Supreme Court30 Jan 1992Dismissed

Peerless General Finance and Investment Co. Limited and Another Vs Reserve Bank of India Reserve Bank of India and Others Vs Timex Finance and Investment Co. Ltd. and Others and Timex Financial and Investment Co

Supreme Court Of India · AIR 1992 SC 1033 : (1992) 75 CompCas 12 : (1991) CriLJ 1391 : (1992) 1 JT 405 : (1992) 1 SCALE 216 : (1992) 2 SCC 343 : (1992) 1 SCR 406

Constitution of India, 1950 — Article 121, 13(1), 13(2), 136, 14Evidence Act, 1872 — Section 114Reserve Bank of India Act, 1934 — Section 45J, 45K, 45K(3), 45L
Supreme Court29 Jan 1992Dismissed

Harish Kumar Vs State (Delhi Administration)

Supreme Court Of India · AIR 1993 SC 973 : AIR 1992 SC 973 : (1993) CriLJ 411 : (1994) 1 SCC 462 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 300, 302, 304Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Amendment Act, 1972 — Section 2
Supreme Court24 Jan 1992Partly Allowed

Sarojini Tea Co. (P.) Ltd. Vs Collector of Dibrugarh, Assam and another

Supreme Court Of India · AIR 1992 SC 1264 : (1992) 1 JT 327 : (1992) 1 SCALE 159 : (1992) 2 SCC 156 : (1992) 1 SCR 371 : (1992) 1 UJ 219

Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 1, 12Assam Land Revenue and Land (Surcharge) Act, 1970 — Section 3Assam Local Rates Regulation, 1879 — Section 3, 4, 5
Supreme Court24 Jan 1992Allowed

Vasudha Srivastava and others Vs Smt. Kamla Chauhan and another

Supreme Court Of India · AIR 1992 SC 1454 : (1992) 1 JT 353 : (1992) 1 SCALE 190 : (1992) 1 SCC 645 : (1992) 1 SCR 356

Presidency Small Cause Courts Act, 1882 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3A), 3, 30