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Supreme Court Of India judgments, 2000

1,690 judgments · page 7 of 85

Supreme Court30 Nov 2000dismissed

Calcutta Electric Supply Corpn. Ltd. Vs Shew Kr. Singh and Others

Supreme Court Of India · (2000) AIRSCW 4347 : (2001) 88 FLR 340 : (2000) 3 JT 287 Supp : (2001) 1 LLJ 148 : (2000) 7 SCALE 707 : (2001) 1 SCC 449 : (2001) SCC(L&S) 252 : (2000) 5 SCR 184 Supp : (2000) 8 Supreme 126 : (2001) 1 UPLBEC 187

Certified Standing Order, 1953 — Order 15Industrial Employment (Standing Orders) Act, 1946 — Section 13A
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Supreme Court30 Nov 2000dismissed

State of Punjab Vs V.K. Khanna and Others

Supreme Court Of India · (2000) AIRSCW 4472 : (2000) 3 JT 349 Supp : (2000) 7 SCALE 731 : (2000) 5 SCR 200 Supp : (2000) 8 Supreme 105 : (2001) 1 UPLBEC 280

Constitution of India, 1950 — Article 51ADelhi Police Special Establishment Act, 1946 — Section 6
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Supreme Court30 Nov 2000Allowed

Distt. Manager, APSRTC, Vijayawada Vs K. Sivaji and Others

Supreme Court Of India · AIR 2001 SC 383 : (2000) AIRSCW 4272 : (2001) 88 FLR 286 : (2000) 3 JT 302 Supp : (2001) 1 LLJ 167 : (2001) 2 PLJR 171 : (2000) 7 SCALE 709 : (2001) 2 SCC 135 : (2001) SCC(L&S) 349 : (2000) 5 SCR 193 Supp : (2000) 8 Supreme 96 : (2001) 1 UJ 242

Andhra Pradesh Factories and Establishments (National, Festival and other Holidays) Act, 1974 — Section 11(1), 34, 35, 36, 37Constitution of India, 1950 — Article 12Payment of Wages Act, 1936 — Section 15(2)
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Supreme Court30 Nov 2000Allowed

Borosil Glass Works Ltd. Employees Union Vs D. D. Bambode and Others

Supreme Court Of India · AIR 2001 SC 378 : (2000) AIRSCW 4261 : (2001) 2 ALT 25 : (2001) 88 FLR 343 : (2000) 3 JT 278 Supp : (2001) 1 LLJ 171 : (2001) 1 MhLj 643 : (2001) 1 MLJ 144 : (2000) 7 SCALE 713 : (2001) 1 SCC 350 : (2001) SCC(L&S) 997 : (2000) 5 SCR 187 Supp : (2000) 8 Su

Trade Unions Act, 1926 — Section 10, 28(1A)
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Supreme Court30 Nov 2000Dismissed

Hindustan Aluminium Corporation Limited Vs Satya Narain Singh and Others

Supreme Court Of India · (2000) AIRSCW 4348 : (2001) 88 FLR 341 : (2000) 3 JT 261 Supp : (2001) 1 LLJ 178 : (2000) 7 SCALE 716 : (2001) 9 SCC 213 : (2000) 8 Supreme 136 : (2001) 1 UJ 152 : (2001) 1 UPLBEC 1

Constitution of India, 1950 — Article 254Industrial Disputes Act, 1947 — Section 11AUttar Pradesh Industrial Disputes Act, 1947 — Section 4K
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Supreme Court29 Nov 2000Disposed Of

State, Govt. of NCT of Delhi Vs Sunil and Another

Supreme Court Of India · (2001) 1 ACR 17 : (2001) 1 ALD(Cri) 54 : (2001) CriLJ 504 : (2000) 3 JT 267 Supp : (2001) 1 RLW 3 : (2000) 7 SCALE 692 : (2000) 5 SCR 144 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 100(5), 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34, 376, 377
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