Supreme Court31 Mar 2009Allowed
Ambica Steels Ltd. Vs State of U.P. and Others
Supreme Court Of India · (2009) 14 SCC 309 : (2009) 24 VST 356
Central Sales Tax Act, 1956 — Section 6A
COURT ARCHIVE
Supreme Court Of India judgments, 2009
1,919 judgments · page 64 of 96
Supreme Court31 Mar 2009Allowed
Chaman Lal and Others Vs State of Punjab and Another
Supreme Court Of India · AIR 2009 SC 2972 : (2009) AIRSCW 4752 : (2009) 57 BLJR 1529 : (2009) 4 JT 662 : (2009) 43 OCR 164 : (2009) 5 SCALE 12 : (2009) 11 SCC 721 : (2009) 5 SCR 351 : (2009) 4 UJ 1851
Criminal Procedure Code, 1973 (CrPC) — Section 173, 205(2)Penal Code, 1860 (IPC) — Section 120A, 120B, 409, 420, 467
Supreme Court31 Mar 2009Allowed
Bhaskar Ramappa Madar and Others Vs State of Karnataka
Supreme Court Of India · (2009) 2 ALT(Cri) 364 : (2009) CriLJ 2422 : (2009) 4 JT 640 : (2009) 4 KCCR 2273 : (2009) 5 SCALE 100 : (2009) 11 SCC 690 : (2009) 5 SCR 256
Criminal Procedure Code, 1973 (CrPC) — Section 372, 417Penal Code, 1860 (IPC) — Section 279, 302, 304B, 306, 337
Supreme Court31 Mar 2009Dismissed
N.S. Subbanarasimha Sastry (Dead) by L.Rs. Vs N. Kamalamma (Dead) through L.R.
Supreme Court Of India · (2009) 03 SC CK 0017
Karnataka Rent Control Act, 1961 — Section 21, 50
Supreme Court31 Mar 2009Allowed
Pappu @ Hari Om Vs State of Madhya Pradesh
Supreme Court Of India · (2009) 57 BLJR 1502 : (2009) 5 JT 7 : (2009) 4 SCALE 521 : (2009) 11 SCC 472 : (2009) 5 SCR 230 : (2009) 4 UJ 1611
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
Supreme Court31 Mar 2009
Phool Patti and Another Vs Ram Singh (Dead) through Lrs. and Another
Supreme Court Of India · (2009) AIRSCW 5536 : (2009) AIRSCW 3924 : (2009) 3 AWC 2294 Supp : (2009) 5 JT 376 : (2009) 4 SCALE 694 : (2009) 13 SCC 22 : (2009) 5 SCR 362
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 17, 17(2)
Supreme Court31 Mar 2009Dismissed
State of Rajasthan Vs Ratan Lal
Supreme Court Of India · (2009) 2 ALT(Cri) 459 : (2009) 7 JT 73 : (2009) 6 SCALE 731 : (2009) 11 SCC 464 : (2009) 8 SCR 227
Criminal Procedure Code, 1973 (CrPC) — Section 2General Clauses Act, 1897 — Section 3(42)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 50, 8
Supreme Court30 Mar 2009Allowed
Oil and Natural Gas Corporation Ltd. Vs The Petroleum Employees Union and Others
Supreme Court Of India · (2009) 03 SC CK 0242
Supreme Court30 Mar 2009Dismissed
Devineni Tirupathirayudu and Others Vs Surapaneni Suramma (D) by Lrs. and Others
Supreme Court Of India · (2009) 5 JT 103 : (2009) 1 OLR 843
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 23 Rule 3, Order 23 Rule 3A, Order 9 Rule 13
Supreme Court30 Mar 2009Disposed Of
Satya Narain and Others Vs Om Prakash and Others
Supreme Court Of India · (2009) 6 ALD 14 : (2010) 1 ALLMR 457 : (2009) 3 AWC 2271 Supp : (2009) 6 JT 545 : (2010) 157 PLR 401 : (2009) 5 SCALE 297 : (2009) 11 SCC 561 : (2009) 3 UC 1654
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Limitation Act, 1963 — Article 136
Supreme Court30 Mar 2009Dismissed
Nair Service Society Vs Dr. T. Beermasthan and Others
Supreme Court Of India · (2009) 57 BLJR 1800 : (2009) 4 JT 614(1) : (2009) 2 KLT 123 : (2009) 4 SCALE 435 : (2009) 5 SCC 545 : (2009) 2 SCC(L&S) 69 : (2009) 5 SCR 154 : (2010) 1 SLJ 75 : (2009) 4 SLR 209 : (2009) 5 UJ 2101
Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 16, 17, 17(1)
Supreme Court30 Mar 2009Allowed
K. Sadanandam Vs State of Tamil Nadu rep. by Inspector of Police
Supreme Court Of India · (2009) 03 SC CK 0045
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 482
Supreme Court30 Mar 2009Dismissed
Sita Ram Vs Malwinder Kaur
Supreme Court Of India · (2009) 4 JT 636
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18
Supreme Court30 Mar 2009Allowed
Haabia Advertising India Pvt. Ltd. Vs United India Insurance Co. Ltd. and Another
Supreme Court Of India · (2009) 4 JT 633
Consumer Protection Act, 1986 — Section 17
Supreme Court27 Mar 2009Disposed Of
New India Assurance Co. Ltd. Vs Satbir and Others
Supreme Court Of India · (2009) 2 AWC 1888 Supp : (2009) 7 JT 76 : (2009) 6 SCALE 347 : (2009) 5 SCC 544 : (2009) 6 SCR 1
Supreme Court27 Mar 2009Disposed Of
Ravi Gupta Vs Commissioner Sales Tax, Delhi and Another
Supreme Court Of India · (2009) 237 ELT 3 : (2009) 4 JT 543 : (2009) 5 SCALE 301 : (2009) 5 SCC 208 : (2009) 5 SCR 110 : (2009) 20 STT 153 : (2009) 4 UJ 2030 : (2009) 11 Vat Reporter 141 : (2009) 22 VST 529
Delhi Sales Tax Act, 1975 — Section 43, 43(5)
Supreme Court27 Mar 2009Dismissed
Krishna Kumar Sharma Vs Rajesh Kumar Sharma
Supreme Court Of India · AIR 2009 SC 3247 : (2009) AIRSCW 3275 : (2009) 4 ALT 13 : (2009) 3 AWC 2237 Supp : (2009) 4 JT 533 : (2009) 2 KLT 149 : (2009) 5 LW 15 : (2009) 4 MLJ 309 : (2009) 3 PLJR 80 : (2009) 5 SCALE 286 : (2009) 11 SCC 537 : (2009) 4 SCR 1223 : (2009) 3 Supreme 16
Limitation Act, 1908 — Article 120, 181Limitation Act, 1963 — Article 113, 137, 4, 5Succession Act, 1925 — Section 2, 264, 276
Supreme Court27 Mar 2009Allowed
K.A. Nagamani Vs Indian Airlines and Others
Supreme Court Of India · AIR 2009 SC 3240 : (2009) AIRSCW 3265 : (2009) 2 AWC 1763 Supp : (2009) 122 FLR 198 : (2009) 4 JT 674 : (2009) 4 SCALE 670 : (2009) 5 SCC 515 : (2009) 2 SCC(L&S) 57 : (2009) 5 SCR 89 : (2010) 1 SLJ 11 : (2009) 4 SLR 648
Air Corporations Act, 1953 — Section 4, 44, 45, 45(2), 8
Supreme Court27 Mar 2009Allowed
Lakhi Narayan Sonowal Vs State of Assam and Another
Supreme Court Of India · (2009) 03 SC CK 0184
Supreme Court27 Mar 2009Allowed
Pooja Batra Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2009 SC 2256 : (2009) 57 BLJR 1518 : (2009) CriLJ 2797 : (2009) 166 ECR 149 : (2009) 237 ELT 17 : (2009) 5 JT 194 : (2009) 1 OLR 917 : (2009) 4 SCALE 653 : (2009) 5 SCC 296 : (2009) 5 SCR 67 : (2009) 4 UJ 1965
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482