Supreme Court29 Oct 1987Disposed Of
Virendera Singh Vs General Manager, Lucknow Producers Co-op. Milk Union
Supreme Court Of India · (1989) 2 SCC 498 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1987
659 judgments · page 7 of 33
Supreme Court29 Oct 1987Disposed Of
Dr. Dinesh Kumar and Others Vs Motilal Nehru Medical College
Supreme Court Of India · (1987) 4 JT 224 : (1987) 1 SCALE 1232 : (1989) 2 SCC 428 Supp
Supreme Court29 Oct 1987Allowed
Bhagwati Prasad Dubey Vs Food Corporation of India and Another
Supreme Court Of India · AIR 1988 SC 434 : (1987) 4 JT 182 : (1988) LabIC 948 : (1988) 1 LLJ 231 : (1987) 2 SCALE 867 : (1987) SCC 579 Supp : (1987) 1 SCC 579 Supp : (1988) 1 UJ 152
Supreme Court28 Oct 1987allowed
Jagan alias Jagannath Umaji Vs Gokuldas Hiralal Tawari
Supreme Court Of India · AIR 1987 SC 2429 : (1987) 89 BOMLR 622 : (1987) 4 JT 215 : (1987) MhLj 1114 : (1987) 2 SCALE 870 : (1987) SCC 566 Supp : (1988) 1 SCR 672 : (1988) 1 UJ 67
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 2(17), 2(32), 41(2), 46(2), 6
Supreme Court28 Oct 1987dismissed
Kendriya Karamchari Sahkari Grih Nirman Samiti Ltd. and Another Vs New Okhla Industrial Development Authority and Others
Supreme Court Of India · AIR 1988 SC 1 : (1987) 4 JT 194 : (1987) 2 SCALE 856 : (1988) 1 SCC 63 : (1988) 1 SCR 662
Constitution of India, 1950 — Article 14, 32Uttar Pradesh Industrial Area Development Act, 1976 — Section 12, 6, 8
Supreme Court28 Oct 1987Disposed Of
Mahant Dhangir and Another Vs Madan Mohan and Others
Supreme Court Of India · AIR 1988 SC 54 : (1987) 4 JT 202 : (1987) 2 SCALE 874 : (1987) SCC 528 Supp : (1987) 1 SCC 528 Supp : (1988) 1 SCR 679
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
Supreme Court28 Oct 1987Disposed Of
B.K. Mohapatra Vs State of Orissa and Another
Supreme Court Of India · AIR 1988 SC 24 : (1988) 65 CLT 214 : (1987) 4 JT 170 : (1987) LabIC 1892 : (1987) 2 SCALE 880 : (1987) SCC 553 Supp : (1987) 1 SCC 553 Supp : (1988) 1 SCR 650 : (1989) 1 SLJ 54
Constitution of India, 1950 — Article 226
Supreme Court27 Oct 1987allowed
Municipal Board of Abu Road Vs Jaishiv and Ors
Supreme Court Of India · AIR 1988 SC 388 : (1987) 4 JT 176 : (1987) 2 SCALE 832 : (1987) SCC 301 Supp : (1988) 1 SCR 584 : (1988) 68 STC 356
Constitution of India, 1950 — Article 14Rajasthan Municipalities Act, 1959 — Section 104(1)
Supreme Court27 Oct 1987dismissed
D.K. Soni Vs P.K. Mukerjee and Others
Supreme Court Of India · AIR 1988 SC 30 : (1987) 4 JT 225 : (1987) 2 SCALE 887 : (1988) 1 SCC 29 : (1988) 1 SCR 616
Transfer of Property Act, 1882 — Section 53AUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
Supreme Court27 Oct 1987Allowed
Regional Director, Employees'' State Insurance Corporation Vs Ram Chander
Supreme Court Of India · AIR 1988 SC 113 : (1988) 15 ECC 452 : (1987) 32 ELT 231 : (1987) 4 JT 313 : (1988) LabIC 336 : (1988) 2 LLJ 141 : (1987) 2 SCALE 941 : (1988) 1 SCR 835 : (1988) 1 UJ 381 : (1988) 1 WLN 302 : (1988) 1 WLN 140
Employees State Insurance Act, 1948 — Section 1(5), 2(12)
Supreme Court27 Oct 1987Dismissed
Sarnam Singh Vs Pushpa Devi and Others
Supreme Court Of India · (1987) 4 JT 158 : (1987) 2 SCALE 861 : (1988) 1 SCR 630
Representation of the People Act, 1951 — Section 100(1)
Supreme Court27 Oct 1987Allowed
Kan Singh Vs State Transport Appellate Tribunal and Others Mahavir Transport Company Vs State Transport Appellate Tribunal and Others Jagdish Kumar Vs State Transport Appellate Trib
Supreme Court Of India · AIR 1988 SC 18 : (1987) 4 JT 185 : (1987) 2 SCALE 838 : (1987) SCC 671 Supp : (1987) 1 SCC 671 Supp : (1988) 1 SCR 641
Motor Vehicles Act, 1939 — Section 47(1H), 58, 58(2)
Supreme Court27 Oct 1987Allowed
Special Land Acquisition Officer, Bombay and Others Vs Godrej and Boyce
Supreme Court Of India · AIR 1987 SC 2421 : (1987) 89 BOMLR 548 : (1987) 4 JT 218 : (1987) 2 SCALE 851 : (1988) 1 SCC 50 : (1988) 1 SCR 590
Land Acquisition Act, 1894 — Section 24, 4, 48, 48(2), 6
Supreme Court27 Oct 1987Disposed Of
Union of India (UOI) and Others Vs Ranbir Singh Yadav and Another
Supreme Court Of India · (1987) 4 JT 223 : (1988) 1 LLJ 324
Supreme Court27 Oct 1987Dismissed
K.S. Vora and Others Vs State of Gujarat and Others
Supreme Court Of India · AIR 1987 SC 2348 : (1988) 1 GLR 629 : (1987) 4 JT 179 : (1987) 2 SCALE 835 : (1988) 1 SCC 311 : (1988) 1 SCR 611 Supp : (1989) 2 SLJ 190
Gujarat Subordinate Secretariat Service (Seniority of Assistants) Rules, 1977 — Rule 4
Supreme Court27 Oct 1987Disposed Of
Daily Rated Casual Labour Employed under P and T Department Vs Union of India (UOI) and Others National Federation of P and T Employees and Another Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1987 SC 2342 : (1987) 4 JT 164 : (1988) LabIC 37 : (1988) 1 LLJ 370 : (1987) 2 SCALE 844 : (1988) 1 SCC 122 : (1988) 1 SCR 598 : (1988) 2 SLJ 31
Constitution of India, 1950 — Article 14, 16, 37, 38, 38(2)
Supreme Court26 Oct 1987dismissed
Gupta Sugar Works Vs State of U.P. and Ors
Supreme Court Of India · AIR 1987 SC 2351 : (1987) 4 JT 154 : (1987) 2 SCALE 824 : (1987) SCC 476 Supp : (1988) 1 SCR 577 : (1975) 1 SCR 219 Supp
Essential Commodities Act, 1955 — Section 3(3)
Supreme Court20 Oct 1987Disposed Of
Christian Medical College Hospital Employees'' Union and Another Vs Christian Medical College Vellore Association and Others State of Tamil Nadu Vs Christian Medical College and Others
Supreme Court Of India · AIR 1988 SC 37 : (1987) 4 JT 129 : (1988) LabIC 225 : (1988) 1 LLJ 263 : (1987) 2 SCALE 798 : (1987) 4 SCC 691 : (1988) 1 SCR 546
Constitution of India, 1950 — Article 13(2), 136, 19, 226, 25(1)Industrial Disputes Act, 1947 — Section 9
Supreme Court19 Oct 1987Disposed Of
State of Punjab Vs Mithu Singh
Supreme Court Of India · (1988) 3 SCC 607
Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 20 AA
Supreme Court19 Oct 1987dismissed
Ved Prakash Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1988 SC 77 : (1988) 36 BLJR 77 : (1987) 4 JT 121 : (1988) LabIC 331 : (1987) 2 SCALE 795(1) : (1987) 4 SCC 584 : (1988) 1 UJ 169