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Supreme Court Of India judgments, 2013

1,277 judgments · page 24 of 64

Supreme Court19 Aug 2013Allowed

Venkatesan Vs Rani and Another

Supreme Court Of India · (2014) 1 ACR 352 : (2013) 9 AD 14 : AIR 2013 SC 3320 : (2013) 4 BomCR(Cri) 637 : (2014) 2 CGLJ 142 : (2013) CriLJ 4208 : (2013) 5 CTC 439 : (2013) 3 DMC 474 : (2013) 4 JCC 2550 : (2013) 4 JLJR 10 : (2013) 11 JT 328 : (2013) 3 KLJ 693 : (2014) 1 LW(Cri) 42

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 401(3)Penal Code, 1860 (IPC) — Section 302, 304B, 498A
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Supreme Court19 Aug 2013Allowed

Dr. Ram Tawakya Singh Vs State of Bihar and Others State of Bihar and Others Vs Dr. Ram Tawakya Singh and Others

Supreme Court Of India · (2013) 9 AD 441 : (2013) 3 JLJR 501 : (2013) 11 JT 470 : (2013) 3 PLJR 421 : (2013) 10 SCALE 462 : (2013) 4 SCT 779

Bihar State Universities Act, 1976 — Section 10, 10(1), 10(2), 12, 12(1)Constitution of India, 1950 — Article 14, 222, 222(1), 233, 233(1)Nalanda Open University Act, 1995 — Section 11, 11(1), 11(2), 13
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Supreme Court16 Aug 2013Allowed

Yogesh Yadav Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 5 ABR 1042 : AIR 2013 SC 3372 : (2013) 4 AJR 79 : (2013) 6 AWC 5676 : (2013) 4 CGLJ 180 : (2013) 139 FLR 481 : (2013) 3 JLJR 559 : (2013) 11 JT 178 : (2013) LabIC 3854 : (2013) 4 PLJR 121 : (2013) 10 SCALE 333 : (2013) 14 SCC 623 : (2013) 122 SCL 9

Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 10, 8
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Supreme Court16 Aug 2013Dismissed

Rana Girders Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · (2014) 3 AD 26 : AIR 2013 SC 3422 : (2013) AIRSCW 4835 : (2014) 1 BomCR 332 : (2013) 295 ELT 12 : (2013) 23 GSTR 321 : (2013) 3 JLJR 544 : (2013) 11 JT 226 : (2014) 78 KarLJ 323 : (2013) 4 PLJR 101 : (2013) 4 PLR 721 : (2013) 4 RCR(Civil) 410 : (2013) 10

Central Excise Rules, 1944 — Rule 230, 230(2)Central Excises and Salt Act, 1944 — Section 11, 11AConstitution of India, 1950 — Article 372(1)
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Supreme Court16 Aug 2013Disposed Of

Assistant Engineer, Rajasthan State Agriculture Marketing Board, Sub-Division, Kota Vs Mohan Lal

Supreme Court Of India · (2013) AIRSCW 4877 : (2013) 5 AWC 5156 : (2014) 1 CDR 49 : (2013) 139 FLR 125 : (2013) 3 JLJR 564 : (2013) 11 JT 343 : (2013) LabIC 4081 : (2013) 4 LLJ 105 : (2013) LLR 1009 : (2013) 4 PLJR 65 : (2013) 10 SCALE 431 : (2013) 14 SCC 543 : (2013) 4 SCT 460

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 6N
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Supreme Court16 Aug 2013Allowed

V.K.M. Kattha Industries Pvt. Ltd. Vs State of Haryana and Others

Supreme Court Of India · (2013) 9 AD 81 : AIR 2013 SC 3557 : (2013) 100 ALR 407 : (2013) 5 AWC 5053 : (2014) 1 CALLT 7 : (2014) 1 CDR 115 : (2013) 6 CTC 216 : (2013) 3 JLJR 552 : (2013) 11 JT 334 : (2013) 5 LW 415 : (2014) 1 MhLj 762 : (2014) MPLJ 498 : (2013) 4 PLJR 113 : (2013)

Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5A, 5A(2)
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Supreme Court16 Aug 2013Dismissed

Vikas Vs State of Rajasthan

Supreme Court Of India · (2013) 3 ACR 3510 : (2014) 7 AD 731 : (2014) 1 AJR 161 : (2014) CriLJ 183 : (2014) 1 LW(Cri) 436 : (2013) 4 RCR(Criminal) 948 : (2013) 4 RLW 3462 : (2013) 11 SCALE 23 : (2014) 3 SCC 321 : (2013) 3 UC 1860

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 120B, 363, 366, 366(A), 376
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Supreme Court14 Aug 2013Dismissed

State of Jharkhand and Others Vs Jitendra Kumar Srivastava and Another

Supreme Court Of India · (2013) 9 AD 48 : AIR 2013 SC 3383 : (2013) AIRSCW 4749 : (2013) 4 AJR 26 : (2014) 1 AWC 159 : (2014) 117 CLT 945 : (2013) 139 FLR 74 : (2013) 3 JLJR 537 : (2013) 11 JT 351 : (2013) 3 KLT 782 : (2013) LabIC 3674 : (2013) 5 LLN 91 : (2013) 4 LLN 56 : (2013)

Bihar Pension Rules, 1950 — Rule 43Constitution of India, 1950 — Article 19(1), 19(5), 300A, 31(1), 32West Bengal Services (Death-cum-Retirement Benefit) Rules, 1971 — Rule 10(1)
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Supreme Court13 Aug 2013Allowed

Lalu Prasad @ Lalu Prasad Yadav Vs State of Jharkhand

Supreme Court Of India · (2013) 3 ACR 2385 : (2013) 9 AD 102 : (2014) 1 ALD(Cri) 39 : (2013) 4 BomCR(Cri) 555 : (2013) 3 JLJR 576 : (2013) 11 JT 146 : (2013) 4 PLJR 76 : (2013) 3 RCR(Criminal) 1049 : (2013) 10 SCALE 236 : (2013) 8 SCC 593 : (2014) 1 SCC(L&S) 137

Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court13 Aug 2013Dismissed

Alaknanda Hydro Power Company Ltd. Vs Anuj Joshi and Others

Supreme Court Of India · (2014) 2 AD 289 : (2013) 3 EFLT 765 : (2013) 11 JT 246 : (2013) 6 MLJ 579 : (2013) 10 SCALE 261 : (2014) 1 SCC 769

Constitution of India, 1950 — Article 21, 25, 26Electricity (Supply) Act, 1948 — Section 29Environment (Protection) Act, 1986 — Section 5
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Supreme Court13 Aug 2013Disposed Of

Buddhadeb Ruidas and Others Vs State of West Bengal and Others

Supreme Court Of India · (2013) 9 AD 32 : (2013) 139 FLR 487 : (2013) 11 JT 370 : (2013) LabIC 4021 : (2013) 10 SCALE 306 : (2013) 12 SCC 221 : (2013) 4 SCT 714 : (2013) 114 SLJ 357 : (2014) 2 WBLR 46

Constitution of India, 1950 — Article 14, 16West Bengal Regulation of Recruitment in State Government Establishments and Establishments of Public Undertakings, Statutory Bodies, Government Companies and Local Authorities Act, 1999 &mdas
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Supreme Court13 Aug 2013Dismissed

Prabhudas Damodar Kotecha and Others Vs Manhabala Jeram Damodar and Another

Supreme Court Of India · (2013) 5 ABR 1081 : AIR 2013 SC 2959 : (2013) 6 ALLMR 399 : (2013) 100 ALR 378 : (2013) 6 BomCR 147 : (2013) 11 JT 208 : (2013) 2 RCR(Rent) 599 : (2013) 10 SCALE 242

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15A, 28, 5(11), 5(4A)Civil Procedure Code, 1908 (CPC) — Section 9Easements Act, 1882 — Section 52
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Supreme Court13 Aug 2013Dismissed

Raj Rishi Mehra and Others Vs State of Punjab and Another

Supreme Court Of India · (2014) 1 AD 494 : AIR 2013 SC 3580 : (2013) AIRSCW 4883 : (2013) 11 JT 359 : (2013) LabIC 4074 : (2014) 1 RLW 425 : (2013) 10 SCALE 292 : (2013) 12 SCC 243 : (2013) 4 SCT 476 : (2013) 114 SLJ 361 : (2014) 2 WBLR 279

Constitution of India, 1950 — Article 14, 16(1), 32Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 10, 8
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