COURT ARCHIVE

Supreme Court Of India judgments, 1994

1,149 judgments · page 24 of 58

Supreme Court16 Aug 1994Disposed Of

Narottam Dass Beshtoo Vs Union of India and others B.P. Dobhal Vs Union of India and others

Supreme Court Of India · AIR 1995 SC 1154 : (1994) 5 JT 644 : (1995) LabIC 1596 : (1995) 1 LLJ 564 : (1994) 4 SCALE 25 : (1994) 3 SCC 264 Supp : (1994) 2 SCR 670 Supp : (1994) 2 UJ 643

Administrative Tribunals Act, 1985 — Section 14, 2Constitution of India, 1950 — Article 309, 32Indo-Tibetan Border Police Force Act, 1992 — Section 2(1)(p)

Supreme Court16 Aug 1994Dismissed

P.V. Sankara Kurup Vs Leelavathy Nambiar

Supreme Court Of India · AIR 1994 SC 2694 : (1995) 1 ALT 21 : (1994) 5 JT 277 : (1994) 2 KLT 607 : (1995) MPLJ 1 : (1994) 3 SCALE 832 : (1994) 6 SCC 68 : (1994) 2 SCR 660 Supp

Benami Transactions (Prohibition) Act, 1988 — Section 4(3)Civil Procedure Code, 1908 (CPC) — Section 66Trusts Act, 1882 — Section 88

Supreme Court16 Aug 1994Disposed Of

State of Orissa and Others Vs Sudhir Kumar Biswal and Others

Supreme Court Of India · (1994) 5 JT 534 : (1994) 3 SCALE 933 : (1994) 3 SCC 245 Supp : (1994) 2 SCR 665 Supp : (1994) 3 SLJ 91

Orissa District Revenue Service (Method of Recruitment and Conditions of Service) Rules, 1983 — Rule 5(1), 6(1)

Supreme Court14 Aug 1994Dismissed

Arjun and Others Vs State of Rajasthan

Supreme Court Of India · (1995) 19 ACR 317

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302

Supreme Court12 Aug 1994Dismissed

N. Krishnamachari Vs Managing Director, APSRTC, Hyderabad and Others

Supreme Court Of India · (1994) 5 JT 391 : (1994) 3 SCALE 853 : (1994) 6 SCC 74 : (1994) 2 SCR 608 Supp : (1994) 2 UJ 556

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 4(1), 6

Supreme Court12 Aug 1994allowed

State of U.P. Vs Babul Nath

Supreme Court Of India · (1994) 3 Crimes 230 : (1994) 5 JT 104 : (1994) 3 SCALE 734 : (1994) 6 SCC 29 : (1994) 2 SCR 598 Supp

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 375, 376

Supreme Court12 Aug 1994Dismissed

All India Judges'' Association and others Vs Union of India and other

Supreme Court Of India · AIR 1994 SC 2771 : (1995) 70 FLR 791 : (1995) 3 JT 573 : (1995) 2 LLJ 664 : (1994) 2 MPJR 326 : (1995) 1 PLJR 96 : (1995) 2 SCALE 374 : (1994) 6 SCC 314 : (1994) 2 SCR 613 Supp : (1994) 3 SLJ 82 : (1994) 2 UJ 637

Constitution of India, 1950 — Article 234Kerala Judicial Service Rules, 1991 — Rule 10, 5(3)

Supreme Court12 Aug 1994Dismissed

State of Bihar and others Vs M/s. Universal Hydrocarbons Co. Ltd. and another

Supreme Court Of India · AIR 1995 SC 991 : (1995) 1 BLJR 100 : (1994) 6 JT 118 : (1996) 40 KarLJ 339 : (1995) 2 PLJR 38 : (1994) 4 SCALE 159 : (1994) 3 SCC 621 Supp : (1994) 2 SCR 627 Supp : (1995) 96 STC 204

Central Sales Tax (Amendment) Act, 1972 — Section 11

Supreme Court12 Aug 1994Dismissed

A. Haleem and others Vs M.S. Tajudeen and others

Supreme Court Of India · AIR 1995 SC 260 : (1994) 4 SCALE 1 : (1994) 3 SCC 644 Supp : (1994) 2 UJ 661

Contempt of Courts Act, 1971 — Section 12

Supreme Court12 Aug 1994Disposed Of

Rakesh Kaul and Others Vs Registrar, High Court of J and K

Supreme Court Of India · (1994) 2 ALT(Cri) 659 : (1994) 6 JT 290 : (1994) 4 SCALE 56 : (1994) 5 SCC 759 : (1994) 2 SCR 623 Supp : (1995) 1 UPLBEC 147

Supreme Court12 Aug 1994Allowed

Calcutta Port Trust and Another Vs Deba Prosad Bag Calcutta Port Trust and Another Vs Ashoke Kumar Maity

Supreme Court Of India · (1995) 1 LLJ 1181(2) : (1994) 4 SCALE 27 : (1995) 1 SCC 454 Supp

Supreme Court11 Aug 1994Dismissed

State of Orissa and Others Vs Prajnaparamita Samanta and Others

Supreme Court Of India · (1995) 3 SCC 606 Supp

Supreme Court11 Aug 1994Allowed

Visakapatnam Municipal Corporation Vs K. Satyanarayana and Co.

Supreme Court Of India · (1994) 4 SCC 656

Supreme Court11 Aug 1994Dismissed

Central Coal Fields Ltd. Vs Commissioner of Sales Tax and Others

Supreme Court Of India · (1995) 3 SCC 243 Supp : (1994) 95 STC 571

Supreme Court11 Aug 1994Disposed Of

K.N. Razdan Vs Commissioner of Income Tax

Supreme Court Of India · (1994) 210 ITR 827

Income Tax Act, 1961 — Section 256, 56

Supreme Court11 Aug 1994Disposed Of

South Eastern Coalfields Ltd. and Others Vs Subhash Kumar Gupta and Another

Supreme Court Of India · (1994) 5 JT 272 : (1994) 3 SCALE 760 : (1994) 3 SCC 334 Supp : (1994) 2 UJ 487

Supreme Court11 Aug 1994Dismissed

H.R. Adyanthaya Vs Sandoz (India) Ltd., etc. etc.

Supreme Court Of India · AIR 1994 SC 2608 : (1994) 5 JT 176 : (1995) 1 LLJ 303 : (1994) 3 SCALE 816 : (1994) 5 SCC 737 : (1994) 2 SCR 573 Supp : (1994) 3 SLJ 145 : (1995) 1 UPLBEC 173

Constitution of India, 1950 — Article 14, 142Dock Workers (Regulation of Employment) Act, 1948 — Section 5Industrial Disputes Act, 1947 — Section 10(1), 2, 33

Supreme Court10 Aug 1994Allowed

Supramanian Vs State of Kerala

Supreme Court Of India · (1996) 7 SCC 61

Supreme Court10 Aug 1994Allowed

State of Bihar and Others Vs Shankar Wire Products Industries and Others

Supreme Court Of India · (1996) 7 SCC 92

Supreme Court10 Aug 1994Dismissed

Commercial Taxes Officer Vs Foreign Import and Export Association

Supreme Court Of India · (1994) 95 STC 101

Central Sales Tax Act, 1956 — Section 8(3)