Supreme Court21 Jul 1994Allowed

Union of India (UOI) and Others Vs Rajiv Yadav, IAS and Others

Supreme Court Of India · (1994) 5 JT 54 : (1995) 1 PLJR 10 : (1994) 3 SCALE 617 : (1994) 6 SCC 38 : (1994) 2 SCR 30 Supp : (1995) 1 SLJ 13 : (1994) 2 UJ 558 : (1995) 1 UPLBEC 246

Administrative Service (Cadre) Rules, 1954 — Rule 5Constitution of India, 1950 — Article 16(4)
Supreme Court20 Jul 1994Dismissed

Anil Kumar Mahsi Vs Union of India (UOI) and Another

Supreme Court Of India · (1994) 3 ALT 17 : (1995) 1 DMC 254 : (1994) 4 JT 409 : (1994) 2 KLT 399 : (1994) 3 SCALE 447 : (1994) 5 SCC 704 : (1994) 3 SCC 704 : (1994) 2 SCR 1 Supp : (1994) 2 UJ 412

Constitution of India, 1950 — Article 14, 19, 21, 44Divorce Act, 1869 — Section 10Penal Code, 1860 (IPC) — Section 375, 377
Supreme Court19 Jul 1994Partly Allowed

Mohmed Skaeem alias Chuho Mohmedshakoor Vs State of Gujarat

Supreme Court Of India · (1994) 2 ALT(Cri) 707 : (1995) 1 GLR 121 : (1994) 3 SCALE 438 : (1994) 5 SCC 369 : (1994) 1 SCR 801 Supp : (1994) 2 UJ 353

Penal Code, 1860 (IPC) — Section 324Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3(1)
Supreme Court19 Jul 1994dismissed

Mohd. Noor and others Vs Mohd. Ibrahim and others

Supreme Court Of India · AIR 1995 SC 398 : (1994) 5 JT 429 : (1994) 3 SCALE 350 : (1994) 5 SCC 562 : (1994) 1 SCR 790 Supp : (1994) 2 UJ 356

Rajasthan Pre-emption Act, 1966 — Section 11, 4Rajasthan Tenancy Act, 1955 — Section 14, 41, 42, 43, 59Transfer of Property Act, 1882 — Section 6
Supreme Court19 Jul 1994Allowed

Bakshi Ram and Others Vs Brij Lal

Supreme Court Of India · AIR 1995 SC 395 : (1994) 5 JT 422 : (1994) 3 SCALE 352 : (1994) 3 SCC 198 Supp : (1994) 1 SCR 795 Supp : (1994) 2 UJ 439

Constitution of India, 1950 — Article 133(1), 142