Supreme Court30 Jan 2009Allowed
State of Kerala and Others Vs V.S. Raveendran
Supreme Court Of India · (2009) 01 SC CK 0093
COURT ARCHIVE
Supreme Court Of India judgments, 2009
1,919 judgments · page 88 of 96
Supreme Court30 Jan 2009Disposed Of
Secretary, Bhubaneswar Development Authority Vs Susanta Kumar Mishra
Supreme Court Of India · (2009) AWC 2358 Supp : (2009) 5 JT 189 : (2009) 4 KCCR 2824 : (2009) 3 SCALE 786 : (2009) 4 SCC 684 : (2009) 2 SCR 149 : (2009) 2 UPLBEC 1194
Consumer Protection Act, 1986 — Section 2
Supreme Court30 Jan 2009Dismissed
S.P. Raja Shekhar and Others Vs M. Lalitha
Supreme Court Of India · (2009) 01 SC CK 0041
Supreme Court29 Jan 2009Dismissed
Ghaziabad Development Authority Vs Ramesh Chandra Pandiya
Supreme Court Of India · (2009) 01 SC CK 0103
Supreme Court29 Jan 2009Partly Allowed
Govt. of NCT of Delhi and Others Vs All India Young Lawyers Association (Regd.) and Another
Supreme Court Of India · (2010) 3 ALT 30 : (2009) 14 JT 477 : (2009) 5 MLJ 127 : (2009) 3 SCALE 436 : (2009) 14 SCC 49 : (2009) 3 SCR 555
Delhi Higher Judicial Services Rules, 1970 — Rule 26(B)
Supreme Court29 Jan 2009Allowed
Smt. Madhumati Atchut Parab Vs Shri Rajaram v. Parab and Others
Supreme Court Of India · (2009) 57 BLJR 825 : (2009) 2 JT 87 : (2009) 4 MhLj 668 : (2009) 2 SCALE 90 : (2009) 4 SCC 183 : (2009) 1 SCR 696 : (2009) 2 UJ 520
Goa, Daman and Diu Agricultural Tenancy Act, 1964 — Section 29, 4, 4(1), 7
Supreme Court29 Jan 2009Disposed Of
Aastha Diagnostic Clinical Lab. and Others Vs State of Jammu & Kashmir and Others
Supreme Court Of India · (2009) 01 SC CK 0053
Supreme Court28 Jan 2009Dismissed
Bhopal Development Authority Vs Prakash Chand Jain
Supreme Court Of India · (2009) 01 SC CK 0199
Supreme Court28 Jan 2009Dismissed
Bhopal Vikas Pradhikaran Vs Sangeet Shukla and Others
Supreme Court Of India · (2009) 01 SC CK 0198
Supreme Court28 Jan 2009Allowed
Parmanand Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (2010) 3 ALT 11 : (2009) 121 FLR 346 : (2009) 2 JT 95 : (2009) 1 PLJR 339 : (2009) 1 SCALE 49 : (2009) 3 SCC 271 : (2009) 1 SCC(L&S) 653 : (2009) 1 SCR 668 : (2009) 3 SLJ 87 : (2009) 2 UPLBEC 1277
Supreme Court28 Jan 2009Dismissed
Krishna Singh and Another Vs L.I.C. of India, Mumbai and Others
Supreme Court Of India · (2009) 01 SC CK 0145
Consumer Protection Act, 1986 — Section 24A(2)
Supreme Court28 Jan 2009Dismissed
Yunus (Baboobhai) A Hamid Padvekar Vs State of Maharashtra through its Secretary and Others
Supreme Court Of India · (2009) 6 BomCR 476 : (2009) 3 JT 487 : (2009) 2 SCALE 125 : (2009) 3 SCC 281 : (2009) 2 SCR 698 : (2009) 3 SLR 579
Constitution of India, 1950 — Article 226, 32Maharashtra Industrial Development Act, 1961 — Section 39(2)
Supreme Court28 Jan 2009Dismissed
Kishangiri Mangalgiri Goswami Vs State of Gujarat
Supreme Court Of India · AIR 2009 SC 1808 : (2010) AIRSCW 468 : (2009) AIRSCW 1399 : (2009) 1 ALD(Cri) 924 : (2009) CLT 633 : (2009) CriLJ 1720 : (2009) 2 GLR 1074 : (2009) 2 JT 84 : (2009) 4 PLJR 9 : (2009) 1 RLW 350 : (2009) 1 SCALE 31 : (2009) 4 SCC 52 : (2009) 1 SCR 672 : (20
Criminal Procedure Code, 1973 (CrPC) — Section 209Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 107, 109, 306, 498A
Supreme Court28 Jan 2009Dismissed
Kamlakar Bhimrao Patil Vs Maharashtra Industrial Dev. Corpn.
Supreme Court Of India · AIR 2009 SC 1396 : (2010) AIRSCW 437 : (2009) 1 CTC 833 : (2009) 2 JT 40 : (2009) 6 MLJ 1136 : (2009) 2 SCALE 48 : (2009) 2 SCC 655 : (2009) 1 SCR 665
Supreme Court28 Jan 2009Disposed Of
Kaivalyadham Employees Association Vs Kaivalyadham S.M.Y.M. Samity
Supreme Court Of India · (2009) 121 FLR 183 : (2009) 1 KLT 702 : (2009) 8 SLR 738
Industrial Disputes Act, 1947 — Section 17B, 32(3), 32(4), 32(5), 33C(2)
Supreme Court28 Jan 2009Dismissed
Santosh Kumar Pahadiya Vs Usha Gupta
Supreme Court Of India · (2009) 01 SC CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court28 Jan 2009Disposed Of
Maruti Udyog Ltd. Vs Asst. Commnr. Central Excise Gurgaon and Others
Supreme Court Of India · (2009) 01 SC CK 0054
Central Excises and Salt Act, 1944 — Section 35L
Supreme Court28 Jan 2009Disposed Of
Varikuppal Srinivas Vs State of A.P.
Supreme Court Of India · AIR 2009 SC 1487 : (2009) AIRSCW 975 : (2009) 2 JT 8 : (2009) 2 SCALE 76 : (2009) 3 SCC 415 : (2009) 2 SCR 680
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 307, 498A
Supreme Court28 Jan 2009Allowed
Oriental Insurance Co. Ltd. Vs Prem Printing Press
Supreme Court Of India · (2010) 14 SCC 773
Contract Act, 1872 — Section 28
Supreme Court27 Jan 2009Dismissed
Annapareddy Adireddy Vs Bolla Subba Reddy and Others
Supreme Court Of India · (2009) 01 SC CK 0197
Limitation Act, 1963 — Section 5