COURT ARCHIVE

Supreme Court Of India judgments, 2013

1,277 judgments · page 32 of 64

Supreme Court10 Jul 2013Dismissed

The Chief Election Commissioner etc. Vs Jan Chaukidar (Peoples Watch) and Others

Supreme Court Of India · (2013) 5 AWC 4689 : (2013) 5 BomCR 772 : (2013) 2 CG.L.R.W. 357 : (2014) 117 CLT 405 : (2013) 3 JLJR 365 : (2013) 5 KarLJ 26 : (2013) 3 KHC 394 : (2013) 3 KLJ 488 : (2013) 3 KLT 314 : (2013) 2 OLR 982 : (2013) 3 PLJR 276 : (2013) 3 RCR(Civil) 725 : (2013)

Constitution of India, 1950 — Article 136, 326Representation of the People Act, 1950 — Section 16, 16(1)Representation of the People Act, 1951 — Section 4, 5, 62, 62(5)

Supreme Court09 Jul 2013Dismissed

Vikas Pratap Singh and Others Vs State of Chhattisgarh and Others Rajendra Singh Kanwar and Others Vs Rahul Bhagat and Others

Supreme Court Of India · AIR 2013 SC 3414 : (2013) AIRSCW 4826 : (2013) 2 CG.L.R.W. 382 : (2013) 138 FLR 567 : (2013) 9 JT 562 : (2013) LabIC 3779 : (2013) 8 SCALE 713 : (2013) 14 SCC 494 : (2013) 4 SCT 766 : (2013) 3 SLJ 155

Supreme Court09 Jul 2013Dismissed

P. Nagesh and Another Vs State of Karnataka

Supreme Court Of India · (2013) 3 ACR 3514 : (2013) 9 AD 98 : (2013) 5 KarLJ 483 : (2013) 9 SCALE 110 : (2013) 7 SCC 285 : (2013) 3 UC 1601

Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379

Supreme Court09 Jul 2013Disposed Of

State of Gujarat and Others Vs PWD Employees Union and Others etc.

Supreme Court Of India · (2013) 138 FLR 575 : (2013) 11 JT 64 : (2013) 3 LLJ 665 : (2013) 8 SCALE 579 : (2013) 12 SCC 417 : (2013) 4 SCT 5 : (2013) 3 SLJ 164

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25B

Supreme Court09 Jul 2013Dismissed

National Insurance Company Ltd. Vs Balkar Ram and Others

Supreme Court Of India · (2014) 1 ACC 448 : (2013) ACJ 2416 : (2013) 5 ALLMR 923 : (2013) 100 ALR 662 : (2013) 2 AnWR 919 : (2013) 5 AWC 5046 : (2014) 1 CDR 104 : (2013) 4 PLR 748 : (2013) 4 RCR(Civil) 667 : (2013) 4 RLW 3044 : (2013) 10 SCALE 430

Supreme Court09 Jul 2013Dismissed

Lokesh Kumar Jain Vs State of Rajasthan

Supreme Court Of India · (2014) 1 ACR 123 : (2013) 2 CG.L.R.W. 449 : (2013) 3 JCC 2131 : (2013) 13 JT 516 : (2013) 9 JT 360 : (2013) 2 NCC 356 : (2013) 3 RCR(Criminal) 763 : (2013) 3 RLW 2689 : (2013) 8 SCALE 455 : (2013) 11 SCC 130 : (2013) 3 SLJ 61

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 258, 309Penal Code, 1860 (IPC) — Section 409

Supreme Court09 Jul 2013Allowed

Manoj and Others Vs State of Haryana

Supreme Court Of India · (2013) 3 ACR 2609 : (2013) 83 ALLCC 164 : (2013) ALLMR(Cri) 2977 : (2013) 3 DMC 84 : (2014) 1 GLR 536 : (2013) 9 JT 351 : (2013) 3 RCR(Criminal) 884 : (2013) 9 SCALE 130 : (2013) 9 SCC 190 : (2013) 3 UC 1605

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304, 304B, 34, 406

Supreme Court08 Jul 2013Dismissed

Jhau Lal and Another Vs Mohan Lal and Others

Supreme Court Of India · (2014) 122 RD 431 : (2013) 9 SCC 446 : (2013) 3 WLN 80

Civil Procedure Code, 1908 (CPC) — Section 35B

Supreme Court08 Jul 2013Disposed Of

The Commissioner of Income Tax Vs Essar Projects Ltd.

Supreme Court Of India · (2013) 14 SCC 478 : (2013) 3 WLN 78

Supreme Court08 Jul 2013Disposed Of

Bihar State Text Book Workers Union Vs State of Bihar and Another

Supreme Court Of India · (2013) 138 FLR 775 : (2013) 4 JLJR 123 : (2013) 13 JT 530 : (2013) LLR 854 : (2013) 4 PLJR 127 : (2013) 8 SCALE 704 : (2013) 7 SCC 238 : (2013) 2 SCC(L&S) 663 : (2013) 4 SCT 141 : (2013) 3 SLJ 120 : (2014) 1 WBLR 258 : (2013) 3 WLN 73

Supreme Court08 Jul 2013Disposed Of

Shiv Nandan Mahto Vs State of Bihar and Others

Supreme Court Of India · (2013) 5 AWC 5137 : (2013) 14 JT 621 : (2011) 11 SCC 626 : (2014) 1 SCT 47

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3

Supreme Court08 Jul 2013Disposed Of

Mohammed Israfil Vs Raufunnessa Bibi (D) by Lrs. and Others

Supreme Court Of India · (2013) 8 SCALE 759 : (2014) 1 SCC 582

Evidence Act — Section 115 Essential Commodities Act, 1955

Supreme Court08 Jul 2013Allowed

Mohd. Jamal Vs Union of India (UOI) and Another

Supreme Court Of India · (2013) 8 AD 665 : (2013) 5 AWC 4894 : (2013) 10 JT 304 : (2013) 8 SCALE 762 : (2014) 1 SCC 201

Constitution of India, 1950 — Article 14, 142, 226, 32Evidence Act, 1872 — Section 115

Supreme Court08 Jul 2013Allowed

Threesiamma Jacob and Others Vs Geologist, Dptt. of Mining and Geology and Others

Supreme Court Of India · AIR 2013 SC 3251 : (2013) 3 AKR 566 : (2013) 4 CTC 744 : (2013) 3 EFLT 652 : (2013) 10 JT 470 : (2013) 3 KLJ 450 : (2013) 3 KLT 275 : (2013) 4 LW 677 : (2014) 1 RCR(Civil) 20 : (2013) 9 SCALE 1 : (2013) 9 SCC 725 : (2014) 2 WBLR 52

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 2AAtomic Energy Act, 1962 — Section 21, 21(1), 5, 5(1), 5(2)Coal Bearing Areas (Acquisition and Development) Act, 1957 &mdash 7, 7(1)

Supreme Court05 Jul 2013Dismissed

S.D. Bandi Vs Divisional Traffic Officer, KSRTC and Others

Supreme Court Of India · (2013) 7 AD 650 : AIR 2013 SC 2507 : (2013) AIRSCW 3907 : (2013) 4 AJR 132 : (2013) 5 AWC 5291 : (2013) 5 BomCR 537 : (2014) 1 CDR 178 : (2013) 4 CHN 163 : (2014) 117 CLT 736 : (2013) 4 CTC 273 : (2013) 3 JLJR 273 : (2013) 10 JT 348 : (2013) 5 KarLJ 177 :

Companies Act, 1956 — Section 3Fundamental Rules — Rule 45, 45A, 45BPenal Code, 1860 (IPC) — Section 441

Supreme Court05 Jul 2013Allowed

Jai Bhagwan Vs Commr. of Police and Others

Supreme Court Of India · (2013) 7 AD 694 : AIR 2013 SC 2908 : (2013) 6 AWC 6051 : (2013) 138 DRJ 11 : (2013) 138 FLR 776 : (2013) 3 JLJR 284 : (2013) 9 JT 176 : (2013) LabIC 3139 : (2013) 3 PLJR 351 : (2013) 8 SCALE 392 : (2013) 11 SCC 187 : (2013) 4 SCT 607 : (2013) 3 SLJ 56 : (

Delhi Police Act, 1978 — Section 21

Supreme Court05 Jul 2013Allowed

Manoj and Another Vs State of Karnataka

Supreme Court Of India · (2013) 3 ACR 3106 : (2013) 7 AD 688 : (2014) 1 AJR 75 : (2013) 4 AKR 563 : (2014) CriLJ 60 : (2013) 5 KarLJ 353 : (2013) 8 SCALE 387 : (2013) 14 SCC 666 : (2013) 3 UC 1612

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 34, 506

Supreme Court05 Jul 2013Dismissed

S. Subramaniam Balaji Vs The Government of Tamil Nadu and Others

Supreme Court Of India · (2013) 8 AD 1 : (2013) 4 ALLMR 908 : (2013) 6 AWC 5834 : (2013) 6 BomCR 247 : (2013) 4 CTC 290 : (2013) 10 JT 153 : (2013) 6 MLJ 307 : (2013) 3 RCR(Civil) 867 : (2013) 8 SCALE 249 : (2013) 9 SCC 659

Comptroller and Auditor-Generals (Duties, Powers and Conditions of Service) Act, 1971 — Section 13, 15Constitution of India, 1950 — Article 114, 118, 12, 14, 141Representation of the People Act, 1951 — Section 123,

Supreme Court05 Jul 2013Disposed Of

The State of Karnataka and Another Vs The Associated Management of (Govt. Recognized unaided English medium) Primary and Secondary Schools and Others

Supreme Court Of India · (2013) 7 AD 675 : AIR 2013 SC 2930 : (2013) AIRSCW 4004 : (2013) 3 AKR 582 : (2013) 4 CTC 338 : (2013) 9 JT 579 : (2013) 4 KarLJ 337 : (2013) 5 MLJ 758 : (2013) 8 SCALE 290 : (2013) 11 SCC 72 : (2013) 4 SCT 173

Constitution of India, 1950 — Article 14, 19, 19(1), 21, 29

Supreme Court05 Jul 2013Disposed Of

Ramanlal Deochand Shah Vs The State of Maharashtra and Another

Supreme Court Of India · (2013) 5 ABR 772 : AIR 2013 SC 3452 : (2013) AIRSCW 4591 : (2013) 5 ALD 159 : (2013) 5 ALLMR 482 : (2013) ALT(Rev) 328 : (2013) 5 AWC 5335 : (2013) 5 BomCR 668 : (2013) 11 JT 76 : (2013) 4 RCR(Civil) 635 : (2013) 8 SCALE 398 : (2013) 14 SCC 50

Land Acquisition Act, 1894 — Section 11, 12, 18, 18(2), 19, 23, 24