Supreme Court15 Jul 2013Dismissed

Rohit Chauhan Vs Surinder Singh and Others

Supreme Court Of India · (2013) 5 ABR 910 : (2013) 7 AD 611 : AIR 2013 SC 3525 : (2013) 4 AKR 66 : (2013) 5 ALD 149 : (2013) 4 ALLMR 972 : (2013) 99 ALR 859 : (2013) 6 ALT 1 : (2013) 6 AWC 5647 : (2014) 1 CDR 122 : (2013) 2 CG.L.R.W. 433 : (2013) 4 CTC 539 : (2013) 4 JLJR 563 : (

Hindu Succession (Amendment) Act, 2005 — Section 19, 6, 8
Supreme Court15 Jul 2013Dismissed

TVC Skyshop Ltd. Vs Reliance Communication and Infra. Ltd.

Supreme Court Of India · (2014) 1 ABR 358 : (2013) 9 AD 344 : (2014) 2 ALD 24 : (2013) 6 ALLMR 439 : (2013) 5 AWC 4589 : (2013) 13 JT 487 : (2013) 4 RCR(Civil) 18 : (2013) 9 SCALE 496 : (2013) 11 SCC 754 : (2014) 1 WBLR 125

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2), Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(3)Companies Act, 1956 — Section 433, 434
Supreme Court15 Jul 2013Allowed

State Bank of India and Another Vs Mohammed Abdul Rahim

Supreme Court Of India · (2013) 14 JT 120 : (2013) 9 SCALE 222 : (2013) 11 SCC 67 : (2013) 4 SCT 133 : (2014) 1 WBLR 118

Banking Regulation Act, 1949 — Section 10(1)(b)(i)Constitution of India, 1950 — Article 136Dowry Prohibition Act, 1961 — Section 4
Supreme Court12 Jul 2013Allowed

Union of India (UOI) Vs ABN Amro Bank and Others

Supreme Court Of India · (2014) 5 AD 383 : (2014) 1 ALD(Cri) 193 : (2013) 179 CompCas 437 : (2014) 1 CompLJ 80 : (2013) 10 JT 124 : (2013) 9 SCALE 407

Companies Act, 1956 — Section 81, 81(1A)Foreign Exchange Management Act, 1999 — Section 35Foreign Exchange Regulation Act, 1973 — Section 19, 19(1), 26(7), 28, 29
Supreme Court11 Jul 2013Allowed

Mahanagar Telephone Nigam Limited Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 1224 : (2013) 9 AD 387 : AIR 2013 SC 3568 : (2013) 5 AWC 4659 : (2013) 10 JT 594 : (2013) 4 RCR(Civil) 877 : (2013) 8 SCALE 739 : (2013) 9 SCC 92

Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 13(1), 4(1), 5A(2), 6(1)Limitation Act, 1963 — Section 5
Supreme Court11 Jul 2013Disposed Of

Dr. Jagmittar Sain Bhagat Vs Dir. Health Services, Haryana and Others

Supreme Court Of India · (2013) 5 ABR 793 : (2013) 7 AD 604 : AIR 2013 SC 3060 : (2013) 5 ALLMR 912 : (2013) 6 AWC 6152 : (2013) 5 BomCR 709 : (2014) 1 CDR 61 : (2013) 3 CPJ 22 : (2013) 3 JLJR 336 : (2013) LabIC 3412 : (2013) 4 LW 536 : (2013) 6 MhLj 923 : (2014) 3 MhLj 127 : (20

Consumer Protection Act, 1986 — Section 11, 2, 2(1)
Supreme Court10 Jul 2013Allowed

Jitendra Singh @ Babboo Singh and Another Vs State of U.P.

Supreme Court Of India · (2013) 83 ALLCC 651 : (2013) ALLMR(Cri) 2984 : (2013) 3 ALT(Cri) 129 : (2013) 2 DMC 795 : (2013) 11 JT 152 : (2013) 3 RCR(Criminal) 819 : (2013) 9 SCALE 18 : (2013) 3 UC 1643

Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 41B, 50, 50A, 50A(1), 50A(2)Dowry Prohibition Act, 1961 — Section 2
Supreme Court10 Jul 2013Allowed

Lily Thomas Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 6 ABR 236 : (2013) 10 AD 655 : AIR 2013 SC 2662 : (2013) AIRSCW 4204 : (2013) 6 AWC 5458 : (2013) 5 BomCR 261 : (2013) 2 CG.L.R.W. 339 : (2014) 117 CLT 284 : (2013) 3 GLR 2209 : (2013) 3 JLJR 351 : (2013) 9 JT 419 : (2013) 5 KarLJ 1 : (2013) 3 KLJ

Constitution of India, 1950 — Article 101(1), 101(3), 102, 102(1), 103Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 482Customs Act, 1962 — Section 11