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Supreme Court Of India judgments, 2009

1,919 judgments · page 65 of 96

Supreme Court27 Mar 2009Dismissed

Commissioner of Customs and Central Excise Vs Hongo India (P) Ltd. and Another

Supreme Court Of India · (2009) 223 CTR 225 : (2009) 163 ECR 199 : (2009) 236 ELT 417 : (2009) 315 ITR 449 : (2009) 7 JT 83 : (2009) 2 LW 495 : (2009) 4 SCALE 374 : (2009) 4 SCR 1197 : (2009) 21 STT 90 : (2009) 3 UJ 1555 : (2009) 24 VST 298

Constitution Of India, 1950 — Article 214, 215Central Excise Act, 1944 — Section 35, 35B, 35EE, 35G, 35H, 35H(1)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29, 29(2)
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Supreme Court27 Mar 2009Dismissed

V. Srinivasaraju Vs Bharat Electronics Ltd. and Others

Supreme Court Of India · (2010) 4 ALT 28 : (2009) 5 JT 347 : (2009) 4 KarLJ 545 : (2009) 5 KCCR 3174 : (2009) 5 SCALE 305 : (2009) 17 SCC 135

Constitution of India, 1950 — Article 136Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 6(2)
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Supreme Court27 Mar 2009Allowed

Gopal Vs State of M.P.

Supreme Court Of India · AIR 2009 SC 2111 : (2010) 1 ALD(Cri) 126 : (2009) 57 BLJR 1465 : (2009) CriLJ 2434 : (2009) 4 JT 515 : (2009) 3 RLW 2652 : (2009) 4 SCALE 516 : (2009) 12 SCC 600 : (2009) 4 SCR 1213 : (2009) 4 UJ 1577

Penal Code, 1860 (IPC) — Section 302, 307, 34
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Supreme Court27 Mar 2009

Bank of India and Another Vs K. Mohandas and Others N.U. Kurup and Others Vs Union Bank of India and Others Punjab and Sind Bank and Others Vs Baldev Singh Sr. Regio

Supreme Court Of India · (2009) 123 FLR 973 : (2009) 5 JT 247 : (2009) 3 LLJ 609 : (2009) 5 MLJ 807 : (2009) 4 SCALE 596 : (2009) 5 SCC 313 : (2009) 2 SCC(L&S) 32 : (2009) 5 SCR 118 : (2009) 3 SLJ 493 : (2009) 5 SLR 661

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(2)Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 23
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Supreme Court27 Mar 2009Dismissed

Shin-Etsu Chemical Co. Ltd. Vs Vindhya Telelinks Ltd. and Others

Supreme Court Of India · AIR 2009 SC 3284 : (2009) AIRSCW 3433 : (2009) 2 AWC 1931 Supp : (2009) 4 JT 537 : (2009) 5 SCALE 273 : (2009) 14 SCC 24 : (2009) 3 Supreme 208 : (2009) 4 UJ 1927

Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 37, 39, 44Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
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Supreme Court27 Mar 2009Allowed

Kaliben Rabari Vs State of Gujarat and Others

Supreme Court Of India · (2009) CriLJ 2843 : (2009) 7 JT 360 : (2009) 5 SCALE 26 : (2009) 11 SCC 797 : (2009) 5 SCR 331

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 304
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Supreme Court26 Mar 2009Allowed

Sunder Kukreja and Others Vs Mohan Lal Kukreja and Another

Supreme Court Of India · AIR 2009 SC 2108 : (2010) AIRSCW 23 : (2009) 4 ALT 58 : (2009) 2 AWC 1760 Supp : (2009) 4 JT 457 : (2009) 3 LW 844 : (2009) 3 PLJR 70 : (2009) 4 SCALE 529 : (2009) 4 SCC 585 : (2009) 5 SCR 1163 : (2009) 4 Supreme 218 : (2009) 4 UJ 2052

Arbitration Act, 1940 — Section 20
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Supreme Court26 Mar 2009Allowed

State of Punjab Vs Ram Pal

Supreme Court Of India · (2009) 3 ACR 2799 : (2009) AIRSCW 4749 : (2009) 14 JT 165 : (2009) 5 SCALE 556 : (2009) 5 SCC 565 : (2009) 6 SCR 601 : (2009) 2 UC 1149

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 54
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Supreme Court26 Mar 2009Partly Allowed

Chairman, Disciplinary Authority, Rani Lakshmi Bai Kshetriya Gramin Bank Vs Jagdish Sharan Varshney and Others

Supreme Court Of India · AIR 2009 SC 3276 : (2009) AIRSCW 3321 : (2009) 57 BLJR 1791 : (2009) 123 FLR 616 : (2009) 4 JT 519 : (2009) 3 LLJ 624 : (2009) 4 SCALE 169 : (2009) 4 SCC 240 : (2009) 1 SCC(L&S) 806 : (2009) 5 SCR 326 : (2009) 3 SLJ 239 : (2009) 2 Supreme 669 : (2009) 5 U

Rani Laxmibai Kshetriya Gramin Bank Officers and Employees Service Rules, 2000 — Regulation 38(1)
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Supreme Court26 Mar 2009Allowed

State of Haryana Vs Balkar Singh and Others

Supreme Court Of India · (2009) 2 ACR 1972 : AIR 2010 SC 46 : (2009) AIRSCW 5538 : (2009) 7 JT 677 : (2009) 5 SCALE 465 : (2009) 11 SCC 592 : (2009) 6 SCR 322

Penal Code, 1860 (IPC) — Section 302, 323, 34
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