Supreme Court03 Aug 1994Allowed

State of T.N. Vs T.V. Venugopalan

Supreme Court Of India · (1994) 5 JT 337 : (1994) LabIC 2498 : (1994) 3 SCALE 667 : (1994) 6 SCC 302 : (1994) 2 SCR 411 Supp : (1994) 3 SLJ 233 : (1994) WritLR 831

Tamil Nadu State and Subordinate Services Rules, 1961 — Rule 49
Supreme Court01 Aug 1994Dismissed

Builders Associations of India Vs Union of India and others

Supreme Court Of India · AIR 1994 SC 2740 : (1994) 122 CTR 543 : (1994) 209 ITR 877 : (1994) 5 JT 40 : (1994) 3 SCALE 632 : (1995) 1 SCC 41 Supp : (1994) 2 SCR 376 Supp : (1994) 75 TAXMAN 658

Constitution of India, 1950 — Article 32Income Tax Act, 1961 — Section 256, 32A(2)
Supreme Court01 Aug 1994Disposed Of

Satish Chandra Vs Union of India

Supreme Court Of India · AIR 1995 SC 138 : (1994) 81 CompCas 482 : (1994) 5 JT 110 : (1994) 3 SCALE 644 : (1994) 5 SCC 495 : (1994) 2 SCR 390 Supp : (1994) 2 UJ 415

Constitution of India, 1950 — Article 226, 227, 245, 32, 323A
Supreme Court29 Jul 1994allowed

T. Sham Bhat Vs Union of India (UOI) and Another

Supreme Court Of India · (1994) 5 JT 165 : (1994) 3 SCALE 607 : (1994) 3 SCC 340 Supp : (1994) 2 SCR 358 Supp : (1995) 1 SLJ 68 : (1995) 2 UPLBEC 1047

Administrative Service (Appointment by Selection) Amendment Regulations, 1989 — Regulation 2Administrative Service (Appointment by Selection) Regulations, 1956 — Regulation 3(1)Administrative Service (Recruitment) Rules,
Supreme Court28 Jul 1994dismissed

Kerala State Housing Board and Others Vs Ramapriya Hotels (P) Ltd. and Others

Supreme Court Of India · (1994) 3 ALT 30 : (1994) 2 BC 561 : (1996) 85 CompCas 36 : (1994) 5 JT 113 : (1994) 3 SCALE 565 : (1994) 5 SCC 672 : (1994) 3 SCC 672 : (1994) 2 SCR 338 Supp

Constitution of India, 1950 — Article 14, 21Kerala Land Acquisition Act, 1961 — Section 16, 16(1), 17, 3(1), 6Transfer of Property Act, 1882 — Section 73(2)
Supreme Court27 Jul 1994dismissed

H.S. Atwal and others Vs Union of India and others

Supreme Court Of India · AIR 1994 SC 2531 : (1994) 5 JT 346 : (1994) 3 SCALE 555 : (1994) 5 SCC 341 : (1994) 2 SCR 319 Supp : (1995) 1 SLJ 226 : (1994) 2 UJ 726 : (1994) 3 UPLBEC 1882

Demobilized Indian Armed Forces Personnel (Reservation of Vacancies) in the Himachal Pradesh Administrative Rules, 1974 — Rule 2, 4(1)