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Supreme Court Of India judgments, 2013

1,277 judgments · page 22 of 64

Supreme Court27 Aug 2013Allowed

Bhajan Singh Vs State of Uttarakhand and Others

Supreme Court Of India · (2013) 10 AD 373 : (2013) 6 ALJ 582 : (2013) 6 ALLMR 972 : (2014) 3 AWC 2390 : (2014) 1 CHN 164 : (2013) LabIC 4377 : (2013) 11 SCALE 220 : (2013) 14 SCC 32 : (2013) 4 SCT 695 : (2014) 2 UPLBEC 893

Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 4(2A), 96Uttarakhand Peyjal Sanshadhan Vikas Avam Nirman Nigam (The Post of the Managing Director) Rules, 2011 — Rule 3, 3(2), 4, 5, 5(2)
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Supreme Court27 Aug 2013Dismissed

Shimbhu and Another Vs State of Haryana

Supreme Court Of India · (2013) 3 ACR 3517 : (2013) 9 AD 109 : AIR 2014 SC 739 : (2014) 1 AJR 172 : (2013) 83 ALLCC 711 : (2013) ALLMR(Cri) 3306 : (2013) 4 BomCR(Cri) 356 : (2014) CriLJ 308 : (2013) 4 JLJR 99 : (2013) 11 JT 614 : (2013) 4 PLJR 236 : (2013) 4 RCR(Criminal) 141 : (

Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 376
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Supreme Court26 Aug 2013Allowed

Pepsu Road Transport Corporation Vs National Insurance Company

Supreme Court Of India · (2014) 2 ACC 18 : (2013) 3 ACC 871 : (2013) ACJ 2440 : (2013) 8 ADJ 39 : AIR 2014 SC 305 : (2014) 1 AJR 137 : (2014) 1 ALD 78 : (2013) 5 ALLMR 924 : (2013) 100 ALR 647 : (2013) 2 AnWR 731 : (2013) 6 AWC 5736 : (2013) 6 BomCR 292 : (2013) 4 CDR 1140 : (201

Motor Vehicles Act, 1988 — Section 149(2)
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Supreme Court26 Aug 2013Allowed

ECON Antri Ltd. Vs Rom Industries Ltd. and Another

Supreme Court Of India · (2013) 5 ABR 1277 : AIR 2013 SC 3283 : (2013) 4 AKR 226 : (2014) 1 ALD(Cri) 56 : (2013) 2 ALD(Cri) 839 : (2013) 83 ALLCC 638 : (2013) 1 BC 735 : (2013) 5 BomCR 481 : (2013) 4 BomCR(Cri) 1 : (2013) 116 CLA 1 : (2013) CriLJ 4195 : (2013) 5 CTC 318 : (2013)

Arbitration and Conciliation Act, 1996 — Section 34(3), 43Bankruptcy Act, 1890 — Section 1, 11, 2Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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Supreme Court26 Aug 2013Dismissed

Kishan Gopal and Another Vs Lala and Others

Supreme Court Of India · (2013) 3 ACC 878 : (2013) ACJ 2594 : (2013) 9 AD 193 : (2013) 6 ALD 59 : (2013) 5 ALLMR 899 : (2013) 101 ALR 281 : (2014) 1 AnWR 58 : (2014) 1 AWC 150 : (2013) 5 BomCR 499 : (2014) 1 CDR 147 : (2013) 5 CTC 212 : (2013) 11 JT 563 : (2013) 5 LW 205 : (2014)

Motor Vehicles Act, 1988 — Section 133, 140, 149(2), 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
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Supreme Court26 Aug 2013Allowed

Commissioner of Central Excise, Jalandhar Vs Kay Kay Industries

Supreme Court Of India · (2013) 200 ECR 1 : (2013) 295 ELT 177 : (2013) 22 GSTR 278 : (2013) 11 JT 554 : (2013) 77 KarLJ 159 : (2013) 10 SCALE 571 : (2013) 14 SCC 94

Central Excise Rules, 1944 — Rule 57A(1), 57A(6), 96ZPCentral Excises and Salt Act, 1944 — Section 3, 3ACustoms Tariff Act, 1975 — Section 3
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Supreme Court26 Aug 2013Dismissed

Gurvail Singh @ Gala Vs State of Punjab

Supreme Court Of India · (2014) 1 ACR 430 : (2013) 83 ALLCC 962 : (2013) 4 RCR(Criminal) 192 : (2013) 10 SCALE 671 : (2013) 10 SCC 631

Constitution of India, 1950 — Article 142, 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 302, 34
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Supreme Court23 Aug 2013Allowed

State of Orissa Vs Khaga @ Khageswar Naik and Others

Supreme Court Of India · (2013) 83 ALLCC 993 : (2013) ALLMR(Cri) 3679 : (2013) 4 CGLJ 91 : (2013) 4 JCC 2840 : (2013) 11 JT 430 : (2013) 3 MLJ(Cri) 562 : (2013) 4 RCR(Criminal) 828 : (2013) 10 SCALE 413 : (2013) 14 SCC 649 : (2013) 3 UC 1890

Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 354, 34, 457, 506,
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