Supreme Court27 Mar 1987dismissed

Shamma Bhatt and Others Vs T. Ramakrishna Bhatt

Supreme Court Of India · AIR 1987 SC 1348 : (1987) 2 JT 1 : (1987) 1 SCALE 636 : (1987) 2 SCC 416 : (1987) 2 SCR 700 : (1987) 2 UJ 16

Kerala Compensation for Tenants Improvements Act, 1958 — Section 4, 5Transfer of Property Act, 1882 — Section 51
Supreme Court26 Mar 1987dismissed

Mackinnon Mackenzie and Co. Ltd. Vs Audrey D''costa and another

Supreme Court Of India · AIR 1987 SC 1281 : (1987) 2 CompLJ 165 : (1987) 89 Crimes 156 : (1987) 54 FLR 530 : (1987) 2 JT 34 : (1987) 1 LLJ 536 : (1987) 1 SCALE 627 : (1987) 2 SCC 469 : (1987) 2 SCR 659 : (1988) 1 SLJ 196 : (1987) 2 UJ 180

Constitution of India, 1950 — Article 119, 136, 2, 226, 3Equal Remuneration Act, 1976 — Section 2, 3, 4, 4(1), 7
Supreme Court26 Mar 1987Allowed

State of Gujarat Vs Mohanlal Jitamalji Porwal and Another

Supreme Court Of India · AIR 1987 SC 1321 : (1987) CriLJ 1061 : (1987) 2 Crimes 1 : (1987) 13 ECC 12 : (1987) 29 ELT 483 : (1987) 2 GLR 632 : (1987) 2 GLR 1316 : (1987) 1 JT 783 : (1987) 1 SCALE 598 : (1987) 2 SCC 364 : (1987) 2 SCR 677 : (1987) 2 UJ 129

Criminal Procedure Code, 1973 (CrPC) — Section 391
Supreme Court25 Mar 1987Allowed

Seriyal Udayar Vs State of Tamil Nadu

Supreme Court Of India · AIR 1987 SC 1289 : (1987) CriLJ 1058 : (1987) 2 Crimes 57 : (1987) 1 JT 789 : (1987) 1 SCALE 589 : (1987) 2 SCC 359 : (1987) 1 UJ 675

Penal Code, 1860 (IPC) — Section 302, 447