Supreme Court19 Nov 2013Allowed
Nishapriya Vs R.J. Sathish Kumar
Supreme Court Of India · (2014) 9 SCALE 446
COURT ARCHIVE
Supreme Court Of India judgments, 2013
1,277 judgments · page 7 of 64
Supreme Court19 Nov 2013Allowed
Baijo and Another Vs Gulabsingh (D) Thru Lrs. and Others
Supreme Court Of India · (2014) 1 CCR 399
Supreme Court19 Nov 2013Dismissed
Baijo and Another Vs Gulabsingh (D) through L.Rs. and Others
Supreme Court Of India · (2014) 1 JLJ 188 : (2014) 1 MPJR 182
Supreme Court19 Nov 2013Disposed Of
Ramesh Dalal Vs Union of India (UOI) and Others Union of India (UOI) Vs Jan Chaukidar (People Watch) and Others
Supreme Court Of India · (2014) 1 RCR(Civil) 649 : (2013) 15 SCALE 25
Representation of the People Act, 1951 — Section 62(5)
Supreme Court19 Nov 2013Dismissed
Campa Cola Residents Asso. and Another Vs State of Maharashtra and Others
Supreme Court Of India · (2013) 14 SCALE 18
Maharashtra Regional and Town Planning Act, 1966 — Section 47, 53(3)Mumbai Municipal Corporation Act, 1888 — Section 342, 351
Supreme Court19 Nov 2013Allowed
Daljit Kaur and Another Vs Muktar Steels Pvt. Ltd. and Others
Supreme Court Of India · (2014) 2 AD 181 : (2014) 102 ALR 275 : (2014) 2 ALT 1 : (2014) 1 AWC 909 : (2014) 2 CHN 142 Supp : (2014) 118 CLT 299 : (2014) 1 CTC 105 : (2014) 1 JT 309 : (2014) 1 LW 70 : (2013) 8 MLJ 755 : (2014) 1 OLR 595 : (2014) 1 RCR(Civil) 625 : (2014) 122 RD 390
Civil Procedure Code Amendment Act, 1976 — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, Order 43 Rule 1A, 104
Supreme Court19 Nov 2013Allowed
A.M. Sangappa @ Sangappa Vs Sangondeppa and Another
Supreme Court Of India · (2014) 102 ALR 274 : (2014) 2 AWC 1153 : (2014) 122 RD 389 : (2013) 14 SCALE 384
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
Supreme Court19 Nov 2013Disposed Of
Leela Shashikant Purandare Vs Arvind Vishnu Govande (dead) through L.Rs.
Supreme Court Of India · (2014) 1 AWC 963 : (2014) 1 BomCR 71 : (2013) 15 JT 167 : (2014) 2 RCR(Civil) 850 : (2013) 14 SCALE 65 : (2014) 3 SCC 645
Partnership Act, 1932 — Section 17, 6, 69, 69(1), 69(2)
Supreme Court19 Nov 2013Allowed
Beenu Rawat and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2014) 1 ACR 165 : AIR 2014 SC 538 : (2014) 1 AJR 646 : (2014) 1 ALLMR 438 : (2014) 1 BomCR 9 : (2014) 1 CDR 249 : (2013) 15 JT 1 : (2013) 14 SCALE 104 : (2014) 1 SCJ 398
Constitution of India, 1950 — Article 21, 32Penal Code, 1860 (IPC) — Section 376D, 506Protection of Human Rights Act, 1993 — Section 12(A), 13, 14
Supreme Court19 Nov 2013Disposed Of
Ganesha Vs Sharanappa and Another
Supreme Court Of India · (2014) 1 ACR 621 : AIR 2014 SC 1198 : (2014) 3 AJR 453 : (2014) 1 AKR 689 : (2014) 1 ALD(Cri) 859 : (2014) ALLMR(Cri) 392 : (2014) 1 CCR 121 : (2014) CriLJ 1146 : (2013) 15 JT 163 : (2014) 2 KarLJ 107 : (2014) 1 LW(Cri) 665 : (2013) 4 MLJ(Cri) 757 : (2014
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(2), 2, 200, 307Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 504
Supreme Court19 Nov 2013Disposed Of
Sunil Mahadeo Jadhav Vs State of Maharashtra Subhash Gangadhar Panhale Vs The State of Maharashtra and Others
Supreme Court Of India · (2013) 15 JT 149 : (2013) 14 SCALE 177
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 176, 313Evidence Act, 1872 — Section 106
Supreme Court19 Nov 2013Allowed
Nidhi Surve Vs Shailendra Kumar Singh
Supreme Court Of India · (2014) 2 DMC 69
Supreme Court19 Nov 2013Dismissed
State of U.P. Vs Naushad
Supreme Court Of India · (2014) 1 ACR 481 : AIR 2014 SC 384 : (2014) 1 ALD(Cri) 634 : (2014) 1 ALJ 450 : (2014) 1 BomCR(Cri) 719 : (2014) 1 CCR 28 : (2014) CriLJ 540 : (2014) 1 JCC 398 : (2014) 1 JT 315 : (2013) 4 MLJ(Cri) 762 : (2014) 1 RCR(Criminal) 173 : (2013) 14 SCALE 51
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 375, 376, 506, 90
Supreme Court18 Nov 2013Disposed Of
Pehlad Ram and Others Vs Haryana Urban Development Authority and Others
Supreme Court Of India · AIR 2014 SC 793 : (2014) ALT(Rev) 21 : (2014) 1 OLR 628 : (2014) 1 RCR(Civil) 316 : (2014) 122 RD 712 : (2013) 14 SCALE 543 : (2014) 1 SCJ 651
Land Acquisition Act, 1894 — Section 23, 28A, 4
Supreme Court18 Nov 2013Allowed
Brihanmumbai Mahanagarpalika and Another Vs Willingdon Sports Club and Others
Supreme Court Of India · (2014) 1 ABR 438 : AIR 2014 SC 505 : (2014) 1 ALLMR 400 : (2014) 1 BomCR 571 : (2014) 1 GLH 161 : (2013) 14 JT 547 : (2013) 14 SCALE 112 : (2014) 1 SCJ 535
Food Safety And Standards (Licensing And Registration Of Food Businesses) Regulations, 2011 — Regulation 2.1, 2.2Bombay Municipal Corporation Act, 1888 — Section 3(ff), 394, 394(1)(e), 394(1)(e)(i), 471Food Safety And Standards Act, 2006 — Section 3(1)(n)
Supreme Court13 Nov 2013Dismissed
Bharat M. Shah Vs Union of India (UOI)
Supreme Court Of India · (2014) 304 ELT 643
Customs Act, 1962 — Section 111(d)
Supreme Court13 Nov 2013Dismissed
The Calcutta Port Trust and Others Vs Anadi Kumar Das (Capt.) and Others
Supreme Court Of India · (2014) 2 AJR 566 : (2014) 2 AWC 1176 : (2014) 2 CHN 82 : (2013) 15 JT 21 : (2014) LabIC 733 : (2014) 2 LLN 42 : (2013) 14 SCALE 212 : (2014) 3 SCC 617 : (2014) 1 SCC(L&S) 626 : (2014) 2 SCT 646 : (2014) 1 SLJ 433 : (2014) 2 WBLR 835
Supreme Court13 Nov 2013Allowed
Surinder Singh Vs State of Haryana
Supreme Court Of India · AIR 2014 SC 817 : (2014) 1 ALD(Cri) 687 : (2014) 2 ALD(Cri) 261 : (2014) 84 ALLCC 371 : (2014) 1 CCR 671 : (2014) CriLJ 561 : (2014) 1 DMC 722 : (2013) 15 JT 9 : (2014) 1 RCR(Criminal) 535 : (2013) 13 SCALE 691 : (2014) 4 SCC 129 : (2014) 1 SCJ 701
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Customs Act, 1962 — Section 135Defence of India Rules, 1962 — Rule 126H(2)
Supreme Court13 Nov 2013Allowed
State of U.P. and Others Vs Ajay Kumar Sharma and Another
Supreme Court Of India · (2013) 11 AD 399 : AIR 2014 SC 352 : (2014) 1 ALJ 313 : (2013) 101 ALR 744 : (2014) 1 AWC 33 : (2014) 1 CCR 350 : (2013) 14 JT 623 : (2014) 2 RCR(Civil) 164 : (2014) 2 RCR(Criminal) 111 : (2013) 13 SCALE 711 : (2014) 3 SCC 568 : (2014) 1 SCC(L&S) 505 : (2
Constitution of India, 1950 — Article 13, 14, 226Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(1), 24(4), 24(5), 24(6)
Supreme Court13 Nov 2013Dismissed
Balwant Rai Saluja and Another Vs Air India Ltd. and Others
Supreme Court Of India · (2013) 11 AD 573 : (2013) 14 JT 445 : (2013) 13 SCALE 647 : (2014) 2 SCJ 243
Air Corporations (Transfer of Undertakings and Repeal) Act, 1994 — Section 3Constitution of India, 1950 — Article 14, 16, 38, 39, 42Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)