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Supreme Court Of India judgments, 2009

1,919 judgments · page 89 of 96

Supreme Court27 Jan 2009Allowed

Raj Kishore Pandey Vs State of U.P. and Others

Supreme Court Of India · AIR 2009 SC 1640 : (2009) AIRSCW 1123 : (2009) 2 AWC 1693 Supp : (2009) 2 JT 11 : (2009) 4 MhLj 763 : (2009) MPLJ 586 : (2009) 3 PLJR 49 : (2009) 3 RLW 2413 : (2009) 2 SCALE 115 : (2009) 2 SCC 692 : (2009) 1 SCC(L&S) 537 : (2009) 1 Supreme 644

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Supreme Court27 Jan 2009Allowed

Aparna Goyal Vs Rakesh Goyal

Supreme Court Of India · AIR 2009 SC 1836 : (2009) AIRSCW 1447 : (2009) 2 AWC 1694 Supp : (2009) 2 BomCR 52 : (2009) 2 JT 97 : (2009) 2 SCALE 71 : (2009) 12 SCC 648 : (2009) 1 SCR 662 : (2009) 1 Supreme 495

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
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Supreme Court27 Jan 2009Allowed

Anurag Kumar Vs Mohan Lal and Another

Supreme Court Of India · AIR 2009 SC 1842 : (2010) AIRSCW 853 : (2009) AIRSCW 1459 : (2009) 3 AWC 2429 Supp : (2009) 2 JT 135 : (2009) 4 PLJR 241 : (2009) 2 SCALE 105 : (2009) 4 SCC 382 : (2009) 7 Supreme 468

Constitution of India, 1950 — Article 136, 226
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Supreme Court27 Jan 2009Dismissed

Ramchandra Dhondiba Kaware Vs State of Maharashtra

Supreme Court Of India · AIR 2009 SC 1835 : (2009) AIRSCW 1445 : (2009) CriLJ 1739 : (2009) 2 JT 13 : (2009) 2 SCALE 20 : (2009) 11 SCC 179 : (2009) 1 SCR 649 : (2009) 1 Supreme 521

Penal Code, 1860 (IPC) — Section 302, 304
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Supreme Court27 Jan 2009Disposed Of

A.U. Kureshi Vs High Court of Gujarat and Another

Supreme Court Of India · (2010) 3 ALT 12 : (2009) 1 CTC 740 : (2009) 121 FLR 394 : (2009) 3 GLR 1972 : (2009) 7 JT 53 : (2009) 6 MLJ 949 : (2009) 1 OLR 540 : (2009) 2 SCALE 331 : (2009) 11 SCC 84 : (2009) 2 SCC(L&S) 567 : (2009) 1 SCR 879 : (2010) 1 SLJ 136 : (2009) 6 SLR 31

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Supreme Court27 Jan 2009Dismissed

Surain Singh Vs State of Punjab

Supreme Court Of India · AIR 2009 SC 1397 : (2009) AIRSCW 5424 : (2009) 1 ALD(Cri) 880 : (2009) CriLJ 1317 : (2009) 1 JT 641 : (2009) 42 OCR 717 : (2009) 2 PLJR 102 : (2009) 2 SCALE 16 : (2009) 4 SCC 331 : (2009) 2 SCR 643

Prevention of Corruption Act, 1988 — Section 13(2)
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Supreme Court27 Jan 2009Dismissed

State of Orissa and Others Vs Balram Sahu

Supreme Court Of India · (2009) 2 JT 16 : (2009) 1 OLR 546 : (2009) 2 SCALE 69 : (2009) 2 SCC 652 : (2009) 1 SCR 655

Public Works Department Contractors Registration Rules, 1967 — Rule 11
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Supreme Court27 Jan 2009Dismissed

D.D. Vaishnav Vs State of M.P. and Others

Supreme Court Of India · AIR 2009 SC 2170 : (2010) AIRSCW 209 : (2010) 2 ALT 6 : (2009) 3 MPJR 291 : (2009) 3 RLW 2743 : (2009) 2 SCALE 75 : (2009) 16 SCC 777 : (2009) 7 Supreme 459

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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Supreme Court23 Jan 2009Dismissed

Girdhar Kumar Dadhich and Another Vs State of Rajasthan and Others

Supreme Court Of India · AIR 2009 SC 1899 : (2009) AIRSCW 1494 : (2009) 2 AWC 1636 Supp : (2009) 122 FLR 60 : (2009) 4 JT 303 : (2009) 3 RLW 2751 : (2009) 2 SCALE 98 : (2009) 2 SCC 706 : (2009) 1 SCC(L&S) 543 : (2009) 1 SCR 585 : (2009) 3 SLJ 10 : (2009) 4 SLR 75 : (2009) 1 Supre

Constitution of India, 1950 — Article 142
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