Supreme Court Of India Judgments 1987 — Page 18

Supreme Court06 May 1987Allowed

Binod Mills Company Ltd. Vs Shri Suresh Chandra Mahaveer Prasad Mantri

Supreme Court Of India · (1987) JLJ 790

Civil Procedure Code, 1908 (CPC) — Section 40, 42Companies Act, 1913 — Section 171, 228, 233Income Tax Act, 1922 — Section 29

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Supreme Court06 May 1987Dismissed

Thamma Venkata Subbamma (Dead) by Lr Vs Thamma Rattamma and Others

Supreme Court Of India · AIR 1987 SC 1775 : (1987) 168 ITR 760 : (1987) 2 JT 440 : (1987) 100 LW 1125 : (1987) 1 SCALE 1000 : (1987) 3 SCC 294 : (1987) 3 SCR 236 : (1988) 1 ShimLC 61 : (1987) 2 UJ 268

Hindu Succession Act, 1956 — Section 30, 6Transfer of Property Act, 1882 — Section 39

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Supreme Court05 May 1987Disposed Of

P. Sambamurthy and others (II) Vs Union of India and others

Supreme Court Of India · (1987) 2 JT 627 : (1987) 1 SCALE 1305 : (1987) SCC 706 Supp : (1987) 1 SCC 706 Supp

Constitution of India, 1950 — Article 371D, 371D(5)

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Supreme Court05 May 1987Dismissed

Raja Satyendra Narayan Singh and Another Vs State of Bihar and Others

Supreme Court Of India · AIR 1987 SC 1390 : (1987) 35 BLJR 477 : (1987) 2 JT 356 : (1987) PLJR 47 : (1987) 1 SCALE 1180 : (1987) 3 SCC 319 : (1987) 3 SCR 224 : (1987) 2 UJ 288

Bihar Land Reforms (Amendment) Act, 1959 — Section 25Bihar Land Reforms Rules, 1951 — Rule 25

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Supreme Court05 May 1987

Life Insurance Corporation of India and Others Vs S.S. Srivastava and Others

Supreme Court Of India · AIR 1987 SC 1527 : (1987) 54 FLR 750 : (1987) 2 JT 529 : (1987) 2 LLJ 414 : (1987) 1 SCALE 975 : (1987) 3 SCR 180 : (1987) 2 UJ 681

Constitution of India, 1950 — Article 14, 16Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 19(2)Life Insurance Corporation Act, 1956 — Section 11, 48(2), 48(2A), 49(2)

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Supreme Court05 May 1987Partly Allowed

S.P. Sampath Kumar and Others (II) Vs Union of India (UOI) and Others

Supreme Court Of India · (1987) 54 FLR 310 : (1987) 2 JT 626 : (1987) SCC 734 Supp : (1987) 1 SCC 734 Supp

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Supreme Court05 May 1987Disposed Of

S.P. Sampath Kumar and Others (III) Vs Union of India (UOI) and Others

Supreme Court Of India · (1987) 1 LLJ 128(2) : (1987) 1 SCALE 1317 : (1987) SCC 736 Supp : (1987) 3 SCR 233

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Supreme Court05 May 1987

Radhakant Jha Vs Chief Commissioner and Others

Supreme Court Of India · AIR 1987 SC 1791 : (1987) 2 JT 489 : (1988) LabIC 105 : (1987) 2 LLJ 138 : (1987) 1 SCALE 1140 : (1987) 3 SCC 222 : (1987) 1 UJ 640

Constitution of India, 1950 — Article 136

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Supreme Court05 May 1987Dismissed

B.S. Yadav and Another Vs Chief Manager, Central Bank of India and Others

Supreme Court Of India · AIR 1987 SC 1706 : (1987) 35 BLJR 514 : (1987) 54 FLR 701 : (1987) 2 JT 347 : (1987) 1 SCALE 1154 : (1987) 3 SCC 120 : (1987) 3 SCR 165 : (1988) 1 SLJ 45 : (1987) 2 UJ 717

Constitution Of India, 1950 — Article 14, 16, 32Banking Regulation Act, 1949 — Section 5(b)Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970 — Section 3, 6(1), 9, 12, 12(2), 19, 19(2)(d)

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Supreme Court04 May 1987Allowed

Mahendra Kumar and Another Vs State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1987 SC 1395 : (1987) JLJ 593 : (1987) 2 JT 524 : (1987) 1 SCALE 1257 : (1987) 3 SCC 265 : (1987) 3 SCR 155 : (1987) 2 UJ 274

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10A(1)Limitation Act, 1963 — Article 113, 3(2)Treasure Trove Act, 1878 — Section 13, 14, 8, 9

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Supreme Court01 May 1987Dismissed

Plaridel-O-Daysor and Another Vs State of Tamil Nadu and Others

Supreme Court Of India · (1987) 05 SC CK 0037

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)

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Supreme Court01 May 1987Allowed

Abhijit Vs Dean, Government Medical College, Aurangabad and Another

Supreme Court Of India · AIR 1987 SC 1362 : (1987) 2 JT 588 : (1987) 1 SCALE 1042 : (1987) 3 SCC 478 : (1987) 1 UJ 691

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Supreme Court01 May 1987Allowed

State Bank of India Vs Yogendera Kumar Srivastava and Others T.N. Goel and Others Vs Chairman, State Bank of India and Others

Supreme Court Of India · AIR 1987 SC 1399 : (1987) 2 JT 477 : (1987) LabIC 995 : (1988) 1 LLJ 41 : (1987) 1 SCALE 937 : (1987) 3 SCC 10 : (1987) 3 SCR 115

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Supreme Court01 May 1987Allowed

Rai Bahadur Seth Shreeram Durgaprasad Vs Director of Enforcement

Supreme Court Of India · AIR 1987 SC 1364 : (1987) CriLJ 1123 : (1987) 13 ECC 253 : (1987) 12 ECR 423 : (1987) 2 JT 590 : (1987) 1 SCALE 1081 : (1987) 3 SCC 27 : (1987) 3 SCR 137 : (1987) 2 UJ 357

Foreign Exchange Regulation Act, 1947 — Section 12, 23, 23(1)

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Supreme Court01 May 1987Dismissed

E.S. Reddi Vs Chief Secretary, Government of A.P. and Another

Supreme Court Of India · AIR 1987 SC 1550 : (1987) 2 JT 339 : (1987) 100 LW 1117 : (1987) 1 SCALE 919 : (1987) 3 SCC 258 : (1987) 3 SCR 146 : (1987) 2 UJ 283

Constitution of India, 1950 — Article 136, 14

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Supreme Court29 Apr 1987Disposed Of

Y. Suresh Babu Vs State of A.P. and Another

Supreme Court Of India · (1987) 2 JT 361 : (2005) 1 SCC 347

Penal Code, 1860 (IPC) — Section 326

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Supreme Court29 Apr 1987dismissed

Ajmer Singh and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 1646 : (1987) CriLJ 1877 : (1987) 2 Crimes 433 : (1987) 2 JT 290 : (1987) 1 SCALE 953 : (1987) 3 SCC 340 : (1987) 3 SCR 84 : (1987) 2 UJ 219

Army Act, 1950 — Section 167Criminal Procedure Code, 1973 (CrPC) — Section 2, 428, 475, 5

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Supreme Court29 Apr 1987dismissed

K.M. Mathew and Another Vs Hamsa Haji and Others

Supreme Court Of India · AIR 1987 SC 1326 : (1987) 2 JT 520 : (1987) 1 SCALE 1245 : (1987) 3 SCC 326 : (1987) 3 SCR 109 : (1987) 2 UJ 279

Kerala Land Reforms Act, 1963 — Section 7

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Supreme Court29 Apr 1987Disposed Of

M.K. Sharma and Others Vs Bharat Electronics Ltd. and Others

Supreme Court Of India · AIR 1987 SC 1792 : (1987) CriLJ 1908 : (1987) 2 JT 518 : (1987) 1 SCALE 1049 : (1987) 3 SCC 231 : (1987) 1 UJ 692

Constitution of India, 1950 — Article 32

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Supreme Court29 Apr 1987Dismissed

Seth Banarsi Dass Gupta Vs Commissioner of Income Tax, Delhi S.B. Sugar Mills, Bijnore Vs Commissioner of Income Tax, U.P.

Supreme Court Of India · AIR 1987 SC 1664 : (1987) 64 CTR 142 : (1987) 166 ITR 783 : (1987) 2 JT 584 : (1987) 1 SCALE 949 : (1987) 3 SCC 441 : (1987) 3 SCR 101

Income Tax Act, 1922 — Section 10(2), 24, 66(1)

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Supreme Court Of India judgments, 1987