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Supreme Court Of India judgments, 2009

1,919 judgments · page 96 of 96

Supreme Court07 Jan 2009Allowed

Deen Dayal and Others Vs State of U.P.

Supreme Court Of India · (2009) 1 ACR 485 : AIR 2009 SC 1238 : (2009) AIRSCW 530 : (2009) 1 ALD(Cri) 905 : (2009) CriLJ 1119 : (2009) 1 JT 170 : (2009) NCC 180 : (2009) 1 SCALE 408 : (2009) 11 SCC 157 : (2009) 1 SCR 56 : (2009) 1 Supreme 45 : (2009) 1 UJ 255

Criminal Procedure Code, 1973 (CrPC) — Section 379Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 304B, 498A
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Supreme Court07 Jan 2009Allowed

Choudhury Parveen Sultana Vs State of West Bengal and Another

Supreme Court Of India · (2009) 1 ACR 490 : AIR 2009 SC 1404 : (2009) AIRSCW 861 : (2010) AIRSCW 232 : (2009) 1 ALT(Cri) 302 : (2009) 2 CALLT 68 : (2009) CLT 563 : (2009) CriLJ 1318 : (2009) 234 ELT 196 : (2008) 3 GLR 2082 : (2009) 1 JT 347 : (2009) 4 RLW 3082 : (2009) 1 SCALE 37

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 307, 326, 34, 384
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Supreme Court06 Jan 2009Allowed

Kartick Chandra Mandal Vs Netai Mondal (dead) by Lrs. and Others

Supreme Court Of India · (2009) AIRSCW 490 : (2009) 1 ALT 61 : (2009) 1 ALT 51 : (2009) 2 CALLT 65 : (2009) 107 CLT 82 : (2009) 1 JT 332 : (2009) 1 SCALE 706 : (2009) 2 SCC 105 : (2009) 1 SCR 8 : (2009) 1 UC 481

Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Land Reforms Act, 1955 — Section 14
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Supreme Court06 Jan 2009Allowed

Syed Basheer Ahamed and Others Vs Mohd. Jameel and Another

Supreme Court Of India · (2009) ACJ 690 : AIR 2009 SC 1219 : (2009) AIRSCW 3462 : (2009) AIRSCW 3525 : (2009) AIRSCW 493 : (2009) 1 ALT 54(1) : (2009) AWC 538 Supp : (2009) CLT 554 : (2009) 1 JT 296 : (2009) 5 KarLJ 1 : (2009) 5 KCCR 3437 : (2009) 4 MhLj 328 : (2009) 6 MLJ 951 :

Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 163A, 166, 168
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Supreme Court06 Jan 2009Dismissed

Dwarika Nath Acooli Vs Dulal Chandra Bayen and Others

Supreme Court Of India · AIR 2009 SC 1839 : (2010) AIRSCW 132 : (2009) AIRSCW 1542 : (2009) AIRSCW 1452 : (2010) 3 ALT 3 : (2009) 107 CLT 78 : (2009) 1 JT 177 : (2009) 1 SCALE 604 : (2009) 2 SCC 403 : (2009) 1 SCR 28

Calcutta Thika Tenancy (Acquisition and Regulation) (Amentment) Rules, 1982 — Rule 5Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 — Section 1(3), 13, 17, 17(2), 20Calcutta Thika Tenancy (Acquisition and Re
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