Supreme Court16 Sept 1994Allowed

Director of Inspection and Audit and others Vs C.L. Subramaniam

Supreme Court Of India · AIR 1995 SC 866 : (1995) 1 BLJR 567 : (1994) 6 JT 50 : (1994) 4 SCALE 138 : (1994) 3 SCC 615 Supp : (1994) 2 UJ 666

Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 499, 500
Supreme Court15 Sept 1994Disposed Of

Inder Singh Vs State of Punjab and Others

Supreme Court Of India · AIR 1995 SC 312 : (1995) 2 ALT(Cri) 406 : (1994) 6 JT 146 : (1994) 6 SCC 275 : (1994) 3 SCR 573 Supp

Penal Code, 1860 (IPC) — Section 143, 147, 149, 364, 365