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Supreme Court Of India judgments, 2009

1,919 judgments · page 94 of 96

Supreme Court13 Jan 2009Allowed

V.V.G. Reddy Vs APSRTC, Nizamabad Region and Another

Supreme Court Of India · AIR 2009 SC 1654 : (2010) AIRSCW 435 : (2009) AIRSCW 1176 : (2009) 120 FLR 1013 : (2009) 2 JT 36 : (2009) 2 LLJ 489 : (2009) 1 SCALE 577 : (2009) 2 SCC 668 : (2009) 1 SCC(L&S) 435 : (2009) 1 SCR 223 : (2009) 3 SLJ 316 : (2009) 4 SLR 68 : (2009) 2 UJ 621 :

Industrial Disputes Act, 1947 — Section 10(1)
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Supreme Court13 Jan 2009Disposed Of

Citizens for Justice and Peace Vs State of Gujarat and Others

Supreme Court Of India · AIR 2009 SC 1420 : (2009) AIRSCW 883 : (2010) 1 ALT 5 : (2009) 2 GLR 1090 : (2009) 1 JT 294 : (2009) 1 SCALE 449 : (2009) 11 SCC 213 : (2009) 2 SCC(L&S) 612 : (2009) 1 SCR 190 : (2009) 2 SLR 46 : (2009) 1 UJ 247 : (2009) 2 UPLBEC 1266

Constitution of India, 1950 — Article 32
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Supreme Court13 Jan 2009Allowed

Jharu Ram Roy Vs Kamjit Roy and Others

Supreme Court Of India · (2010) 3 ALT 15 : (2010) 10 AWC 2003 Supp : (2009) 2 CTC 337 : (2009) 7 JT 293 : (2009) 4 MhLj 676 : (2009) 3 RLW 2186 : (2009) 1 SCALE 35 : (2009) 4 SCC 60 : (2009) 1 SCR 305

Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Transfer of Property Act, 1882 — Section 41, 43
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Supreme Court13 Jan 2009Dismissed

Mohan Singh Vs Kashi Bai and Others

Supreme Court Of India · (2009) ACJ 1121 : AIR 2009 SC 2006 : (2009) AIRSCW 1664 : (2009) 1 AWC 935 Supp : (2009) CLT 590 : (2010) 1 JLJ 41 : (2009) 2 JT 20 : (2009) 3 RLW 2730 : (2009) 1 SCALE 539 : (2009) 4 SCC 507 : (2009) 1 SCR 277

Motor Vehicles Act, 1988 — Section 163A, 166, 168
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Supreme Court13 Jan 2009Dismissed

Harbans Singh and Others Vs Sant Hari Singh and Others

Supreme Court Of India · AIR 2009 SC 1819 : (2009) AIRSCW 1414 : (2009) 2 AWC 1614 Supp : (2009) 2 JCR 105 : (2009) 2 JT 32 : (2009) 4 MhLj 262 : (2009) MPLJ 312 : (2009) 3 RLW 2157 : (2009) 1 SCALE 729 : (2009) 2 SCC 526 : (2009) 1 SCR 250 : (2009) 1 Supreme 677

Civil Procedure Code, 1908 (CPC) — Section 11
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Supreme Court13 Jan 2009Allowed

Ramdas Vs State of Madhya Pradesh

Supreme Court Of India · (2009) 1 ACR 498 : (2009) AIRSCW 604 : (2009) AIRSCW 3690 : (2010) CLT 395 : (2009) CriLJ 1136 : (2009) 1 JLJ 124 : (2009) 1 JT 312 : (2009) 1 MPJR 54 : (2010) OLR 395 : (2009) 1 SCALE 364 : (2009) 4 SCC 57 : (2009) 1 Supreme 154 : (2009) 2 UJ 609

Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
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Supreme Court13 Jan 2009Dismissed

Union of India (UOI) and Others Vs Shantiranjan Sarkar

Supreme Court Of India · (2009) AIRSCW 840 : (2010) 2 ALT 22 : (2009) 1 JT 467 : (2009) 4 MLJ 1172 : (2009) 1 SCALE 647 : (2009) 3 SCC 90 : (2009) 1 SCC(L&S) 575 : (2009) 2 SCR 242 : (2009) 2 SLJ 493 : (2009) 3 SLR 514 : (2009) 1 UJ 251

Constitution of India, 1950 — Article 341
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Supreme Court13 Jan 2009Dismissed

Oriental Insurance Co. Ltd. Vs Ram Prasad Varma and Others

Supreme Court Of India · (2009) ACJ 1006 : AIR 2009 SC 1831 : (2009) AIRSCW 1430 : (2009) 2 ALD 8 : (2009) 1 AWC 940 Supp : (2009) 1 JT 461 : (2009) 1 KLT 462 : (2009) 3 LW 191 : (2009) 4 MhLj 765 : (2009) 4 MLJ 1193 : (2009) 154 PLR 502 : (2009) 2 RLW 1576 : (2009) 1 SCALE 598 :

Fatal Accidents Act, 1855 — Section 1, 2Motor Vehicles Act, 1988 — Section 163A, 166, 173
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Supreme Court13 Jan 2009Dismissed

R.B. Ramlingam Vs R.B. Bhvaneswari

Supreme Court Of India · (2009) AIRSCW 5319 : (2009) 3 AWC 2443 Supp : (2009) 122 FLR 731 : (2009) 2 JT 167 : (2009) 3 LLJ 7 : (2009) 106 RD 813 : (2009) 2 SCALE 108 : (2009) 2 SCC 689 : (2009) 1 SCC(L&S) 535 : (2009) 1 UC 415 : (2009) 2 UJ 692

Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5
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Supreme Court12 Jan 2009Allowed

Muzaffar Ali Vs Dasaram

Supreme Court Of India · (2009) 1 ALT 54 : (2009) 3 AWC 2479 Supp : (2009) 1 CTC 751 : (2009) 1 JT 324 : (2009) 4 MhLj 162 : (2009) 6 MLJ 1137 : (2009) MPLJ 518 : (2009) 1 OLR 1023 : (2009) 106 RD 515 : (2009) 1 SCALE 353 : (2009) 2 SCC 654

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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Supreme Court12 Jan 2009Allowed

Hamidhbai Azambhai Malik Vs State of Gujarat

Supreme Court Of India · (2009) 1 ACR 677 : AIR 2009 SC 1378 : (2009) AIRSCW 814 : (2009) 1 ALT(Cri) 339 : (2009) 57 BLJR 809 : (2009) CLT 596 : (2009) 1 GLR 828 : (2009) 1 JT 452 : (2009) 1 SCALE 570 : (2009) 3 SCC 403 : (2009) 1 SCR 166 : (2009) 1 Supreme 332 : (2009) 2 UJ 552

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 44
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Supreme Court12 Jan 2009Dismissed

Ramjit and Others Vs State of U.P.

Supreme Court Of India · (2009) 1 ACR 496 : (2009) AIRSCW 618 : (2009) 1 ALT(Cri) 414 : (2009) CriLJ 1139 : (2009) 1 JT 342 : (2009) 1 SCALE 446 : (2009) 11 SCC 373 : (2009) 1 SCR 184 : (2009) 1 Supreme 583

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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Supreme Court12 Jan 2009Allowed

Rajasthan State Electricity Board Vs Universal Petro Chemicals Ltd.

Supreme Court Of India · (2009) AIRSCW 607 : (2009) 1 AWC 553 Supp : (2009) 1 JT 315 : (2009) 4 MLJ 1175 : (2009) 1 SCALE 354 : (2009) 3 SCC 107 : (2009) 1 SCR 138 : (2009) 1 Supreme 121 : (2009) 1 UJ 311

Arbitration Act, 1940 — Section 2, 20, 31, 31(3), 31(4)Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
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Supreme Court12 Jan 2009Allowed

Buddu Khan Vs State of Uttarakhand

Supreme Court Of India · (2009) 1 ACR 330 : AIR 2009 SC 1387 : (2009) AIRSCW 825 : (2009) AIRSCW 4289 : (2009) 2 ALT(Cri) 104 : (2009) 3 JT 195 : (2009) 1 SCALE 442 : (2009) 12 SCC 260 : (2009) 1 SCR 178 : (2009) 1 Supreme 510 : (2009) 2 UC 763

Penal Code, 1860 (IPC) — Section 300, 302, 304
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