Meria Venkata Rao Vs State of Andhra Pradesh and others
Supreme Court Of India · AIR 1994 SC 471 : (1992) 1 SCALE 522 : (1995) 1 SCC 245 Supp
COURT ARCHIVE
846 judgments · page 37 of 43
Supreme Court Of India · AIR 1994 SC 471 : (1992) 1 SCALE 522 : (1995) 1 SCC 245 Supp
Supreme Court Of India · AIR 1993 SC 970 : AIR 1992 SC 970 : (1993) CriLJ 306
Supreme Court Of India · AIR 1992 SC 760 : (1992) 62 ELT 681 : (1992) 1 JT 579 : (1992) 1 SCALE 304 : (1992) 2 SCC 55 : (1992) 1 SCR 594 : (1992) 85 STC 239
Supreme Court Of India · AIR 1993 SC 1360 : (1993) CriLJ 1058 : (1994) 1 SCC 460 Supp
Supreme Court Of India · AIR 1994 SC 482 : (1995) 4 SCC 551 Supp
Supreme Court Of India · AIR 1994 SC 658 : (1995) 4 SCC 529 Supp : (1995) 4 SCC 529
Supreme Court Of India · (1995) 4 SCC 577 Supp
Supreme Court Of India · (1995) 4 SCC 569 Supp
Supreme Court Of India · (1995) 4 SCC 567 Supp
Supreme Court Of India · AIR 1992 SC 786 : (1992) 1 JT 495 : (1994) LabIC 28 : (1993) 2 LLJ 813 : (1992) 1 SCALE 313 : (1992) 2 SCC 547 : (1992) 1 UJ 769
Supreme Court Of India · AIR 1994 SC 1642 : (1992) 195 ITR 649 : (1993) 1 SCC 607 Supp
Supreme Court Of India · AIR 1994 SC 1041 : (1994) CriLJ 1386
Supreme Court Of India · (1995) 4 SCC 572 Supp
Supreme Court Of India · (1995) 4 SCC 574 Supp
Supreme Court Of India · AIR 1992 SC 1135 : (1992) 2 JT 130 : (1992) 1 KLT 577 : (1992) 2 LW 747 : (1992) 1 SCALE 316 : (1993) 1 SCC 572 Supp : (1992) 1 SCR 582
Supreme Court Of India · AIR 1994 SC 1595 : (1994) CriLJ 1584
Supreme Court Of India · AIR 1993 SC 860 : AIR 1992 SC 860 : (1993) 3 SCC 290 Supp
Supreme Court Of India · (1995) 4 SCC 425 Supp
Supreme Court Of India · AIR 1994 SC 34 : (1994) CriLJ 21