Supreme Court05 Sept 1994Dismissed

Government of A.P. and Another Vs Y. Sagareswara Rao

Supreme Court Of India · (1995) 70 FLR 398 : (1995) 1 JT 134 : (1994) 4 SCALE 585 : (1995) 1 SCC 16 Supp : (1994) 3 SCR 112 Supp : (1995) 1 SLJ 161

Andhra Pradesh Panchayati Raj Service (Executive Branch) Ad hoc Rules, 1989 — Rule 2Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 33Constitution of India, 1950 — Article 309
Supreme Court05 Sept 1994Disposed Of

State of U.P. and Another Vs Bihari Lal

Supreme Court Of India · AIR 1995 SC 1161 : (1995) LabIC 1597 : (1994) 4 SCALE 308 : (1994) 3 SCC 593 Supp : (1994) 3 SCR 108 Supp : (1995) 1 SLJ 110

Fundamental Rules — Rule 56
Supreme Court05 Sept 1994Disposed Of

Darshan Singh and others Vs Gurdev Singh

Supreme Court Of India · AIR 1995 SC 75 : (1995) 1 BLJR 106 : (1995) 109 PLR 241 : (1994) 4 SCALE 143 : (1994) 6 SCC 585 : (1994) 3 SCR 95 Supp : (1995) 1 UJ 44

Limitation Act, 1963 — Section 10, 11, 12, 13, 14
Supreme Court01 Sept 1994Dismissed

Amrutlal Someshwar Joshi Vs State of Maharashtra

Supreme Court Of India · (1994) ACR 704 : AIR 1994 SC 2582 : (1994) 5 JT 509 : (1995) 1 PLJR 1 : (1994) 3 SCALE 901 : (1994) 6 SCC 200 : (1994) 3 SCR 23 Supp : (1995) 1 UJ 130

Constitution of India, 1950 — Article 13, 134Criminal Procedure Code, 1973 (CrPC) — Section 313Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 18, 5