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Supreme Court Of India judgments, 2000

1,690 judgments · page 8 of 85

Supreme Court28 Nov 2000Allowed

Hamzabi and Others Vs Syed Karimuddin and Others

Supreme Court Of India · (2000) 3 JT 190 Supp : (2001) 1 MhLj 678 : (2001) 2 MLJ 27 : (2001) MPLJ 373 : (2000) 7 SCALE 651 : (2001) 1 SCC 414 : (2000) 5 SCR 99 Supp : (2001) 1 UC 173 : (2001) 1 UJ 317

Transfer of Property Act, 1882 — Section 53A, 60
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Supreme Court28 Nov 2000dismissed

Union of India Vs K. M. Shankarappa

Supreme Court Of India · (2000) AIRSCW 4282 : (2001) 2 ALT 34 : (2001) 127 ELT 8 : (2000) 3 JT 209 Supp : (2001) 1 MLJ 146 : (2000) 7 SCALE 659 : (2000) 5 SCR 117 Supp : (2000) 8 Supreme 176 : (2001) 1 UJ 197

Cinematograph Act, 1952 — Section 3(1), 4(1), 5D, 6(1), 7(1)
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Supreme Court28 Nov 2000

State of Maharashtra Vs Milind and Others

Supreme Court Of India · (2000) AIRSCW 4303 : (2000) 3 JT 213 Supp : (2001) 1 MPHT 402 : (2001) MPLJ 1 : (2000) 7 SCALE 628 : (2001) SCC(L&S) 117 : (2000) 8 Supreme 429 : (2001) 1 UJ 271

Constitution of India, 1950 — Article 15(4), 16(4), 162, 227, 256
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Supreme Court28 Nov 2000dismissed

Singhai Rakesh Kumar Vs Union of India and Others

Supreme Court Of India · (2000) AIRSCW 4285 : (2001) 247 ITR 150 : (2000) 7 SCALE 666 : (2000) 5 SCR 111 Supp : (2000) 7 Supreme 697

Constitution of India, 1950 — Article 366(1)Finance Act, 1970 — Section 2Income Tax Act, 1961 — Section 2, 45
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Supreme Court28 Nov 2000Disposed Of

State, C.B.I./S.P.E., New Delhi Vs Pal Singh and Another

Supreme Court Of India · (2001) 1 ACR 143 : (2000) AIRSCW 4638 : (2001) 1 ALD(Cri) 182 : (2001) ALLMR(Cri) 751 : (2001) 1 CGLJ 166 : (2001) CriLJ 744 : (2000) 3 JT 254 Supp : (2001) 1 OLR 681 : (2001) 1 PLJR 157 : (2001) 1 RLW 9 : (2000) 7 SCALE 626 : (2000) 8 Supreme 384 : (2001

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Supreme Court28 Nov 2000Disposed Of

Bhanu Construction Co. Pvt. Ltd. Vs Andhra Bank, Hyderabad and Others

Supreme Court Of India · AIR 2001 SC 477 : (2001) AIRSCW 75 : (2001) 2 ALLMR 253 : (2001) 104 CompCas 94 : (2000) 3 JT 456 Supp : (2001) 1 MLJ 141 : (2001) 1 PLJR 90 : (2000) 8 SCALE 72 : (2001) 1 SCC 347 : (2000) 5 SCR 130 Supp : (2000) 8 Supreme 130 : (2001) 1 UPLBEC 308

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 19, 2, 31
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Supreme Court24 Nov 2000Dismissed

Ishwar Swaroop Sharma Vs Jagmohan Lal

Supreme Court Of India · AIR 2001 SC 370 : (2000) AIRSCW 4234 : (2000) 3 JT 181 Supp : (2000) 7 SCALE 607 : (2001) 1 SCC 218 : (2000) 7 Supreme 662

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2, 3, 4(2)Transfer of Property Act, 1882 — Section 105
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Supreme Court23 Nov 2000Dismissed

Christian Medical College Vs E.S.I.C

Supreme Court Of India · AIR 2001 SC 373 : (2000) AIRSCW 4246 : (2001) 88 FLR 267 : (2000) 3 JT 162 Supp : (2001) 1 LLJ 18 : (2001) 1 LW 536 : (2001) 1 MLJ 112 : (2000) 7 SCALE 575 : (2001) SCC(L&S) 220 : (2000) 7 Supreme 639 : (2001) 1 UC 157 : (2001) 1 UPLBEC 181

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)Employees State Insurance Act, 1948 — Section 2(12), 2(14AA), 75Factories Act, 1948 — Section 2, 6, 7(1)
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Supreme Court23 Nov 2000dismissed

Ramesh K. Sharma and Another Vs Rajasthan Civil Services and Others

Supreme Court Of India · (2000) 3 JT 130 Supp : (2001) 1 RLW 11 : (2000) 7 SCALE 584 : (2001) SCC(L&S) 289 : (2000) 5 SCR 34 Supp : (2001) 1 UPLBEC 542

Absorption of Surplus Personnel Rules, 1969 — Rule 15, 3A, 5, 7Constitution of India, 1950 — Article 309Rajasthan Commercial Taxes Subordinate Service (General Branch) Rules, 1975 — Rule 15(1)
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