 : (2015) CriLJ 4372 : (2015) 4 Crimes 351 : (2015) 3 NCC 258 : (2015) 4 RCR(Criminal) 239 : (2015) 9 SCALE 237 : (2015) 3 UC 1735 : (2015) 3 WLN 94

Penal Code, 1860 (IPC) - Section 307, 323, 325, 452
Supreme Court25 Aug 2015Allowed

State of Rajasthan Vs Jainudeen Shekh and Others

Supreme Court Of India · (2015) 9 AD (SC) 531 : AIR 2015 SC 3469 : (2015) 4 AJR 536 : (2015) 91 ALLCC 249 : (2015) ALLMR(Cri) 3694 : (2015) 4 BomCR(Cri) 481 : (2015) 3 CCR 421 : (2015) CriLJ 4660 : (2015) 4 Crimes 342 : (2015) 4 JCC 234 : (2015) 4 JLJR 32 : (2015) 3 NCC 239 :

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 197, 250, 313
Supreme Court25 Aug 2015Dismissed

The Board of Trustees of the Port of Mumbai Vs Nikhil N. Gupta and Others

Supreme Court Of India · (2015) 5 ABR 814 : AIR 2015 SC 3558 : (2015) 5 ALD 154 : (2016) 114 ALR 881 : (2015) 4 RCR(Civil) 288 : (2015) 2 RCR(Rent) 312 : (2015) 9 SCALE 334 : (2015) 10 SCC 139

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35Contempt of Courts Act, 1971 - Section 20Presidency Small Cause Courts Act, 1882 - Section 41
Supreme Court24 Aug 2015Dismissed

A. Prabhakara Reddy and Co. Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 2015 SC 3293 : (2015) 147 FLR 206 : (2015) 4 JLJR 93 : (2015) LabIC 3651 : (2015) LLR 1233 : (2015) 4 PLJR 254 : (2015) 9 SCALE 226 : (2016) 1 SCC 600 : (2016) 1 SCC(L&S) 206 : (2016) 1 SCJ 111 : (2015) 4 SCT 180

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 - Section 1(3)Building and Other Construction Workers Welfare Cess Act, 1996 - Section 3, 3(1), 3(2)Building and Other Construction Workers Welfare Cess Rules, 1998 - Rule 3, Rule 4, Rule 5, Rule 7
Supreme Court21 Aug 2015Allowed

Ambuja Cement Ltd. Vs Commissioner of C. Ex.

Supreme Court Of India · (2015) 326 ELT 13

Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3(3)Central Excise Rules, 1944 - Rule 4, 8Central Excises and Salt Act, 1944 - Section 5A(1)
Supreme Court21 Aug 2015Allowed

Parisons Agrotech (P) Ltd. and Others Vs Union of India and Others

Supreme Court Of India · (2015) 5 ABR 713 : AIR 2015 SC 3335 : (2015) 323 ELT 3 : (2015) 9 SCALE 165 : (2015) 9 SCC 657 : (2015) 9 SCJ 166 : (2015) 132 SCL 190

Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 11, 11(2), 51, 7Foreign Trade (Development and Regulation) Act, 1992 - Section 128, 2, 3, 3(1), 3(2)
Supreme Court21 Aug 2015Allowed

Daljit Singh Grewal Vs State of Punjab and Others

Supreme Court Of India · (2015) 9 AD (SC) 325 : (2015) 4 ESC 574 : (2015) 4 JLJR 158 : (2015) 3 LLN 550 : (2015) 9 SCALE 142 : (2015) 9 SCC 680 : (2015) 2 SCC(L&S) 858 : (2015) 8 SCJ 774 : (2015) 4 SCT 133

Punjab Home Guard, Class I Rules, 1988 - Rule 8(1)(2), Rule 8(2)
Supreme Court21 Aug 2015Partly Allowed

Citibank N.A. Vs Hiten P. Dalal and Others

Supreme Court Of India · (2015) 9 AD (SC) 316 : AIR 2015 SC 3523 : (2015) 6 ALD 58 : (2015) 5 ALLMR 932 : (2015) 6 ALT 1 : (2015) 4 CHN 184 : (2015) 192 CompCas 343 : (2015) 4 CompLJ 494 : (2015) 4 JLJR 36 : (2015) 4 PLJR 197 : (2015) 4 RCR(Civil) 269 : (2015) 9 SCALE 134 : (201

Civil Procedure Code, 1908 (CPC) - Section 144