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Supreme Court Of India judgments, 2013

1,277 judgments · page 30 of 64

Supreme Court17 Jul 2013Dismissed

Salil Bali Vs Union of India (UOI) and Another

Supreme Court Of India · (2013) 6 ABR 34 : (2013) 3 ACR 3110 : (2013) 7 AD 505 : AIR 2013 SC 3743 : (2014) 1 ALD(Cri) 30 : (2013) 6 ALJ 177 : (2013) 3 ALT(Cri) 168 : (2013) 6 BomCR 503 : (2013) CriLJ 4597 : (2013) 2 LW(Cri) 525 : (2013) 3 RCR(Criminal) 796 : (2013) 9 SCALE 140 :

Constitution Of India, 1950 — Article 13(2), 15(3), 14, 21Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(1), 2(k), 2(l), 7A, 10, 15, 15(1)(g), 16, 16(1), 16(2), 17, 19, 19(1), 21, 49(2), 52(2)(a)Code of Criminal Procedure, 1973 — Section 3
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Supreme Court17 Jul 2013Dismissed

Rajendra Sharma Vs State of West Bengal

Supreme Court Of India · (2013) 3 ACR 2876 : (2013) ALLMR(Cri) 3341 : (2013) 3 ALT(Cri) 382 : (2013) 10 JT 1 : (2013) 3 RCR(Criminal) 882 : (2013) 9 SCALE 369

Arms Act, 1959 — Section 25, 27Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 395, 397
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Supreme Court16 Jul 2013Dismissed

Arathi Bandi Vs Bandi Jagadrakshaka Rao and Others Bandi Jagadrakshaka Rao and Others Vs The State of Andhra Pradesh and Another

Supreme Court Of India · (2014) 1 ABR 346 : (2013) 10 AD 7 : AIR 2014 SC 918 : (2014) 1 ALD 88 : (2013) 3 DMC 1 : (2013) 4 JCC 2368 : (2013) 11 JT 48 : (2013) 3 RCR(Civil) 968 : (2013) 9 SCALE 513 : (2013) 15 SCC 790

Civil Procedure Code, 1908 (CPC) — Section 13, 151Constitution of India, 1950 — Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 482
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Supreme Court16 Jul 2013Dismissed

Bhavnagar Municipal Corporation Vs Salimbhai Umarbhai Mansuri

Supreme Court Of India · (2013) 7 AD 600 : AIR 2013 SC 2762 : (2013) AIRSCW 4333 : (2013) 5 ALLMR 947 : (2013) 5 AWC 4691 : (2013) 138 FLR 923 : (2013) 4 JLJR 73 : (2013) LabIC 3273 : (2013) 3 LLJ 545 : (2013) 3 LLN 427 : (2013) LLR 1042 : (2013) 6 MhLj 919 : (2013) 4 MPLJ 507 :

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
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Supreme Court16 Jul 2013

State of Maharashtra and Another Vs Indian Hotel and Restaurants Assn. and Others State of Maharashtra and Others Vs Ramnath Vishnu Waringe etc. etc. Ghar Hakka Jagruti Charitable Trust @APPELLAN

Supreme Court Of India · (2013) 5 ABR 222 : AIR 2013 SC 2582 : (2013) 5 ALLMR 392 : (2013) 5 BomCR 821 : (2013) 3 RCR(Criminal) 455 : (2013) 9 SCALE 47 : (2013) 8 SCC 519

Bombay Foreign Liquor Rules, 1953 — Rule 45Bombay Municipal Corporation Act, 1888 — Section 313, 394, 412ABombay Police Act, 1951 — Section 110, 117, 131, 131(1), 162
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Supreme Court16 Jul 2013Dismissed

Integrated Finance Company Ltd. Vs Reserve Bank of India etc. etc.

Supreme Court Of India · (2013) 9 AD 606 : (2013) 4 BC 16 : (2013) 115 CLA 329 : (2013) 179 CompCas 390 : (2013) 4 CompLJ 1 : (2013) 10 JT 283 : (2013) 4 LW 293 : (2013) 9 SCALE 600 : (2013) 121 SCL 94 : (2015) 13 SCC 772

Code Of Civil Procedure, 1908 — Order 23, Order 21 Rule 2Companies Act, 1956 — Section 58A, 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251, 391, 391(1), 39(1)(a), 391(2), 392, 393, 393(1), 394, 402Reserve Bank of India Act, 1934 — Section 45, 45MB(1), 45MB(2), 45N, 45Q, 45QA, 45QA(1), 45QA(2)
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Supreme Court16 Jul 2013

Subhash Popatlal Dave Vs Union of India (UOI) and Another

Supreme Court Of India · (2013) CriLJ 4166 : (2013) 298 ELT 3 : (2013) 3 RCR(Criminal) 858 : (2013) 9 SCALE 295 : (2014) 1 SCC 280

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 4, 6, 7, 7(1)Constitution of India, 1950 — Article 14, 19, 20, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 8
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Supreme Court15 Jul 2013Dismissed

Ramesh Kumar and Others Vs State of Himachal Pradesh

Supreme Court Of India · (2013) 3 ACR 2860 : (2013) 11 AD 164 : (2013) 3 RCR(Criminal) 889 : (2013) 9 SCALE 400 : (2013) 14 SCC 110

Penal Code, 1860 (IPC) — Section 34, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
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Supreme Court15 Jul 2013Allowed

Sondur Gopal Vs Sondur Rajini Rajini Sondur Vs Gopal Sondur and Others

Supreme Court Of India · (2013) 5 ABR 330 : (2013) 7 AD 524 : AIR 2013 SC 2678 : (2013) AIRSCW 4227 : (2013) 5 ALD 97 : (2013) 5 ALLMR 939 : (2013) 100 ALR 260 : (2013) 5 ALT 1 : (2013) 6 AWC 5627 : (2013) 5 BomCR 21 : (2014) 1 CDR 138 : (2013) 5 CHN 118 : (2013) 4 CTC 527 : (201

Constitution of India, 1950 — Article 245(1), 245(2)Hindu Marriage Act, 1955 — Section 1, 1(1), 1(2), 10, 2
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