Supreme Court06 Dec 2000Partly Allowed
Depot Manager, A.P.S.R.T.C. Vs V. Velayudham and Another
Supreme Court Of India · (2001) 1 LLJ 1117
COURT ARCHIVE
Supreme Court Of India judgments, 2000
1,690 judgments · page 5 of 85
Supreme Court06 Dec 2000Dismissed
Ramesh Bhai J. Patel Vs Union Of India
Supreme Court Of India · (2000) 164 CTR 648 : (2001) 1 JT 77 : (2000) 8 SCALE 121 : (2001) 1 UJ 252
Income Tax Act, 1961 — Section 269UAIncome Tax Rules, 1962 — Rule 48
Supreme Court06 Dec 2000Disposed Of
Inderpal Vs State of M.P.
Supreme Court Of India · (2000) 1 ACR 679 : AIR 2000 SC 1062 : (2000) AIRSCW 553 : (2000) 2 ALD(Cri) 106 : (2000) CriLJ 1439 : (2000) 84 DLT 97 : (2000) 2 JT 93 : (2000) 1 SCALE 533 : (2000) 9 SCC 30 : (2000) 2 Supreme 56 : (2001) 10 SCC 736
Constitution of India, 1950 — Article 306
Supreme Court06 Dec 2000Dismissed
Gura Singh Vs The State of Rajasthan
Supreme Court Of India · (2001) 1 ACR 26 : AIR 2001 SC 330 : (2000) AIRSCW 4439 : (2001) 1 ALD(Cri) 396 : (2001) ALLMR(Cri) 764 : (2001) CriLJ 487 : (2000) 3 JT 528 Supp : (2001) 1 RLW 26 : (2000) 8 SCALE 147 : (2001) 2 SCC 205 : (2000) 5 SCR 408 Supp : (2001) 1 UC 237 : (2001) 1
Criminal Procedure Code, 1973 (CrPC) — Section 3Evidence Act, 1872 — Section 142, 154, 155, 24, 25Penal Code, 1860 (IPC) — Section 302
Supreme Court06 Dec 2000allowed
Government of Andhra Pradesh and Others Vs A.P. Jaiswal and Others
Supreme Court Of India · AIR 2001 SC 499 : (2001) AIRSCW 101 : (2000) 8 SCALE 181 : (2001) 1 SCC 748 : (2001) SCC(L&S) 316 : (2000) 8 Supreme 575
Constitution of India, 1950 — Article 14, 16, 23ATamil Nadu Engineering Service Special Rules — Rule 2, 39, 5, 6
Supreme Court06 Dec 2000Dismissed
Excise Superintendent and Others Vs Deluxe Bar and Others
Supreme Court Of India · (2000) 8 JT 68 : (2000) 9 SCC 295
Supreme Court06 Dec 2000Allowed
Hernek Singh Vs Financial Commissioner, Appeals, Punjab and Others
Supreme Court Of India · AIR 2003 SC 2151 : (2002) AIRSCW 97 : (2001) 9 SCC 480 : (2001) 7 Supreme 703
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32E, 32JPunjab Land Reforms Act, 1972 — Section 11, 28, 8
Supreme Court05 Dec 2000allowed
Canara Bank and Others Vs National Thermal Power Corpn. and Another
Supreme Court Of India · (2001) 104 CompCas 97 : (2000) 3 JT 491 Supp : (2000) 8 SCALE 139 : (2001) 1 SCC 43
Banking Regulation Act, 1949 — Section 6Companies Act, 1956 — Section 531
Supreme Court05 Dec 2000Dismissed
Kalyani Sharp India Ltd. Vs Labour Court No. 1, Gwalior and Another
Supreme Court Of India · (2000) AIRSCW 4385 : (2001) 1 JLJ 283 : (2000) 3 JT 499 Supp : (2001) 1 KLT 327 : (2001) 1 MLJ 189 : (2001) 3 RLW 376 : (2000) 8 SCALE 214 : (2000) 5 SCR 510 Supp : (2000) 8 Supreme 151 : (2001) 1 UC 297
Supreme Court05 Dec 2000Disposed Of
Management Singareni Collieries Co. Ltd., Kothagudem, A.P. Vs Workmen of Singareni Collieries Co. Ltd. And Others
Supreme Court Of India · (2001) 1 LLJ 1693 : (2002) 9 SCC 414
Industrial Disputes Act, 1947 — Section 30, 7A
Supreme Court05 Dec 2000Dismissed
Tamil Nadu Civil Supplies Corporation Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (2001) 166 CTR 214 : (2004) 9 SCC 361
Income Tax Act, 1961 — Section 32
Supreme Court05 Dec 2000Dismissed
Commissioner of Income Tax Vs South Indian Bank Ltd.
Supreme Court Of India · (2001) 166 CTR 216
Income Tax Act, 1961 — Section 154
Supreme Court05 Dec 2000Dismissed
COMMISSIONER OF INCOME TAX Vs SMT. SARITA AGGARWAL and Another
Supreme Court Of India · (2001) 167 CTR 105
Income Tax Act, 1961 — Section 256
Supreme Court05 Dec 2000Dismissed
Commissioner of Income Tax Vs Sundaram Spinning Mills
Supreme Court Of India · (2001) 249 ITR 213
Income Tax Act, 1961 — Section 143(3), 144B, 147, 153, 153(1)
Supreme Court05 Dec 2000Dismissed
Commissioner of Income Tax Vs Sarita Aggarwal (Smt) and Another
Supreme Court Of India · (2000) 3 ACR 2412 : (2001) CriLJ 4948 : (2000) 10 JT 335 : (2001) 3 RLW 404 : (2002) 9 SCC 581
Income Tax Act, 1961 — Section 256(1)
Supreme Court05 Dec 2000Allowed
Commissioner of Income Tax Vs Gem India Manufacturing Co.
Supreme Court Of India · (2001) 249 ITR 307
Finance Act, 1975 — Section 2(8)Income Tax Act, 1961 — Section 80
Supreme Court05 Dec 2000allowed
A.J. Fernandis Vs The Divisional Manager, South Central Railway and Others
Supreme Court Of India · (2001) 49 BLJR 1408 : (2001) 1 CGLJ 163 : (2001) 88 FLR 435 : (2000) 3 JT 460 Supp : (2000) 8 SCALE 61 : (2001) 1 SCC 240 : (2001) SCC(L&S) 217 : (2001) 1 UPLBEC 310
Supreme Court05 Dec 2000Dismissed
K. Thimmappa and Others Vs Chairman Central Bd. of Dirs. SBI and Another
Supreme Court Of India · AIR 2001 SC 467 : (2001) AIRSCW 62 : (2001) 2 ALLMR 807 : (2001) 1 JT 347 : (2001) 1 LLJ 1083 : (2000) 8 SCALE 269 : (2001) 2 SCC 259 : (2001) SCC(L&S) 374 : (2000) 5 SCR 368 Supp
Constitution of India, 1950 — Article 14, 16, 226, 32State Bank of India Act, 1955 — Section 43
Supreme Court05 Dec 2000Partly Allowed
D.P. Chadha Vs Triyugi Narain Mishra and Others
Supreme Court Of India · AIR 2001 SC 457 : (2001) AIRSCW 50 : (2001) 1 CGLJ 546 : (2001) 3 GLR 2687 : (2000) 3 JT 505 Supp : (2001) 2 MLJ 9 : (2001) 1 RLW 95 : (2000) 8 SCALE 76 : (2001) 2 SCC 221 : (2000) 5 SCR 345 Supp : (2000) 8 Supreme 251 : (2001) 1 UJ 131 : (2001) 1 UPLBEC
Advocates Act, 1961 — Section 37, 38Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 1, Order 43 Rule 1, Section 104
Supreme Court04 Dec 2000Disposed Of
A.I.C.C. of Trade Unions and Another Vs Union of India (UOI) and Another
Supreme Court Of India · (2001) 1 LLJ 1701 : (2003) 10 SCC 292