Isha Steel Treatment, Bombay Vs Association of Engineering Workers, Bombay and Another
Supreme Court Of India · AIR 1987 SC 1478 : (1987) 54 FLR 454 : (1987) 1 JT 548 : (1987) 1 LLJ 427 : (1987) 1 SCALE 442 : (1987) 2 SCC 203 : (1987) 2 SCR 414 : (1988) 1 SLJ 68 : (1987) 2 UJ 75
