COURT ARCHIVE

Supreme Court Of India judgments, 2013

1,277 judgments · page 25 of 64

Supreme Court12 Aug 2013Allowed

Dharminder Singh @ Vijay Singh Vs State

Supreme Court Of India · (2013) 3 ACR 2374 : AIR 2013 SC 3390 : (2013) AIRSCW 4761 : (2013) 4 AJR 42 : (2013) CriLJ 4054 : (2013) 11 JT 381 : (2013) 3 MLJ(Cri) 612 : (2013) 2 NCC 417 : (2013) 4 RCR(Criminal) 257 : (2013) 10 SCALE 217 : (2013) 12 SCC 263

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 364, 413, 414

Supreme Court12 Aug 2013Disposed Of

Manoj Manu and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 1 AJR 741 : (2014) 2 CHN 106 : (2013) 139 FLR 475 : (2013) 3 JLJR 570 : (2013) 11 JT 374 : (2014) LabIC 1075 : (2013) 4 LLN 21 : (2013) 4 PLJR 88 : (2013) 10 SCALE 204 : (2013) 12 SCC 171 : (2013) 4 SCT 532 : (2013) 114 SLJ 351 : (2013) 4 UPLBEC 27

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16

Supreme Court12 Aug 2013Disposed Of

State of Punjab Vs Madan Mohan Lal Verma

Supreme Court Of India · (2013) 3 ACR 2380 : AIR 2013 SC 3368 : (2013) 4 AJR 32 : (2014) 1 ALD(Cri) 35 : (2013) 2 ALD(Cri) 792 : (2013) CriLJ 4050 : (2013) 3 JLJR 580 : (2013) 3 MLJ(Cri) 565 : (2013) 4 PLJR 109 : (2013) 3 RCR(Criminal) 972 : (2014) 1 RLW 438 : (2013) 10 SCALE 211

Criminal Procedure Code, 1973 (CrPC) — Section 313Income Tax Act, 1961 — Section 148Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7

Supreme Court12 Aug 2013Allowed

Central Bureau of Investigation Vs Amit Bhai Anil Chandra Shah and Another

Supreme Court Of India · (2014) 2 RCR(Civil) 47 : (2014) 2 RCR(Criminal) 5 : (2013) 10 SCALE 216 : (2014) 2 SCC 151

Supreme Court12 Aug 2013Allowed

Deepali Gundu Surwase Vs Kranti Junior Adhyapak Mahavidyalaya (D. Ed.) and Others

Supreme Court Of India · (2013) 6 ABR 304 : (2013) 10 AD 89 : (2013) 6 ALLMR 903 : (2013) 139 FLR 541 : (2013) LabIC 4249 : (2013) 4 LLN 417 : (2014) 2 MhLj 480 : (2013) 11 SCALE 268 : (2013) 10 SCC 324 : (2013) 4 SCT 716

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19Constitution of India, 1950 — Article 136, 14, 16, 226, 311(2)Evidence Act, 1872 — Section 106

Supreme Court12 Aug 2013Allowed

FIL Industries Limited Vs Imtiyaz Ahmed Bhat

Supreme Court Of India · (2013) 4 CompLJ 256 : (2014) 3 MhLj 298 : (2014) 2 MPLJ 320 : (2014) 9 SCALE 132 : (2014) 2 SCC 266

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 178, 561ANegotiable Instruments Act, 1881 (NI) — Section 138

Supreme Court12 Aug 2013Allowed

State of M.P. Vs Babulal and Others

Supreme Court Of India · (2013) 3 ACR 2369 : (2013) 9 AD 8 : (2013) 82 ALLCC 1000 : (2013) 3 ALT(Cri) 427 : (2013) 4 JCC 2363 : (2013) 4 JLJR 1 : (2013) 4 PLJR 145 : (2013) 4 RCR(Criminal) 92 : (2013) 10 SCALE 230 : (2013) 12 SCC 308

Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323

Supreme Court12 Aug 2013Dismissed

Fargo Marine Company Ltd. Vs Commissioner of Customs (Sea Port)

Supreme Court Of India · (2014) 304 ELT 642

Supreme Court08 Aug 2013Dismissed

M/S Ved Prakash Mithal And Sons Vs Union Of India

Supreme Court Of India · (2013) 08 SC CK 0135

Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(3)

Supreme Court08 Aug 2013Disposed Of

Harbhajan Kumar (D) Tr. L.Rs. and Others Vs Collector Land Acquisition and Colonisation Department and Another

Supreme Court Of India · (2013) 08 SC CK 0128

Supreme Court08 Aug 2013Dismissed

Tirupati Developers Vs State of Uttarakhand and Others

Supreme Court Of India · (2013) 6 ALT 38 : (2013) ALT(Rev) 365 : (2013) 6 AWC 6435 : (2013) 5 CTC 194 : (2014) 1 JT 365 : (2013) 4 RCR(Civil) 57 : (2013) 10 SCALE 157 : (2013) 9 SCC 332

Constitution of India, 1950 — Article 136Stamp Act, 1899 — Article 5, 10, 2, 28, 3

Supreme Court08 Aug 2013Dismissed

Mritunjoy Biswas Vs Pranab @ Kuti Biswas and Another

Supreme Court Of India · AIR 2013 SC 3334 : (2014) 1 CALLT 69 : (2013) CriLJ 4212 : (2013) 4 JCC 2481 : (2013) 11 JT 395 : (2014) 1 RCR(Criminal) 1 : (2013) 10 SCALE 129 : (2013) 12 SCC 796

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 326

Supreme Court08 Aug 2013Dismissed

Vaamika Island (Green Lagoon Resort) Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 3 EFLT 848 : (2013) 11 JT 308 : (2013) 3 KHC 525 : (2013) 3 KLJ 685 : (2013) 3 KLT 677 : (2013) 10 SCALE 190 : (2013) 8 SCC 760

Environment (Protection) Act, 1986 — Section 3, 3(1), 3(3)

Supreme Court08 Aug 2013Allowed

Commissioner of Income Tax and Others Vs Chhabil Dass Agarwal

Supreme Court Of India · (2013) 8 AD 620 : (2013) 261 CTR 113 : (2013) 357 ITR 357 : (2013) 4 JLJR 35 : (2013) 11 JT 387 : (2013) 4 PLJR 179 : (2013) 10 SCALE 326 : (2013) 217 TAXMAN 143

Constitution of India, 1950 — Article 226, 32Finance Act, 2008 — Section 4Income Tax Act, 1961 — Section 10(26AAA), 142(1), 144, 147, 148

Supreme Court08 Aug 2013Disposed Of

Kamlesh Verma Vs Mayawati and Others

Supreme Court Of India · (2013) 5 ABR 1267 : AIR 2013 SC 3301 : (2013) 3 ALT(Cri) 501 : (2013) 4 CTC 882 : (2013) 4 RCR(Civil) 75 : (2013) 10 SCALE 113 : (2013) 8 SCC 320 : (2014) 1 SCC(L&S) 96

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(1)Constitution of India, 1950 — Article 136, 137, 145, 32Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

Supreme Court07 Aug 2013Disposed Of

Jitendra Kumar Khan and Others Vs The Peerless General Finance and Investment Company Limited and Others

Supreme Court Of India · (2013) 8 AD 563 : (2013) 100 ALR 402 : (2013) 6 ALT 48 : (2013) 6 AWC 6359 : (2014) 1 CALLT 1 : (2013) 4 RCR(Civil) 725 : (2013) 121 RD 116 : (2013) 12 SCALE 21 : (2013) 8 SCC 769 : (2014) 1 WBLR 613

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6, Order 8 Rule 6(1), Order 8 Rule 6A

Supreme Court07 Aug 2013Disposed Of

Poona Timber Merchants and Saw Mill Owners Association Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 11 JT 315 : (2014) 1 RCR(Civil) 64 : (2013) 10 SCALE 145

Bombay Provincial Municipal Corporations Act, 1949 — Section 68, 68(1), 68(2)Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 5, 6

Supreme Court07 Aug 2013Dismissed

Nasiruddin Vs State (NCT) Delhi and Others

Supreme Court Of India · (2013) 3 ACR 2883 : (2013) 11 AD 20 : (2013) 4 AJR 616 : (2014) 1 ALD(Cri) 398 : (2013) 204 DLT 478 : (2013) 138 DRJ 1 : (2013) 3 JCC 2120 : (2013) 4 RCR(Criminal) 98 : (2013) 10 SCALE 141

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 201, 438Penal Code, 1860 (IPC) — Section 307, 326

Supreme Court07 Aug 2013Dismissed

MGB Gramin Bank Vs Chakrawarti Singh

Supreme Court Of India · (2013) 9 AD 253 : AIR 2013 SC 3365 : (2013) AIRSCW 4801 : (2013) 4 AJR 46 : (2013) 5 AWC 5151 : (2013) 139 FLR 469 : (2013) LabIC 3824 : (2013) 10 SCALE 223 : (2013) 4 SCT 541 : (2013) 114 SLJ 328

Constitution of India, 1950 — Article 14, 142, 16

Supreme Court07 Aug 2013Disposed Of

Nihal Singh and Others Vs State of Punjab and Others

Supreme Court Of India · (2013) 8 AD 689 : AIR 2013 SC 3547 : (2013) AIRSCW 4919 : (2014) 1 AWC 130 : (2013) 139 FLR 309 : (2013) 11 JT 289 : (2013) LabIC 3859 : (2013) 5 LLN 109 : (2013) 10 SCALE 162 : (2013) 14 SCC 65 : (2013) 4 SCT 469 : (2013) 114 SLJ 315 : (2013) 5 Supreme 7

Constitution of India, 1950 — Article 14, 16, 226, 32Police Act, 1861 — Section 17, 18