Supreme CourtDivision Bench(1987) 10 SC CK 0019

Dr. Dinesh Kumar and Others vs Motilal Nehru Medical College

Supreme Court Of India · Decided on 29 October 1987 · Citation: (1987) 4 JT 224 : (1987) 1 SCALE 1232 : (1989) 2 SCC 428 Supp

HON’BLE JUDGES
S. Ranganathan, J · Ranganath Misra, J
RESULT
Disposed Of
CASE NUMBER
Writ Petition No''s. 348-352 of 1985.

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Judgment

1 paragraphs · 179 words
1.

In 1986 when the Court was about to direct introduction of All India Examination for Post Graduate Course there was an observation that in regard to the first year, some adjustment if necessary could be made in regard to difficulties which may arise with reference to students in different states. Keeping that in view and confined to the year of 1987 only we are prepared to accept the request made in the petition. The date of eligibility as fixed by the All India Institute of Medical Sciences is 31st March, 1981, for entitlement to sit at the examination, it may be shifted to 15 April 1988, so as to cover the case of the petitioners. In this Miscellaneous application we are, however, not prepared to change the date schedule. According to it the last date of receipt of the application is 31.10.1987. In case applications can be received by 31st of October 1987 from those who are intended to benefited by the application, we have no objection to their applications being entertained. The application is disposed off accordingly.