Supreme Court13 Nov 1992Allowed

A.K. Ghosh Vs Bharat Coking Coal Limited

Supreme Court Of India · (1993) 41 BLJR 717 : (1992) JT 17 Supp : (1992) 1 JT 17 Supp : (1992) 3 SCALE 111 : (1993) 1 SCC 145

Coking Coal Mines (Nationalisation) Act, 1972 — Section 2, 3, 4
Supreme Court11 Nov 1992Allowed

State of Andhra Pradesh Vs S. Eshar Singh and others

Supreme Court Of India · AIR 1993 SC 1374 : (1993) CriLJ 1028 : (1992) 3 Crimes 875 : (1992) 1 JT 721 Supp : (1992) 3 SCALE 89 : (1993) 1 SCC 440

Penal Code, 1860 (IPC) — Section 120Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3, 4, 5, 6
Supreme Court11 Nov 1992Dismissed

Reserve Bank of India and Another Vs S. Jayarajan

Supreme Court Of India · (1992) LabIC 286 : (1996) 2 LLJ 735 : (1995) 4 SCC 584 Supp

Constitution of India, 1950 — Article 12, 14, 16, 16(1)Reserve Bank of India (Staff) Regulations, 1948 — Regulation 25(2)Reserve Bank of India Act, 1934 — Section 58
Supreme Court06 Nov 1992Allowed

M.L. Jain Vs Union of India and another

Supreme Court Of India · AIR 1993 SC 1150 : AIR 1992 SC 1150 : (1993) JT 409 Supp : (1993) 1 PLJR 39 : (1992) 3 SCALE 77 : (1993) 2 SCC 214 Supp : (1993) 1 SLJ 35

Constitution of India, 1950 — Article 136, 14