Supreme Court02 Aug 2013Allowed

Ramchandra Vs Regional Manager United India Insurance Company Ltd.

Supreme Court Of India · (2013) 3 ACC 464 : (2013) ACJ 2205 : AIR 2013 SC 2561 : (2013) 100 ALR 227 : (2013) 2 AnWR 638 : (2013) 5 AWC 5074 : (2014) 1 BomCR 110 : (2013) 2 CG.L.R.W. 438 : (2013) 139 FLR 115 : (2014) 2 JLJR 94 : (2013) 10 JT 635 : (2014) 1 KarLJ 374 : (2013) 4 LLJ

Motor Vehicles Act, 1939 — Section 95, 95(2)Motor Vehicles Act, 1988 — Section 1, 10, 100, 101, 102
Supreme Court02 Aug 2013Disposed Of

Dharmendra Kirthal Vs State of U.P. and Another

Supreme Court Of India · (2013) 3 ACR 3421 : (2013) 8 AD 568 : AIR 2013 SC 2569 : (2013) 83 ALLCC 111 : (2013) ALLMR(Cri) 3275 : (2013) 3 ALT(Cri) 82 : (2013) 11 JT 523 : (2013) 9 SCALE 729 : (2013) 8 SCC 368

Constitution of India, 1950 — Article 14, 21, 22(4), 300A, 32Criminal Procedure Code, 1973 (CrPC) — Section 309Maharashtra Control of Organised Crime Act, 1999 — Section 21(5)
Supreme Court01 Aug 2013Allowed

Rekha Jain Vs National Insurance Company Ltd. and Others

Supreme Court Of India · (2013) 3 ACC 424 : (2013) ACJ 2161 : (2013) 100 ALR 236 : (2013) 2 AnWR 826 : (2013) 5 AWC 4353 : (2013) 11 JT 42 : (2013) 4 LW 314 : (2013) 6 MLJ 477 : (2013) 4 MPLJ 546 : (2013) 9 SCALE 752 : (2013) 8 SCC 389 : (2014) 1 WBLR 347

Motor Vehicles Act, 1988 — Section 149(2), 170
Supreme Court01 Aug 2013Allowed

Digamber and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 986 : (2013) 9 AD 21 : AIR 2013 SC 3532 : (2013) 100 ALR 393 : (2013) 6 AWC 6442 : (2013) 6 BomCR 136 : (2013) 11 JT 278 : (2013) 4 RCR(Civil) 403 : (2013) 121 RD 107 : (2013) 10 SCALE 77 : (2013) 14 SCC 406

Land Acquisition Act, 1894 — Section 11, 23, 38, 4, 4(1)Maharashtra Industrial Development Act, 1961 — Section 34
Supreme Court01 Aug 2013Allowed

T.K. Ginarajan Vs The Commissioner of Income Tax

Supreme Court Of India · AIR 2013 SC 3317 : (2013) 261 CTR 121 : (2013) 356 ITR 618 : (2013) LabIC 4091 : (2013) 9 SCALE 744 : (2013) 9 SCC 270 : (2014) 1 SCC(L&S) 264 : (2013) 4 SCT 750 : (2013) 217 TAXMAN 323

Income Tax Act, 1961 — Section 10, 10(14), 15, 16, 17
Supreme Court01 Aug 2013Allowed

Rekha Jain and Another Vs National Insurance Company Ltd.

Supreme Court Of India · (2013) 3 ACC 392 : (2013) ACJ 2370 : AIR 2013 SC 3429 : AIR 2013 SC 3458 : (2013) AIRSCW 4616 : (2013) 5 ALD 154 : (2013) 6 ALD 35 : (2013) 100 ALR 254 : (2013) 5 AWC 5068 : (2014) 1 BomCR 95 : (2013) 2 CG.L.R.W. 360 : (2013) 11 JT 185 : (2013) 4 LW 334 :

Motor Vehicles Act, 1988 — Section 149(2), 170
Supreme Court30 Jul 2013Allowed

State of M.P. Vs Mohan and Others

Supreme Court Of India · AIR 2013 SC 3521 : (2013) AIRSCW 4663 : (2013) 4 AJR 601 : (2013) ALLMR(Cri) 3333 : (2013) CriLJ 4007 : (2013) 4 JCC 2665 : (2014) 1 JLJ 146 : (2013) 3 JLJR 465 : (2013) 10 JT 402 : (2013) MLJ(Cri) 453 : (2014) 1 OLR 123 : (2013) 4 PLJR 53 : (2013) 3 RCR(

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 294, 307, 319, 320, 34
Supreme Court30 Jul 2013Dismissed

D.H.B.V.N.L. Vidyut Nagar, Hisar and Others Vs Yashvir Singh Gulia

Supreme Court Of India · (2013) 8 AD 595 : (2013) 139 FLR 568 : (2013) 4 JLJR 27 : (2013) 10 JT 397 : (2013) 5 LLN 407 : (2013) 4 PLJR 171 : (2013) 9 SCALE 685 : (2013) 11 SCC 173 : (2013) 4 SCT 124

Electricity (Supply) Act, 1948 — Section 79Haryana State Electricity Board Employees (Punishment and Appeal) Regulations, 1990 — Regulation 2, 4, 7, 7(8), 8
Supreme Court29 Jul 2013Allowed

Devendra Kumar Vs State of Uttaranchal and Others

Supreme Court Of India · AIR 2013 SC 3325 : (2013) AIRSCW 4938 : (2013) 6 ALJ 1 : (2013) 6 ALLMR 950 : (2013) 6 AWC 6159 : (2013) 139 FLR 284 : (2013) 3 JLJR 487 : (2013) 10 JT 566 : (2013) LabIC 4279 : (2013) 4 LLN 450 : (2013) 4 PLJR 70 : (2013) 9 SCALE 703 : (2013) 9 SCC 363 :

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 402, 465, 471