Gangula Mohan Reddy Vs State of Andhra Pradesh
Supreme Court Of India · (2010) 1 ACR 393 : AIR 2010 SC 327 : (2011) AIRSCW 12 : (2010) AIRSCW 337 : (2010) AIRSCW 6188 : (2011) AIRSCW 1435 : (2010) CLT 876 : (2010) CriLJ 2110 : (2010) 1 JT 17 : (2010) 1 OLR 779 : (2010) 1 RLW 639 : (2010) 1 SCALE 1 : (2010) 1 SCC 750 : (2010)
