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Supreme Court Of India judgments, 2013

1,277 judgments · page 5 of 64

Supreme Court28 Nov 2013Allowed

S.K. Rattan Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 2 AWC 1939 : (2014) 140 DRJ 1 : (2014) 140 FLR 229 : (2014) LabIC 1264 : (2014) 1 MLJ 508 : (2013) 15 SCALE 17 : (2014) 4 SCC 144 : (2014) 2 SCT 93 : (2014) 1 SLJ 279 : (2014) 1 UPLBEC 25

Constitution of India, 1950 — Article 14, 309, 311
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Supreme Court28 Nov 2013Dismissed

Gayatri Project Ltd. Vs Sai Krishna Construction

Supreme Court Of India · (2014) 2 AD 401 : (2014) 3 ALD 167 : (2013) 4 ARBLR 470 : (2014) 1 AWC 791 : (2014) 1 CompLJ 200 : (2014) 1 JT 353 : (2014) 1 RCR(Civil) 706 : (2013) 15 SCALE 143

Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 33, 9
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Supreme Court27 Nov 2013Dismissed

Lakha Ram Sharma Vs Balar Marketing Private Limited and Others

Supreme Court Of India · (2014) 1 ABR 541 : (2013) 12 AD 606 : AIR 2014 SC 518 : (2014) 1 ALLMR 951 : (2014) 2 ALT 62 : (2014) 1 AWC 684 : (2014) 2 CHN 120 : (2013) 15 JT 126 : (2014) 1 LW 105 : (2014) 57 PTC 225 : (2014) 2 RCR(Civil) 772 : (2013) 14 SCALE 241 : (2014) 3 SCJ 225

Limitation Act, 1963 — Section 14Trade and Merchandise Marks Act, 1958 — Section 45, 46, 56
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Supreme Court27 Nov 2013Dismissed

B. Thirumal Vs Ananda Sivakumar and Others

Supreme Court Of India · (2013) 12 AD 413 : (2014) 140 FLR 966 : (2013) 15 JT 296 : (2014) LabIC 1229 : (2014) 2 LLN 7 : (2013) 8 MLJ 479 : (2013) 14 SCALE 435 : (2014) 2 SCJ 80 : (2014) 1 SCT 639

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Supreme Court27 Nov 2013Disposed Of

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Supreme Court Of India · (2014) 1 AWC 610 : (2013) 14 SCALE 475

Constitution of India, 1950 — Article 14, 19, 21, 32
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Supreme Court27 Nov 2013Allowed

K.C. Bajaj and Others Vs Union of India and Others

Supreme Court Of India · (2013) 12 AD 392 : (2014) 4 AWC 3525 : (2014) 2 CHN 171 : (2013) 15 JT 276 : (2014) LabIC 742 : (2013) 5 LLN 424 : (2013) 8 MLJ 489 : (2013) 14 SCALE 479 : (2014) 3 SCC 777 : (2014) 1 SCC(L&S) 778 : (2014) 1 SCJ 681 : (2014) 2 SCT 57 : (2014) 1 SLJ 304

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 33, 49Constitution of India, 1950 — Article 136, 14, 226
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Supreme Court26 Nov 2013Dismissed

Indra Sarma Vs V.K.V. Sarma

Supreme Court Of India · (2014) 1 ABR 615 : (2014) 2 AD 447 : AIR 2014 SC 309 : (2014) 1 ALD(Cri) 1 : (2014) 1 ALD(Cri) 662 : (2014) 84 ALLCC 290 : (2014) ALLMR(Cri) 319 : (2014) 102 ALR 711 : (2014) 1 BomCR(Cri) 496 : (2013) 3 DMC 830 : (2014) 1 JLJR 549 : (2013) 15 JT 70 : (201

Constitution of India, 1950 — Article 14, 15, 15(3), 21, 39Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5, 7
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Supreme Court26 Nov 2013Allowed

Mrs. Sarah Mathew Vs The Institute of Cardio Vascular Diseases by its Director Dr. K.M. Cherian and Others HT Media Ltd. and Others Vs State (Govt. of NCT of Delhi)

Supreme Court Of India · (2013) 12 AD 1 : AIR 2014 SC 448 : (2014) 1 ALD(Cri) 72 : (2014) 1 BomCR(Cri) 451 : (2014) CriLJ 586 : (2013) 205 DLT 188 : (2014) 1 JLJR 617 : (2013) 15 JT 97 : (2013) 4 KHC 806 : (2013) 4 KLT 797 : (2014) 1 LW(Cri) 167 : (2013) 4 MLJ(Cri) 720 : (2014) 2

Constitution Of India, 1950 — Article 14, 21, 114, 115, 131, 132Child Marriage Restraint Act, 1929 — Section 9Code Of Criminal Procedure, 1973 — Section 2(d), 4, 5, 84(1), 96(1), 125(3), 161, 190, 198(6), 199(5), 200, 201, 202, 204, 294, 323, 378(5), 457(2), 467, 468, 468(1), 468(2), 468(3), 469, 470, 471, 472, 473, 506
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Supreme Court25 Nov 2013Allowed

Manoharan Vs Sivarajan and Others

Supreme Court Of India · (2014) 1 AD 387 : (2014) 102 ALR 228 : (2014) 2 ALT 6 : (2014) 1 AWC 902 : (2013) 4 BC 679 : (2014) 1 BomCR 121 : (2013) 6 CTC 765 : (2014) 1 JLJR 571 : (2013) 15 JT 136 : (2013) 4 KHC 693 : (2013) 4 KLT 828 : (2014) 1 LW 83 : (2014) 5 MhLj 3 : (2014) 2 P

Civil Procedure Code, 1908 (CPC) — Section 149Constitution of India, 1950 — Article 21, 39ALegal Services Authorities Act, 1987 — Section 12, 24A(2)
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Supreme Court25 Nov 2013Allowed

Saroj Vs Sunder Singh and Others

Supreme Court Of India · (2014) 1 AD 25 : (2014) 102 ALR 270 : (2014) 2 ALT 21 : (2014) 1 AWC 979 : (2014) 118 CLT 54 : (2013) 6 CTC 775 : (2014) 1 JLJR 590 : (2013) 15 JT 145 : (2014) 1 LW 66 : (2014) 2 MPJR 80 : (2014) 1 OLR 528 : (2014) 2 PLJR 42 : (2014) 1 RCR(Civil) 227 : (2

Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2), 8(3)
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Supreme Court25 Nov 2013Allowed

Devendra Kishanlal Dagalia Vs Dwarkesh Diamonds Pvt. Ltd. and Others

Supreme Court Of India · (2014) 1 ACR 489 : (2013) 12 AD 45 : AIR 2014 SC 655 : (2014) 2 ALD(Cri) 18 : (2014) 1 ALD(Cri) 627 : (2014) 84 ALLCC 274 : (2013) ALLMR(Cri) 4434 : (2013) 4 BC 663 : (2014) 1 BomCR 547 : (2014) 1 BomCR(Cri) 425 : (2013) 117 CLA 581 : (2014) 1 Crimes 86 :

Constitution Of India, 1950 — Article 227Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure — Section 178(d), 200, 201, 202, 203, 204, 482
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Supreme Court25 Nov 2013Dismissed

State of Gujarat Vs Girish Radhakrishnan Varde

Supreme Court Of India · (2014) 1 ACR 945 : (2013) 12 AD 269 : AIR 2014 SC 620 : (2014) 84 ALLCC 387 : (2014) ALLMR(Cri) 341 : (2014) 1 BomCR(Cri) 308 : (2014) 1 CCR 372 : (2014) CriLJ 570 : (2014) 1 Crimes 92 : (2014) 1 JCC 611 : (2014) 1 JLJR 505 : (2013) 15 JT 308 : (2014) 1 L

Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 190(1), 200, 202Penal Code, 1860 (IPC) — Section 120B, 34, 364, 365, 386
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Supreme Court25 Nov 2013Allowed

Saraswathy Vs Babu

Supreme Court Of India · (2014) 1 ACR 495 : (2013) 12 AD 54 : AIR 2014 SC 857 : (2014) 2 AJR 554 : (2014) 1 ALD(Cri) 1032 : (2014) 1 ALD(Cri) 522 : (2014) 84 ALLCC 394 : (2013) ALLMR(Cri) 4486 : (2014) 1 BomCR(Cri) 356 : (2014) 1 CCR 3 : (2014) CriLJ 1000 : (2014) 1 DMC 3 : (2014

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 9Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 18, 19, 2
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Supreme Court22 Nov 2013Disposed Of

Union of India (UOI) and Another Vs Ashok Kumar Aggarwal

Supreme Court Of India · (2014) 140 FLR 737 : (2014) 2 JLJR 35 : (2013) 15 JT 200 : (2014) 2 PLJR 286 : (2013) 14 SCALE 323 : (2014) 1 SCJ 115 : (2014) 2 SCT 70 : (2014) 1 SLJ 408 : (2013) 16 SCC 147

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(6)Civil Procedure Code, 1908 (CPC) — Section 11, 6(1)Constitution of India, 1950 — Article 136, 14, 16, 166(1), 166(2)
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Supreme Court22 Nov 2013Dismissed

Satnam Overseas Vs Sant Ram and Co. and Another

Supreme Court Of India · (2014) 1 ABR 434 : (2013) 12 AD 610 : AIR 2014 SC 521 : (2014) 1 ALLMR 888 : (2014) 102 ALR 219 : (2014) 1 AWC 801 : (2014) 2 CHN 160 Supp : (2014) 1 LW 62 : (2014) 57 PTC 220 : (2014) 1 RCR(Civil) 750 : (2013) 14 SCALE 342 : (2014) 3 SCJ 170

Constitution of India, 1950 — Article 136Trade and Merchandise Marks Act, 1958 — Section 12, 12(1), 12(3), 45, 46(1)
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Supreme Court22 Nov 2013Allowed

Ashok Kumar Aggarwal Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 AD 67 : AIR 2014 SC 1020 : (2014) 1 AJR 760 : (2014) 84 ALLCC 244 : (2013) ALLMR(Cri) 4430 : (2014) 1 CCR 498 : (2014) CriLJ 1213 : (2013) 14 SCALE 312 : (2014) 2 SCJ 648

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340, 340(1)Penal Code, 1860 (IPC) — Section 193
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