Supreme Court19 Feb 1987Dismissed
Supdt., R.M.S. and Others Vs Govindbhai J. Patel
Supreme Court Of India · (1988) 1 SCC 173 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1987
659 judgments · page 27 of 33
Supreme Court19 Feb 1987Allowed
Sushila Devi and Others Vs Avinash Chandra Jain and Others
Supreme Court Of India · AIR 1987 SC 1150 : (1987) 1 JT 557 : (1987) 1 SCALE 433 : (1987) 2 SCC 219 : (1987) 1 UJ 404
Delhi Rent Control Act, 1958 — Section 14(1), 25
Supreme Court19 Feb 1987allowed
Rahasa Pandiani (dead) by Lrs. and Others Vs Gokulananda Panda and Others
Supreme Court Of India · AIR 1987 SC 962 : (1987) 1 JT 507 : (1987) 1 SCALE 452 : (1987) 2 SCC 338 : (1987) 1 UJ 408
Supreme Court19 Feb 1987allowed
Collector, Land Acquisition, Anantnag and Another Vs Mst. Katiji and Others
Supreme Court Of India · AIR 1987 SC 1353 : (1987) 35 BLJR 465 : (1987) 13 ECC 27 : (1988) 19 ECR 565 : (1987) 28 ELT 185 : (1987) 167 ITR 471 : (1987) 1 JT 537 : (1987) 1 LLJ 500 : (1987) 100 LW 676 : (1987) RD 415 : (1987) 1 SCALE 413 : (1987) 2 SCC 107 : (1987) 2 SCR 387 : (19
Limitation Act, 1963 — Section 5
Supreme Court19 Feb 1987Dismissed
Sukhbir Narain (Dead) by Lrs Vs Deputy Director of Consolidation
Supreme Court Of India · AIR 1987 SC 1645 : (1987) 1 JT 743 : (1988) PLJR 42 : (1987) SCC 74 Supp : (1987) 1 SCC 74 Supp
Constitution of India, 1950 — Article 227
Supreme Court19 Feb 1987Dismissed
Damacherla Anjaneyulu and Another Vs Damcherla Venkata Seshaiah and Another
Supreme Court Of India · AIR 1987 SC 1641 : (1987) 1 JT 748 : (1987) SCC 75 Supp : (1987) 1 SCC 75 Supp
Specific Relief Act, 1963 — Section 20
Supreme Court19 Feb 1987Dismissed
Chowgule and Co. Pvt. Ltd. Vs Union of India (UOI) and Others V.S. Dempo and Co. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1176 : (1987) 12 ECC 1 : (1987) 28 ELT 39 : (1987) 1 JT 496 : (1987) 1 SCALE 404 : (1987) 1 SCC 730 : (1987) 2 SCR 351 : (1987) 1 UJ 644
Constitution of India, 1950 — Article 136Customs Act, 1962 — Section 12, 15, 2, 29, 30MERCHANT SHIPPING ACT, 1958 — Section 406
Supreme Court19 Feb 1987Disposed Of
Kodavoor Madhava Aithal Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1831 : (1987) 1 JT 746 : (1987) LabIC 1598 : (1987) 2 SCC 545
Income Tax Act, 1961 — Section 89
Supreme Court19 Feb 1987Dismissed
State of U.P. Vs Raj Kishore
Supreme Court Of India · AIR 1987 SC 1642 : (1987) 54 FLR 571 : (1987) 1 JT 744 : (1987) LabIC 1321 : (1987) SCC 77 Supp : (1987) 1 SCC 77 Supp
Supreme Court19 Feb 1987Disposed Of
S. Kothandaraman Vs Union of India (UOI) and Others
Supreme Court Of India · (1987) 1 JT 734
Industrial Disputes Act, 1947 — Section 18(1)
Supreme Court19 Feb 1987Allowed
Union of India (UOI) Vs Shri A.R. Shinde and Another
Supreme Court Of India · AIR 1987 SC 1004 : (1987) 2 SCC 1
Constitution of India, 1950 — Article 309
Supreme Court18 Feb 1987Disposed Of
Dr (Mrs) Vijaya Manohar Arbat Vs Kashirao Rajaram Sawai and Another
Supreme Court Of India · (1987) 11 ACR 334 : AIR 1987 SC 1100 : (1987) 89 BOMLR 130 : (1987) CriLJ 977 : (1987) 3 JT 46 : (1987) 1 KLT 674 : (1987) MhLj 395 : (1987) MPLJ 218 : (1987) 1 SCALE 379 : (1987) 2 SCC 278 : (1987) 2 SCR 331 : (1988) 1 ShimLC 133
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1)(D), 2Penal Code, 1860 (IPC) — Section 8
Supreme Court18 Feb 1987Partly Allowed
Suraj Mal Saraf and Another Vs Assistant Collector of Customs, Amritsar
Supreme Court Of India · AIR 1987 SC 1158 : (1987) CriLJ 1057 : (1987) 11 ECC 367 : (1987) 28 ELT 60 : (1987) 1 JT 485 : (1987) 1 SCALE 364 : (1987) 2 SCC 283 : (1987) 1 UJ 468
Sea Customs Act, 1878 — Section 161(81)
Supreme Court18 Feb 1987Allowed
Tsering Dolkar Vs Administrator, Union Territory of Delhi and Others
Supreme Court Of India · AIR 1987 SC 1192 : (1987) 35 BLJR 482 : (1987) CriLJ 988 : (1987) 11 ECC 416 : (1987) 28 ELT 188 : (1987) 1 JT 479 : (1987) 1 SCALE 367 : (1987) 2 SCC 69 : (1987) 2 SCR 323
Constitution of India, 1950 — Article 22(5)
Supreme Court18 Feb 1987Dismissed
Mysore Rolling Mills (P) Ltd. Vs Collector of Central Excise, Belgaum
Supreme Court Of India · AIR 1987 SC 1488 : (1987) 11 ECC 421 : (1987) 11 ECR 216 : (1987) 28 ELT 50 : (1987) 1 JT 476 : (1987) 1 SCALE 382 : (1987) 1 SCC 695 : (1987) 2 SCR 318 : (1987) 1 UJ 630
Central Excises and Salt Act, 1944 — Section 11, 4
Supreme Court18 Feb 1987Disposed Of
Kanubhai Brahmbhatt Vs State of Gujarat
Supreme Court Of India · AIR 1987 SC 1159 : (1987) 1 JT 475 : (1987) 1 SCALE 366 : (1989) 2 SCC 310 Supp : (1987) 2 SCR 314 : (1987) 1 UJ 638
Constitution of India, 1950 — Article 136
Supreme Court18 Feb 1987dismissed
Hyderabad Asbestos Cement Products Ltd., Hyderabad Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1987 SC 824 : (1987) 1 JT 483 : (1987) 1 SCALE 372 : (1987) 2 SCC 395 : (1987) 65 STC 172 : (1987) 1 UJ 399
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 2(1)
Supreme Court18 Feb 1987Disposed Of
IBM World Trade Corporation Vs M. Kalyana Raman and others M. Kalyana Raman and others Vs M/s. IBM World Trade Corporation and others
Supreme Court Of India · (1987) 1 JT 525 : (1987) SCC 73 Supp : (1987) 1 SCC 73 Supp
Supreme Court17 Feb 1987Dismissed
Dada Vishnu Chavan Vs Vishnu Bandu Patil and Others
Supreme Court Of India · (1987) 1 SCC 635 Supp : (1987) SCC 635 Supp
Supreme Court17 Feb 1987allowed
Gokak Patel Volkart Limited Vs Collector of Central Excise, Belgaum
Supreme Court Of India · AIR 1987 SC 1161 : (1987) 11 ECC 363 : (1987) 28 ELT 53 : (1987) 1 JT 469 : (1987) 100 LW 680 : (1987) 1 SCALE 361 : (1987) 2 SCC 93 : (1987) 2 SCR 309 : (1987) 1 UJ 627
Central Excises and Salt Act, 1944 — Section 11A, 3Limitation Act, 1963 — Section 15