Supreme Court02 Apr 1987Allowed

State of Orissa Vs Bhagaban Barik

Supreme Court Of India · AIR 1987 SC 1265 : (1987) CriLJ 1115 : (1987) 2 JT 96 : (1987) 1 SCALE 712 : (1987) 2 SCC 498 : (1987) 2 SCR 785

Penal Code, 1860 (IPC) — Section 304, 307, 52, 79, 99
Supreme Court01 Apr 1987allowed

Tota Singh and Another Vs State of Punjab

Supreme Court Of India · AIR 1987 SC 1083 : (1987) 35 BLJR 609 : (1987) CriLJ 974 : (1987) 2 Crimes 54 : (1987) 2 JT 20 : (1987) 1 SCALE 657 : (1987) 2 SCC 529 : (1987) 2 SCR 747

Penal Code, 1860 (IPC) — Section 302, 323, 34
Supreme Court01 Apr 1987Disposed Of

Babu Lodhi and Others Vs State of U.P.

Supreme Court Of India · AIR 1987 SC 1268 : (1987) CriLJ 1119 : (1987) 2 Crimes 205 : (1987) 2 JT 26 : (1987) 1 SCALE 684 : (1987) 2 SCC 352 : (1987) 2 UJ 122

Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 109, 302, 34
Supreme Court01 Apr 1987Dismissed

Skandia Insurance Co. Ltd. Vs Kokilaben Chandravadan and Others

Supreme Court Of India · (1987) 1 ACC 413 : (1987) ACJ 411 : (1987) 62 CompCas 138 : (1987) 2 JT 43 : (1987) 100 LW 790 : (1987) MhLj 556 : (1987) MPLJ 347 : (1987) 1 SCALE 648 : (1987) 2 SCC 654 : (1987) 2 SCR 752

Motor Vehicles Act, 1988 — Section 96, 96(1), 96(2)(b)(ii), 96(2)
Supreme Court30 Mar 1987dismissed

Asharfi Lal and Others Vs State of Uttar Pradesh

Supreme Court Of India · (1987) 11 ACR 615 : AIR 1987 SC 1721 : (1987) CriLJ 1885 : (1987) 2 JT 595 : (1987) 1 SCALE 766 : (1987) 3 SCC 224 : (1987) 2 SCR 722 : (1987) 2 UJ 152

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
Supreme Court30 Mar 1987Dismissed

Miss Lena Khan Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 1515 : (1987) 54 FLR 522 : (1987) 2 JT 19 : (1987) 1 SCALE 806 : (1987) 2 SCC 402 : (1987) 2 SCC 231 : (1987) 2 SCR 727 : (1987) 2 UJ 102

Constitution of India, 1950 — Article 12, 14, 15