Supreme Court04 Oct 1994Disposed Of

K.A. Mohammed Ali Vs C.N. Prasannan

Supreme Court Of India · AIR 1995 SC 454 : (1994) 3 Crimes 618 : (1994) 55 ECR 209 : (1994) 6 JT 584 : (1994) 4 SCALE 444 : (1994) 3 SCC 509 Supp : (1994) 4 SCR 191 Supp : (1995) 1 UJ 8 : (1995) 1 UPLBEC 134

Contempt of Courts Act, 1971 — Section 12
Supreme Court04 Oct 1994Allowed

Bhanwar Lal Vs Satyanarain and another

Supreme Court Of India · AIR 1995 SC 358 : (1995) 1 BLJR 57 : (1994) 6 JT 626 : (1995) 109 PLR 323 : (1994) 4 SCALE 597 : (1995) 1 SCC 6 : (1994) 4 SCR 208 Supp

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 35(3)Limitation Act, 1963 — Article 129
Supreme Court30 Sept 1994Allowed

Life Insurance Corporation of India Vs Vishwanath Verma and others

Supreme Court Of India · AIR 1995 SC 189 : (1995) 82 CompCas 191 : (1994) JLJ 786 : (1994) 6 JT 379 : (1994) 4 SCALE 364 : (1994) 3 SCC 569 Supp : (1994) 4 SCR 87 Supp : (1995) 1 UJ 200

Life Insurance Corporation Act, 1956 — Section 1, 2(11), 20, 30, 37Life Insurance Corporation Act, 1968 — Section 30Madhya Pradesh Municipal Corporation Act, 1956 — Section 421