Supreme Court23 Sept 1994Allowed

H.M.M. Limited Vs Collector of Central Excise

Supreme Court Of India · AIR 1995 SC 178 : (1994) 48 ECC 118 : (1994) ECR 17 : (1994) 74 ELT 19 : (1994) 6 JT 340 : (1994) 4 SCALE 282 : (1994) 6 SCC 594 : (1994) 4 SCR 13 Supp

Central Excise Rules, 1944 — Rule 8
Supreme Court20 Sept 1994Allowed

Jagga Singh Vs State of Punjab

Supreme Court Of India · AIR 1995 SC 135 : (1994) 6 JT 99 : (1994) 4 SCALE 188 : (1994) 3 SCC 463 Supp : (1994) 2 UJ 620

Penal Code, 1860 (IPC) — Section 302