Supreme Court19 Aug 1994Allowed
Executive Director, Syndicate Bank and Others Vs K.C. Arya and Another
Supreme Court Of India · (1996) 2 LLJ 727
Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4
COURT ARCHIVE
Supreme Court Of India judgments, 1994
1,149 judgments · page 23 of 58
Supreme Court18 Aug 1994Allowed
Union of India (UOI) and Others Vs Kishan Gopal Vyas
Supreme Court Of India · (1996) 7 SCC 134
Supreme Court18 Aug 1994Allowed
Commissioner of Sales Tax Vs Govind Ram Bhagat Ram
Supreme Court Of India · (1996) 7 SCC 86
Uttar Pradesh Sales Tax Act, 1948 — Section 11
Supreme Court18 Aug 1994allowed
Tarseem Kumar Vs The Delhi Administration
Supreme Court Of India · AIR 1994 SC 2585 : (1995) CriLJ 470 : (1994) 3 Crimes 181 : (1994) 5 JT 264 : (1994) 3 SCALE 806 : (1994) 3 SCC 367 Supp : (1994) 2 SCR 740 Supp : (1994) 2 UJ 527
Penal Code, 1860 (IPC) — Section 302
Supreme Court18 Aug 1994allowed
The Maharashtra State Financial Corporation Vs M/s. Suvarna Board Mills and another
Supreme Court Of India · AIR 1994 SC 2657 : (1995) 1 BC 367 : (1995) 82 CompCas 364 : (1994) 5 JT 280 : (1994) 3 SCALE 837 : (1994) 5 SCC 566 : (1994) 3 SCC 566 : (1994) 2 SCR 754 Supp : (1994) 2 UJ 730
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
Supreme Court18 Aug 1994
S. Sathyapriya and Others Vs State of A.P. and Others
Supreme Court Of India · (1994) 3 SCALE 787 : (1996) 9 SCC 466 : (1994) 2 SCR 721 Supp
Constitution of India, 1950 — Article 15(1), 15(4), 16(1)
Supreme Court18 Aug 1994Dismissed
Secretary, Quilon Distt. Motor Transport Workers'' Co-operative Society Ltd. Vs Regional Transport Authority and Others
Supreme Court Of India · AIR 1995 SC 82 : (1994) 1 JT 342 : (1994) 1 SCALE 390 : (1994) 3 SCC 210 Supp : (1994) 2 SCR 762 Supp : (1994) 2 UJ 515
Motor Vehicles Act, 1988 — Section 72
Supreme Court18 Aug 1994Dismissed
Mukesh Bhai Chhotabhai Patel Vs Joint Agriculture and Marketing Advisor, Govt. of India and Others
Supreme Court Of India · AIR 1995 SC 413 : (1994) 5 JT 376 : (1994) 3 SCALE 855 : (1994) 6 SCC 36 : (1994) 2 SCR 759 Supp : (1994) 3 SLJ 143 : (1995) 1 UPLBEC 66
Supreme Court18 Aug 1994Dismissed
Sanjay Dutt Vs State through C.B.I., Bombay
Supreme Court Of India · (1994) ACR 699 : (1994) 5 JT 225(1) : (1994) 2 LW(Cri) 693 : (1994) 2 PLJR 63 : (1994) 3 SCALE 790 : (1994) 5 SCC 402 : (1994) 2 SCR 729 Supp : (1994) 2 UJ 474
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4), 3, 3(1), 4, 5
Supreme Court18 Aug 1994
Tarseem Kumar Vs Delhi Administration
Supreme Court Of India · (1995) 19 ACR 370
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Aug 1994Dismissed
Harpal Kaur Chahal (Smt) Vs Director, Punjab Instructions, Punjab and Another
Supreme Court Of India · (1995) 4 SCC 706 Supp
Supreme Court17 Aug 1994Dismissed
Ex-Capt. Ashwani Kumar Katoch Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 4 SCC 697 Supp
Army Rules, 1954 — Rule 14(2)
Supreme Court17 Aug 1994dismissed
M/s. Khadi and Village Soap Industries Association and another Vs State of Haryana and others
Supreme Court Of India · AIR 1994 SC 2479 : (1994) 5 JT 233 : (1994) 3 SCALE 784 : (1994) 3 SCC 218 Supp : (1994) 2 SCR 675 Supp : (1994) 95 STC 355
Constitution of India, 1950 — Article 14, 43Haryana General Sales Tax Act, 1973 — Section 13(1)
Supreme Court17 Aug 1994dismissed
Basha and Others Vs Khairunnessa Bivi and Another
Supreme Court Of India · AIR 1995 SC 411 : (1994) 3 ALT 63 : (1994) 5 JT 375 : (1994) 3 SCALE 851 : (1994) 6 SCC 155 : (1994) 2 SCR 709 Supp
Supreme Court17 Aug 1994dismissed
Bala Shankar Maha Shankar Bhattjee and others Vs Charity Commissioner, Gujarat State
Supreme Court Of India · AIR 1995 SC 167 : (1995) 1 GLR 711 : (1994) 5 JT 152 : (1994) 3 SCALE 796 : (1995) 1 SCC 485 Supp : (1994) 2 SCR 687 Supp
Bihar Hindu Religious Trusts Act, 1950 — Section 2Bombay Public Trusts Act, 1950 — Section 2(13), 2(17)
Supreme Court17 Aug 1994Dismissed
Esskey Roadways (Firm) Vs Anandhakrishnan Bus Service
Supreme Court Of India · (1994) 5 JT 308 : (1994) 3 SCALE 842 : (1994) 6 SCC 71 : (1994) 2 SCR 705 Supp
Motor Vehicles Act, 1939 — Section 46
Supreme Court17 Aug 1994Allowed
Md. Habibul Haque Vs Union of India
Supreme Court Of India · AIR 1994 SC 2661 : (1995) 1 CALLT 16 : (1994) 5 JT 356 : (1994) 3 SCALE 863 : (1995) 2 SCC 140 Supp : (1994) 2 SCR 717 Supp : (1994) 3 UPLBEC 1829
Supreme Court17 Aug 1994Dismissed
Dr. Bhanu Parkash Singh and others Vs The Haryana Agricultural University
Supreme Court Of India · AIR 1994 SC 2659 : (1994) 5 JT 388 : (1995) 2 LLJ 654 : (1994) 3 SCALE 865 : (1994) 3 SCC 267 Supp : (1994) 2 SCR 712 Supp : (1994) 2 UJ 553
Constitution of India, 1950 — Article 14Haryana and Punjab Agricultural Universities Act, 1970 — Section 16(11)
Supreme Court17 Aug 1994Disposed Of
State of Kerala and another Vs A.C.K. Rajah and another
Supreme Court Of India · AIR 1994 SC 2690 : (1994) 5 JT 287 : (1994) 3 SCALE 782 : (1994) 3 SCALE 780 : (1994) 3 SCC 250 Supp : (1994) 2 SCR 679 Supp
Kerala Land Reforms Act, 1963 — Section 82Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3, 8A
Supreme Court16 Aug 1994dismissed
K.C. Gupta and Others Vs Lt. Governor of Delhi and Others K.C. Lakhanpal and Others Vs Delhi Administration and Others
Supreme Court Of India · (1994) 5 JT 121 : (1995) LabIC 1406 : (1994) 3 SCALE 768 : (1994) 3 SCC 408 Supp : (1994) 2 SCR 637 Supp : (1995) 1 SLJ 43