Supreme Court01 Nov 2013Dismissed

Girish Bhushan Goyal Vs B.H.E.L. and Another

Supreme Court Of India · (2013) 11 AD 333 : (2014) 1 AWC 493 : (2013) 139 FLR 1064 : (2014) 2 JT 311 : (2013) 13 SCALE 374 : (2014) 1 SCC 82 : (2014) 1 SCC(L&S) 28 : (2014) 2 SCT 34 : (2014) 1 SLJ 200 : (2014) 2 WBLR 478

BHEL Conduct, Discipline and Appeal Rules, 1975 — Rule 23, 25, 5(5), 5(9)Penal Code, 1860 (IPC) — Section 392
Supreme Court01 Nov 2013Allowed

Central Electricity Supply Utility of Odisha Vs Dhobei Sahoo and Others

Supreme Court Of India · (2013) 11 AD 377 : AIR 2014 SC 246 : (2014) 1 AJR 399 : (2013) 6 AWC 6404 : (2014) 1 JLJR 317 : (2013) 14 JT 522 : (2014) 1 PLJR 457 : (2013) 13 SCALE 477 : (2014) 1 SCC 161 : (2014) 1 SCC(L&S) 1

Constitution of India, 1950 — Article 21, 23, 32Electricity Act, 2003 — Section 19, 20, 22, 24, 24(1)GRIDCO Officers Service Regulations — Regulation 13(1)(2)(3)
Supreme Court01 Nov 2013Allowed

Asha and Another Vs State of Uttarakhand

Supreme Court Of India · (2013) 3 ACR 3359 : (2013) 11 AD 505 : (2014) 1 ALD(Cri) 307 : (2014) 1 ALJ 446 : (2014) 84 ALLCC 248 : (2013) 3 DMC 755 : (2013) 14 JT 326 : (2013) 4 MLJ(Cri) 565 : (2013) 2 NCC 702 : (2013) 4 RCR(Criminal) 1024 : (2013) 13 SCALE 368 : (2014) 4 SCC 174

Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34
Supreme Court01 Nov 2013Dismissed

U.T. Chandigarh and Others Vs Gurcharan Singh and Another

Supreme Court Of India · (2013) 11 AD 499 : (2014) 1 ALLMR 418 : (2014) 1 AWC 497 : (2014) 2 CHN 149 Supp : (2014) 140 FLR 7 : (2014) 1 JLJR 92 : (2013) 14 JT 203 : (2014) LabIC 1564 : (2014) 1 LLN 17 : (2013) 13 SCALE 393 : (2014) 3 SCJ 187 : (2014) 1 SCT 512 : (2014) 2 SLJ 301

Central Civil Services (Fixation of Pay of Reemployed Pensioners) Order, 1986 — Order 4
Supreme Court01 Nov 2013Dismissed

Ganapath Singh and Gangaram Singh Rajput Vs Gulbarga University Rep. by its Registrar and Others Gulbarga University Rep. by its Registrar and Others Vs Shivanand and Others

Supreme Court Of India · (2013) 11 AD 479 : AIR 2014 SC 77 : (2014) 1 AKR 91 : (2014) 1 ALLMR 445 : (2013) 6 AWC 6044 : (2014) 140 FLR 69 : (2013) 14 JT 612 : (2014) LabIC 1558 : (2014) 1 LLN 1 : (2013) 13 SCALE 398 : (2014) 3 SCC 767 : (2014) 1 SCC(L&S) 669 : (2014) 3 SCJ 228 :

Constitution of India, 1950 — Article 14, 16(1)Karnataka State Universities Act, 1976 — Section 53University Grants Commission Act, 1956 — Section 3
Supreme Court01 Nov 2013Dismissed

Arun Kumar Agrawal Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 12 AD 157 : (2014) 4 AWC 3405 : (2013) 6 BomCR 530 : (2014) 1 CompLJ 39 : (2013) 14 JT 563 : (2013) 8 MLJ 332 : (2013) 13 SCALE 442 : (2014) 2 SCC 609 : (2014) 1 SCC(L&S) 433 : (2014) 1 SCJ 231 : (2014) 1 SCT 617

Administrative Service (Cadre) Rules, 1954 — Rule 5, 6(1), 6(2)All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16, 26, 26(3), 36Companies Act, 1956 — Section 617
Supreme Court31 Oct 2013Allowed

State of Rajasthan Vs Balveer @ Balli and Another

Supreme Court Of India · (2014) 1 ACR 286 : (2013) 11 AD 463 : AIR 2014 SC 1117 : (2014) 1 AJR 109 : (2014) 1 ALD(Cri) 334 : (2014) 84 ALLCC 830 : (2014) CriLJ 314 : (2014) 1 JLJR 15 : (2013) 14 JT 366 : (2014) 1 PLJR 183 : (2013) 4 RCR(Criminal) 971 : (2013) 13 SCALE 429

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 164, 235(2), 306, 313, 354(3)Evidence Act, 1872 — Section 114, 118, 133, 157, 27
Supreme Court31 Oct 2013Disposed Of

T.S.R. Subramanian and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 ABR 110 : (2013) 11 AD 431 : AIR 2014 SC 263 : (2014) 1 AJR 384 : (2014) 1 ALLMR 480 : (2013) 6 AWC 6018 : (2013) 4 JLJR 385 : (2013) 14 JT 124 : (2013) 6 KarLJ 513 : (2014) LabIC 1542 : (2013) 8 MLJ 201 : (2013) 4 PLJR 320 : (2013) 13 SCALE 340

All India Services (Conduct) Rules, 1968 — Rule 3(3)Constitution of India, 1950 — Article 154, 163, 309, 310, 311Right to Information Act, 2005 — Section 3, 4, 6
Supreme Court31 Oct 2013Allowed

Rajeev Kumar Vs State of Haryana

Supreme Court Of India · (2013) 11 AD 453 : AIR 2014 SC 227 : (2014) 1 AJR 102 : (2014) 1 JLJR 343 : (2013) 14 JT 357 : (2013) 4 MLJ(Cri) 523 : (2013) 4 RCR(Criminal) 964 : (2013) 13 SCALE 410

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 113A, 113B
Supreme Court31 Oct 2013Partly Allowed

Radhakrishna and Another Vs Gokul and Others

Supreme Court Of India · (2013) 4 ACC 356 : (2013) ACJ 2860 : (2013) 12 AD 34 : (2014) 2 AJR 677 : (2014) 3 ALD 181 : (2013) 101 ALR 735 : (2014) 2 AWC 1545 : (2013) 15 JT 44 : (2014) 1 RCR(Civil) 1 : (2013) 13 SCALE 420

Constitution of India, 1950 — Article 32Motor Vehicles Act, 1988 — Section 166, 173
Supreme Court30 Oct 2013Disposed Of

MAK Data P. Ltd. Vs Commissioner of Income Tax-II

Supreme Court Of India · (2014) 2 AD 263 : (2013) 263 CTR 1 : (2013) 358 ITR 593 : (2013) 14 JT 144 : (2013) 13 SCALE 509 : (2014) 1 SCC 674 : (2014) 2 SCJ 438

Income Tax Act, 1961 — Section 133A, 142(1), 143(2), 271, 271(1)
Supreme Court30 Oct 2013Dismissed

Jagdish Singh Vs Heeralal and Others

Supreme Court Of India · (2014) 1 ABR 124 : (2014) 2 AD 647 : (2013) 11 AD 624 : AIR 2014 SC 371 : (2014) 1 AKR 97 : (2014) 1 ALD 46 : (2014) 102 ALR 253 : (2013) 6 AWC 6233 : (2013) 4 BC 744 : (2014) 1 CHN 121 : (2013) 117 CLA 173 : (2014) 1 CompLJ 307 : (2014) 1 CTC 652 : (2014

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Debts Recovery Tribunal Act, 1993 — Section 1(1), 17, 18Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI)
Supreme Court29 Oct 2013Disposed Of

Ch. cum Man. Director Mahanadi Coalfield Ltd. Vs Rabindranath Choubey

Supreme Court Of India · (2013) 11 AD 488 : AIR 2014 SC 234 : (2014) 1 ALD 38 : (2014) 1 AWC 227 : (2013) 6 CTC 342 : (2014) 140 FLR 303 : (2014) 1 JLJR 541 : (2013) 14 JT 332 : (2014) LabIC 101 : (2013) 5 LLN 65 : (2014) 2 PLJR 111 : (2013) 13 SCALE 319 : (2014) 3 SCJ 251 : (201

Conduct, Discipline and Appeal Rules, 1978 — Rule 13.42, 24.1, 27, 29, 34Payment of Gratuity Act, 1972 — Section 3, 4, 4(1), 4(6), 7(3)State Bank of India (Officers Service) Rules, 1992 — Rule 19(3)
Supreme Court29 Oct 2013Disposed Of

AVK Traders Vs Kerala State Civil Supplies Corporation Limited

Supreme Court Of India · (2013) 12 AD 291 : (2013) 101 ALR 712 : (2014) 2 ALT 14 : (2013) 6 AWC 6401 : (2013) 4 BC 764 : (2014) 1 CHN 160 : (2013) 6 CTC 418 : (2014) 1 JLJR 594 : (2013) 4 KHC 407 : (2013) 4 KLJ 437 : (2013) 4 KLT 484 : (2014) 1 LW 195 : (2014) 1 OLR 554 : (2014)

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 30 Rule 4, Order 30 Rule 4(2), 151