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Supreme Court Of India judgments, 2011

1,360 judgments · page 11 of 68

Supreme Court11 Oct 2011Allowed

The State of Rajasthan and Others Vs The High Court of Judicature for Rajasthan, Jodhpur through its Registrar General

Supreme Court Of India · AIR 2012 SC 225 : (2012) 1 ALLMR 439 : (2012) 1 AWC 359 Supp : (2012) 132 FLR 89 : (2012) 1 JCR 42 : (2011) 4 PLJR 346 : (2012) 3 RCR(Civil) 597 : (2011) 11 SCALE 576 : (2012) 1 SCC 269 : (2011) 11 SCR 808 : (2011) 6 UJ 4288

Penal Code, 1860 (IPC) — Section 21Prevention of Food Adulteration (Fourth Amendment) Rules, 1976 — Rule 3Prevention of Food Adulteration Act, 1954 — Section 9, 9(1)
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Supreme Court11 Oct 2011Disposed Of

Delhi Administration through its Secretary Vs Umrao Singh

Supreme Court Of India · AIR 2012 SC 189 : (2011) 11 SCALE 560 : (2012) 1 SCC 194 : (2011) 11 SCR 838

Delhi Development Act, 1957 — Section 22, 22(3), 56, 56(2)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 13, 4, 4(1), 4(2), 6Land Acquisition Act, 1894 — Section 4
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Supreme Court11 Oct 2011Allowed

Rajendra Vassudev Deshprabhu (dead) through L.Rs. and Others Vs Deputy Collector (Retd.) and Land Acquisition Officer, Panaji

Supreme Court Of India · AIR 2012 SC 228 : (2012) 1 ALLMR 404 : (2011) 6 BomCR 309 : (2012) 2 MhLj 484 : (2012) 115 RD 280 : (2011) 11 SCALE 754 : (2011) 11 SCR 817

Goa Land Use (Regulation) Act, 1991 — Section 2Goa, Daman and Diu Agricultural Tenancy Act, 1964 — Section 18(A), 18(D), 18(H), 18(K), 3Land Acquisition Act, 1894 — Section 4(1)
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Supreme Court11 Oct 2011Dismissed

R. Vijayan Vs Baby and Another

Supreme Court Of India · (2011) 3 ACR 3431 : AIR 2012 SC 528 : (2012) AIRSCW 438 : (2012) 2 ALT(Cri) 233 : (2011) 6 BomCR 335 : (2011) 105 CLA 205 : (2012) CriLJ 846 : (2011) 4 Crimes 237 : (2012) 1 CTC 791 : (2012) 2 GLR 1353 : (2012) 1 JCR 72 : (2011) 13 JT 300 : (2011) 4 KLJ 5

Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 29Negotiable Instruments Act, 1881 (NI) — Section 138, 143, 143(1), 143(3), 144
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Supreme Court11 Oct 2011Disposed Of

The State of West Bengal and Others Vs Mani Bhushan Kumar

Supreme Court Of India · AIR 2012 SC 184 : (2012) 1 JCR 45 : (2012) 1 RCR(Civil) 221 : (2011) 11 SCALE 566 : (2011) 10 SCC 147 : (2011) 11 SCR 793

Motor Vehicles Act, 1988 — Section 207, 66, 66(1), 87, 88West Bengal Motor Vehicles Tax Act, 1979 — Section 16, 16(3), 16(4)
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Supreme Court11 Oct 2011Dismissed

Malthesh Gudda Pooja Vs State of Karnataka and Others

Supreme Court Of India · (2011) 6 AWC 6152 Supp : (2011) 5 CHN 189 Supp : (2012) 3 CTC 59 : (2011) 11 JT 591 : (2012) 1 RCR(Civil) 985 : (2011) 11 SCALE 514 : (2011) 11 SCR 870

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5, 114, 122Constitution of India, 1950 — Article 225Karnataka High Court Rules, 1959 — Rule 1(1), 122, 4, 5, 8
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Supreme Court11 Oct 2011Dismissed

Dayaram Vs Sudhir Batham and Others

Supreme Court Of India · (2011) 6 CTC 192 : (2011) 12 JT 174 : (2011) 11 SCALE 448 : (2011) 6 UJ 3938

Civil Procedure Code, 1908 (CPC) — Section 100, 9Constitution of India, 1950 — Article 136, 14, 141, 142, 144Criminal Law (Amendment) Act, 1952 — Section 6(1), 7(1)
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Supreme Court10 Oct 2011Dismissed

Mohd. Imran Khan Vs State (Govt. of NCT of Delhi)

Supreme Court Of India · (2011) 3 ACR 3452 : (2012) 2 ALT(Cri) 217 : (2012) BomCR(Cri) 817 : (2012) CriLJ 693 : (2011) 4 Crimes 205 : (2012) 1 JCR 50 : (2011) 13 JT 159 : (2011) 2 NCC 762 : (2012) 1 RCR(Criminal) 75 : (2011) 11 SCALE 376 : (2011) 10 SCC 192 : (2011) 6 UJ 4277

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 315Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 376, 506
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Supreme Court30 Sept 2011Allowed

Sham @ Kishor Bhaskarrao Matkari Vs The State of Maharashtra

Supreme Court Of India · AIR 2012 SC 301 : (2011) AIRSCW 5600 : (2012) BomCR(Cri) 533 : (2012) 1 MLJ 136 : (2012) 1 NCC 208 : (2011) 4 RCR(Criminal) 750 : (2011) 11 SCALE 206 : (2011) 11 SCR 744

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 307
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