Supreme Court07 Jan 1992Allowed
Hardan Singh and others Vs Deputy Director of Conslolidation and others
Supreme Court Of India · AIR 1992 SC 1009 : (1992) 4 JT 468 : (1993) 1 SCC 457 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1992
846 judgments · page 43 of 43
Supreme Court07 Jan 1992Dismissed
Karam Singh Vs Collector, Kurukshetra District, and another
Supreme Court Of India · AIR 1993 SC 880 : AIR 1992 SC 880 : (1993) 2 SCC 759 Supp
Constitution of India, 1950 — Article 226
Supreme Court07 Jan 1992Dismissed
Dr. P.K. Jaiswal Vs Ms. Debi Mukherjee and others
Supreme Court Of India · AIR 1992 SC 749 : (1992) 1 JT 315 : (1992) LabIC 580 : (1992) 1 SCALE 120 : (1992) 2 SCC 148 : (1992) 1 SCR 1 : (1992) 1 UJ 731 : (1992) 2 UPLBEC 1070
Constitution of India, 1950 — Article 136
Supreme Court07 Jan 1992Dismissed
Arumugha Chettiar Vs Rahmanbee and others
Supreme Court Of India · AIR 1994 SC 651 : (1995) 4 SCC 536 Supp
Supreme Court07 Jan 1992Disposed Of
State of West Bengal Vs Vindu Lachmandas Sakhrani alias Deru
Supreme Court Of India · AIR 1994 SC 772 : (1994) CriLJ 919 : (1994) 2 PLJR 10
Penal Code, 1860 (IPC) — Section 302, 34, 364
Supreme Court07 Jan 1992Dismissed
Sundra Naicka Vadiyar (dead) by LRs. and another Vs Ramaswami Ayyar (dead) by his LRs.
Supreme Court Of India · AIR 1994 SC 532 : (1995) 4 SCC 534 Supp