COURT ARCHIVE

Supreme Court Of India judgments, 2010

1,174 judgments · page 51 of 59

Supreme Court23 Feb 2010Allowed

State of U.P. Vs Guru Charan and Others

Supreme Court Of India · (2010) 2 ACR 1449 : AIR 2010 SC 1459 : (2010) 2 ALD(Cri) 496 : (2010) CLT 738 : (2010) CriLJ 2024 : (2010) 1 Crimes 184 : (2010) 3 SCC 721 : (2010) 3 SCR 1110 : (2010) 3 UJ 1146

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 378, 386Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 392

Supreme Court23 Feb 2010Allowed

Sahdeo @ Sahdeo Singh Vs State of U.P. and Others

Supreme Court Of India · (2010) 2 ACR 1458 : (2010) 1 ALD(Cri) 886 : (2010) CLT 665 : (2010) CriLJ 2034 : (2010) 1 Crimes 195 : (2010) 2 JT 423 : (2010) 1 NCC 836 : (2010) 1 OLR 665 : (2010) 3 SCC 705 : (2010) 2 SCR 1086

Allahabad High Court Rules, 1952 — Rule 5, 6Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 15, 23

Supreme Court22 Feb 2010Allowed

Sadashiv Shyama Sawant [D] through L.Rs. and Others Vs Anita Anant Sawant

Supreme Court Of India · (2010) 3 ALLMR 410 : (2010) 10 AWC 1914 Supp : (2010) 2 BomCR 554 : (2010) 3 CALLT 35 : (2010) 2 JT 305 : (2011) 2 KLJ 27 : (2010) 1 KLT 808 : (2010) 4 LW 723 : (2010) 4 LW(Cri) 73 : (2010) 3 MLJ 728 : (2010) MPLJ 265 : (2010) MPLJ 1 : (2010) 3 SCC 385 :

Civil Procedure Code, 1908 (CPC) — Section 113Specific Relief Act, 1877 — Section 9Specific Relief Act, 1963 — Section 6, 6(1)

Supreme Court19 Feb 2010Dismissed

Hindustan Petroleum Corpn. Ltd. and Others Vs Super Highway Services and Another

Supreme Court Of India · (2010) 2 JT 446 : (2010) 2 PLJR 160 : (2010) 2 SCALE 508 : (2010) 3 SCC 347 : (2010) 2 SCR 1053 : (2010) 3 UJ 1192

Constitution of India, 1950 — Article 226

Supreme Court18 Feb 2010Allowed

Abdul Mannan Vs State of Assam

Supreme Court Of India · (2010) 2 ACR 1467 : (2010) 2 ALD(Cri) 139 : (2010) CLT 777 : (2010) CriLJ 3416 : (2010) 2 Crimes 42 : (2010) 2 GLT 23 : (2010) 2 JT 419 : (2010) 3 SCC 381 : (2010) 2 SCR 1030 : (2010) 1 UC 408

Penal Code, 1860 (IPC) — Section 302, 304, 323, 34

Supreme Court18 Feb 2010Dismissed

Angad Das Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2010 SC 1613 : (2010) 5 AWC 4994 Supp : (2010) 167 DLT 574 : (2010) 124 FLR 998 : (2010) 2 JT 268 : (2010) 4 LW 957 : (2010) 3 MLJ 181 : (2010) 1 OLR 636 : (2010) 2 SCALE 500 : (2010) 3 SCC 463 : (2010) 1 SCC(L&S) 859 : (2010) 2 SCR 1047 : (2011) 2 SL

Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 28

Supreme Court18 Feb 2010Disposed Of

Maya Mathew Vs State of Kerala and Others

Supreme Court Of India · AIR 2010 SC 1932 : (2010) 3 ALLMR 987 : (2010) 125 FLR 165 : (2010) 3 JT 60 : (2010) 2 SCALE 833 : (2010) 4 SCC 498 : (2010) 1 SCC(L&S) 1078 : (2010) 3 SCR 16

Kerala State and Subordinate Services Rules, 1958 — Rule 5Kerala State Homeopathy Services Special Rules, 1989 — Rule 3

Supreme Court18 Feb 2010Allowed

P.K. Singh Vs S.N. Kanungo and Others

Supreme Court Of India · (2010) 4 ALD 10 : (2010) 10 AWC 1978 Supp : (2010) CriLJ 2049 : (2010) 2 JT 455 : (2010) 4 SCC 504 : (2010) 3 SCR 1040

Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Contempt of Courts Act, 1971 — Section 14

Supreme Court18 Feb 2010Allowed

Union of India (UOI) and Others Vs Mangal Textile Mills (I) P. Ltd. and Others

Supreme Court Of India · (2011) 269 ELT 3

Central Excise Rules, 1944 — Rule 96ZNA, 96ZNB, 96ZNC, 96ZNDConstitution of India, 1950 — Article 226

Supreme Court17 Feb 2010Allowed

Environmental and Consumer Protect. Found. Vs Delhi Administration and Others

Supreme Court Of India · (2011) 7 SCC 57

Constitution of India, 1950 — Article 21A

Supreme Court17 Feb 2010Allowed

Dolphin Drilling Ltd. Vs Oil and Natural Gas Corporation Ltd.

Supreme Court Of India · AIR 2010 SC 1296 : (2010) 3 ALLMR 428 : (2010) 3 ALT 13 : (2010) 10 AWC 1911 Supp : (2010) 2 PLJR 173 : (2010) 2 SCALE 456 : (2010) 3 SCC 267 : (2010) 1 UC 481 : (2010) 2 UJ 980

Arbitration and Conciliation Act, 1996 — Section 11(6)

Supreme Court17 Feb 2010Dismissed

R. Ravindra Reddy and Others Vs H. Ramaiah Reddy and Others

Supreme Court Of India · AIR 2010 SC 991 : (2010) 2 JT 314 : (2010) 3 KarLJ 161 : (2010) 3 RLW 2008 : (2010) 2 SCALE 459 : (2010) 3 SCC 214 : (2010) 2 SCR 943 : (2010) 3 UJ 1165

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 9Constitution of India, 1950 — Article 226, 227Karnataka Land Reforms Act, 1961 — Section 132, 132(2), 133(1), 133(2), 34

Supreme Court17 Feb 2010Dismissed

B. Manmad Reddy and Others Vs Chandra Prakash Reddy and Others

Supreme Court Of India · AIR 2010 SC 1001 : (2010) 124 FLR 941 : (2010) 2 JT 298 : (2010) 2 SCALE 407 : (2010) 3 SCC 314 : (2010) 1 SCC(L&S) 1169 : (2010) 2 SCR 860 : (2010) 2 SLJ 329 : (2010) 2 UJ 945

Andhra Pradesh Education Act, 1982 — Section 78, 99Andhra Pradesh Educational Service Rules — Rule 2, 3Constitution of India, 1950 — Article 14, 16

Supreme Court17 Feb 2010Disposed Of

Seshambal (dead) through L.Rs. Vs Chelur Corporation Chelur Building and Others

Supreme Court Of India · AIR 2010 SC 1521 : (2010) AIRSCW 6914 : (2010) AIRSCW 4898 : (2010) 2 JT 260 : (2010) 1 KLT 834 : (2010) 3 MLJ 174 : (2010) 1 RLW 848 : (2010) 2 SCALE 414 : (2010) 3 SCC 470 : (2010) 3 SCR 960 : (2010) 6 Supreme 353 : (2010) 7 Supreme 106 : (2010) 2 UJ 10

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)

Supreme Court17 Feb 2010Allowed

State of West Bengal and Others Vs The Committee for Protection of Democratic Rights, West Bengal and Others

Supreme Court Of India · AIR 2010 SC 1476 : (2010) 6 AWC 6073 : (2010) 3 CALLT 6 : (2010) 2 GLT 1 : (2010) 2 JT 352 : (2010) 2 KCCR 785 : (2010) 1 KLT 723 : (2010) 1 OLR 584 : (2010) 1 RLW 822 : (2010) 2 SCALE 467 : (2010) 3 SCC 571 : (2010) 3 SCR 979 : (2010) 1 UC 444 : (2010) 2

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 1, 13, 14, 142, 144Delhi Police Special Establishment Act, 1946 — Section 1(1), 2, 3, 4, 4(1)

Supreme Court17 Feb 2010Dismissed

Economic Transport Organization Vs Charan Spinning Mills (P) Ltd. and Another

Supreme Court Of India · (2010) AIRSCW 3623 : (2010) 3 AWC 2551 Supp : (2010) 4 BomCR 599 : (2010) 2 JT 271 : (2010) 2 SCALE 427 : (2010) 4 SCC 114 : (2010) 2 SCR 887 : (2010) 4 Supreme 763 : (2010) 2 UC 1046 : (2010) 2 UJ 1004

Carriers Act, 1865 — Section 8, 9Consumer Protection Act, 1986 — Section 14(1), 2, 2Contract Act, 1872 — Section 140

Supreme Court17 Feb 2010Allowed

Chairman, Magadh Gramin Bank and Another Vs Madhya Bihar Gramin Bank and Others

Supreme Court Of India · AIR 2010 SC 998 : (2010) 5 AWC 4992 Supp : (2010) 124 FLR 1000 : (2010) 2 JT 323 : (2010) 2 LLJ 142 : (2010) 2 PLJR 127 : (2010) 2 SCALE 403 : (2010) 11 SCC 705 : (2011) 1 SCC(L&S) 815 : (2010) 2 SCR 872 : (2010) 2 SLR 219 : (2010) 2 UJ 1076

Regional Rural Banks Act, 1976 — Section 17, 17(1)

Supreme Court16 Feb 2010Dismissed

Mrs. Kavita Ahuja and Others Vs Delhi State Industrial and Infrastructure Development Corporation Ltd. and Another Delhi State Industrial and Infrastructure Development Corporation Ltd. Vs Gulshan Arora and Anot

Supreme Court Of India · (2010) 02 SC CK 0085

Constitution of India, 1950 — Article 136

Supreme Court16 Feb 2010Dismissed

State of West Bengal and Another Vs Kamala Prasad and Others

Supreme Court Of India · AIR 2010 SC 1456 : (2010) 2 JT 415 : (2010) 2 SCALE 389 : (2010) 4 SCC 568

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34

Supreme Court16 Feb 2010dismissed

Dynamic Orthopedics Pvt. Ltd. Vs Commissioner of Income Tax, Cochin, Kerala

Supreme Court Of India · (2010) AIRSCW 6032 : (2010) 229 CTR 317 : (2010) 321 ITR 300 : (2010) 3 JT 176 : (2010) 2 SCALE 384 : (2010) 12 SCC 414 : (2010) 2 SCR 879 : (2010) 5 Supreme 546 : (2010) 190 TAXMAN 288 : (2010) 2 UJ 985

Companies Act, 1956 — Section 350, 355Income Tax Act, 1961 — Section 115J, 32(1), 80VVAIncome Tax Rules, 1962 — Rule 5