COURT ARCHIVE

Supreme Court Of India judgments, 2011

1,360 judgments · page 12 of 68

Supreme Court30 Sept 2011Allowed

Union of India (UOI) Vs Hassan Ali Khan and Another

Supreme Court Of India · (2012) 1 ACR 1054 : (2012) BomCR(Cri) 261 : (2012) CriLJ 630 : (2012) 2 GLR 1009 : (2012) 1 MLJ 364 : (2012) 1 NCC 187 : (2011) 4 RCR(Criminal) 427 : (2011) 11 SCALE 302 : (2011) 109 SCL 615 : (2011) 11 SCR 778 : (2011) 6 UJ 4268

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439(2)Evidence Act, 1872 — Section 27Foreign Exchange Management Act, 1999 — Section 3A, 4

Supreme Court30 Sept 2011Allowed

Om Prakash and Another Vs Union of India (UOI) and Another

Supreme Court Of India · (2012) 1 ACR 1062 : AIR 2012 SC 545 : (2012) AIRSCW 112 : (2012) CriLJ 779 : (2011) 187 ECR 363 : (2011) 272 ELT 321 : (2011) 4 KLT 100 SN : (2011) 2 LW(Cri) 497 : (2012) 1 MLJ 104 : (2011) 11 SCALE 310 : (2011) 6 UJ 4111

Central Excises and Salt Act, 1944 — Section 13, 18, 19, 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 116(3), 155, 173Customs Act, 1962 — Section 104, 104(3), 104(4), 132, 133

Supreme Court30 Sept 2011Dismissed

Chatterjee Petrochem (I) Pvt. Ltd. Vs Haldia Petrochemicals Ltd. and Others

Supreme Court Of India · (2011) 105 CLA 27 : (2011) 167 CompCas 373 : (2011) 11 SCALE 325

Companies Act, 1948 — Section 210Companies Act, 1956 — Section 10F, 289, 397, 397(2), 398Contract Act, 1872 — Section 51, 52, 53, 54

Supreme Court30 Sept 2011Dismissed

State of Haryana Vs Mukesh Kumar and Others

Supreme Court Of India · AIR 2012 SC 559 : (2012) AIRSCW 276 : (2012) 2 ALD 101 : (2012) 1 ALT 1 : (2012) 1 AWC 997 : (2012) 3 CHN 168 : (2011) 3 GLH 592 : (2011) 4 KLT 63 SN : (2011) 5 LW 725 : (2012) 1 RCR(Civil) 17 : (2012) 2 RLW 1280 : (2011) 11 SCALE 266 : (2011) 10 SCC 404

Supreme Court30 Sept 2011Dismissed

Pankaj Mahajan Vs Dimple @ Kajal

Supreme Court Of India · (2012) 1 ALLMR 473 : (2012) 1 AWC 983 : (2012) 1 CHN 34 Supp : (2012) 3 CTC 75 : (2011) 3 GLH 513 : (2012) 2 JCR 8 : (2011) 13 JT 50 : (2011) 4 KLJ 528 : (2012) 1 MLJ 146 : (2012) 1 PLJR 252 : (2011) 4 RCR(Civil) 534 : (2011) 11 SCALE 278 : (2011) 12 SCC

Hindu Marriage Act, 1955 — Section 13, 13(1)

Supreme Court30 Sept 2011Disposed Of

State of Rajasthan and Others Vs Shankar Lal Parmar

Supreme Court Of India · AIR 2012 SC 1913 : (2012) AIRSCW 2370 : (2013) 1 AJR 613 : (2013) 1 AWC 135 : (2011) 131 FLR 944 : (2011) 4 KLT 93 SN : (2012) 2 MLJ 314 : (2011) 11 SCALE 360 : (2011) 11 SCR 762 : (2013) 1 WBLR 459

Constitution of India, 1950 — Article 14

Supreme Court30 Sept 2011Disposed Of

Ashok Kumar Jain Vs Rajasthan Public Service Commission through its Chairman and Others

Supreme Court Of India · AIR 2012 SC 252 : (2011) 11 SCALE 202 : (2012) 1 SLJ 25 : (2012) 3 UC 2025

Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1962 — Rule 11, 11(1), 4, 4(1), 4(2)

Supreme Court30 Sept 2011Dismissed

Dnyaneshwar Ranganath Bhandare and Another Vs Sadhu Dadu Shettigar (Shetty) and Another

Supreme Court Of India · (2011) 11 SCALE 215

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 24(4)Constitution of India, 1950 — Article 136

Supreme Court29 Sept 2011Disposed Of

State of Madhya Pradesh Vs Narmada Bachao Andolan and Another

Supreme Court Of India · AIR 2012 SC 260 : (2012) 5 AWC 4724 : (2011) 13 JT 225 : (2011) 3 MPJR 311 : (2011) 11 SCALE 260 : (2011) 11 SCR 678

Criminal Procedure Code, 1973 (CrPC) — Section 340Land Acquisition Act, 1894 — Section 48

Supreme Court29 Sept 2011Dismissed

Union of India (UOI) through its Secretary Ministry of Defence Vs Rabinder Singh

Supreme Court Of India · (2012) 1 ACR 1047 : AIR 2012 SC 247 : (2011) 131 FLR 919 : (2012) 1 JCC 277 : (2012) 1 MLJ 708 : (2011) 4 RCR(Criminal) 522 : (2011) 11 SCALE 231 : (2012) 12 SCC 787 : (2011) 6 UJ 4321

Army Act, 1950 — Section 153, 154, 164, 191, 3Army Rules, 1954 — Rule 177, 23, 30(4), 42Penal Code, 1860 (IPC) — Section 120B, 24, 3, 44, 464

Supreme Court29 Sept 2011Allowed

NTPC Ltd. Vs M.P. State Electricity Board and Others

Supreme Court Of India · (2012) 1 AWC 1060 : (2012) 1 CHN 115 Supp : (2011) ELR 1485 : (2012) 1 JLJ 241 : (2011) 11 SCR 651 : (2011) 6 UJ 4126

Central Electricity Regulatory Commission (Conduct of Business) Regulation, 1999 — Regulation 79(2)Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading License and other related matters) Regula

Supreme Court29 Sept 2011Dismissed

Royal Orchid Hotels Limited and Another Vs G. Jayarama Reddy and Others

Supreme Court Of India · (2011) 9 ADJ 505 : (2012) 1 AWC 916 : (2012) 1 CALLT 66 : (2011) 3 GLH 425 : (2011) 4 KLT 71 SN : (2011) 4 RCR(Civil) 613 : (2011) 11 SCALE 239 : (2011) 10 SCC 608 : (2011) 11 SCR 701

Constitution of India, 1950 — Article 136, 14, 16, 226, 32Land Acquisition Act, 1894 — Section 11, 18, 4(1), 6, 6(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 20

Supreme Court29 Sept 2011Disposed Of

Jamaluddin Vs State of Jammu and Kashmir and Others

Supreme Court Of India · AIR 2012 SC 291 : (2012) 2 CHN 172 Supp : (2011) 3 JKJ 1 : (2011) 11 SCALE 226 : (2011) 11 SCR 690

Constitution of India, 1950 — Article 233, 234, 309Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 2, 3(2)Jammu and Kashmir Civil Services (Judicial) Recruitment Rules, 1967 &mdash

Supreme Court29 Sept 2011Dismissed

Subhas Prasad Sinha Vs State of Bihar and Others

Supreme Court Of India · (2012) 1 JLJR 407

Bihar State Universities Act, 1976 — Section 10(2)

Supreme Court28 Sept 2011Disposed Of

Antonio Lobo and Another Vs Felix Fernandes and Others

Supreme Court Of India · (2011) 09 SC CK 0170

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 — Section 31(2)Limitation Act, 1963 — Article 113, 65

Supreme Court28 Sept 2011Allowed

Baljinder Singh @ Bittu Vs State of Punjab

Supreme Court Of India · (2012) 2 ALT(Cri) 66 : (2011) 4 Crimes 161 : (2011) 2 NCC 650 : (2011) 4 RCR(Criminal) 697 : (2011) 11 SCALE 180 : (2011) 11 SCR 631

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 324, 326, 34

Supreme Court28 Sept 2011Allowed

Nasib Hussain Siddi and Others Vs State of Gujarat

Supreme Court Of India · (2011) 13 JT 66 : (2012) 1 NCC 92 : (2011) 4 RCR(Criminal) 698 : (2011) 11 SCALE 178 : (2011) 11 SCR 627 : (2011) 6 UJ 3846

Penal Code, 1860 (IPC) — Section 114, 325, 333, 342, 506(2)

Supreme Court28 Sept 2011Allowed

Bedanga Talukdar Vs Saifudaullah Khan and Others

Supreme Court Of India · (2011) 11 SCALE 293

Constitution of India, 1950 — Article 14, 16

Supreme Court28 Sept 2011Disposed Of

Rajesh Kumar Vs State through Govt. of NCT of Delhi

Supreme Court Of India · (2011) 183 DLT 78 : (2011) 4 KLT 49 SN : (2012) 1 MLJ 85 : (2011) 4 RCR(Criminal) 459 : (2011) 11 SCALE 182 : (2011) 13 SCC 706 : (2011) 6 UJ 3712

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 117, 125, 138(2), 145, 147Penal Code, 1860 (IPC) — Section 302

Supreme Court27 Sept 2011Allowed

Commissioner of C. Ex., Meerut Vs Bharat Petroleum Corporation Ltd.

Supreme Court Of India · (2012) 189 ECR 223 : (2011) 272 ELT 654

Central Excises and Salt Act, 1944 — Section 11A, 11AB, 11D, 11D(1), 35LCustoms Act, 1962 — Section 28BFinance Act, 2000 — Section 103