Supreme Court08 Jun 1987Dismissed

P.D. Aggarwal and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 1987 SC 1676 : (1987) 2 JT 606 : (1987) LabIC 1307 : (1987) 1 SCALE 1283 : (1987) 3 SCC 622 : (1987) 3 SCR 427 : (1987) 3 SLJ 113

Constitution of India, 1950 — Article 14, 16, 16(1), 309, 313United Provinces Service of Engineers (Buildings and Roads Branch) Class II (Amendment) Rules, 1969 — Rule 3, 5, 6United Provinces Service of Engineers (Buildin
Supreme Court30 May 1987Allowed

G.C. Gupta and Others Vs N.K. Pandey and Others

Supreme Court Of India · AIR 1988 SC 268 : (1988) 1 SCC 316 : (1987) 2 JT 448 : (1987) 1 Scale 1120

Constitution Of India, 1950 — Article 16, 226United Provinces Public Service Commission (Limitation Of Function) Regulations, 1941 — Regulation 3(i)United Provinces Service of Engineers (Buildings And Roads Branch), Class II Rules, 1936 — Rule 3(b), 4, 4(ii), 5, 5(i), 5(iii), 5(iv), 6, 6(a), 16, 17, 19, 19(b), 18, 23
Supreme Court11 May 1987Dismissed

Dhartipakar Madan Lal Agarwal Vs Rajiv Gandhi

Supreme Court Of India · AIR 1987 SC 1577 : (1987) 2 JT 402 : (1987) 1 SCALE 1086 : (1987) SCC 93 Supp : (1987) 1 SCC 93 Supp : (1987) 3 SCR 369 : (1987) 2 UJ 671

Representation Of The People Act, 1951 — Section 25, 27, 28, 29(1), 77, 77(1), 80, 81, 82, 83, 83(1)(a), 86, 87, 98, 99, 100, 100(1)(d)(iv), 116A, 117, 123, 123(1)(A), 123(2)(b), 123(5), 123(6), 123(7), 139Code Of Civil Procedure, 1908 — Order 8 Rule 2, Order 6 Rule 8, Order 7 Rule 11, Order 6 Rule 16Conduct Of Election Rules, 1961 — Rule 90
Supreme Court11 May 1987Dismissed

Gujarat State Road Transport Corporation, Ahmedabad Vs Ramanbhai Prabhatbhai and Another

Supreme Court Of India · (1987) ACJ 561 : AIR 1987 SC 1690 : (1987) 62 CompCas 609 : (1987) 2 GLR 1104 : (1987) 2 JT 384 : (1987) MhLj 838 : (1987) MPLJ 583 : (1987) 1 SCALE 1027 : (1987) 3 SCC 234 : (1987) 3 SCR 404

Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 110A(1), 110B, 110F
Supreme Court08 May 1987Dismissed

Ganpat Singh (Dead) by Lrs. Vs Kailash Shankar and Others

Supreme Court Of India · AIR 1987 SC 1443 : (1987) 2 JT 619 : (1987) 1 SCALE 1273 : (1987) 3 SCC 146 : (1987) 3 SCR 355 : (1987) 2 UJ 697 : (1988) 1 WLN 172

Constitution Of India, 1950 — Article 133(3), 134A, 136Limitation Act, 1963 — Article 127, 134, 136Limitation Act, 1908 — Article 180, 190
Supreme Court08 May 1987Dismissed

Dr. D.C. Saxena Vs State of Haryana and Others

Supreme Court Of India · AIR 1987 SC 1463 : (1987) 2 JT 425 : (1987) 2 LLJ 360 : (1987) 1 SCALE 1106 : (1987) 3 SCC 251 : (1987) 3 SCR 346 : (1987) 2 SLJ 108 : (1987) 2 UJ 292

Haryana Board of School Education Act, 1969 — Section 3(4), 4
Supreme Court07 May 1987Dismissed

Union of India (UOI) Vs M.A. Chowdhary

Supreme Court Of India · AIR 1987 SC 1526 : (1987) 1 SCALE 1254 : (1987) 4 SCC 112 : (1987) 3 SCR 424 : (1988) 1 SLJ 43 : (1987) 2 UJ 322

Constitution of India, 1950 — Article 16, 311, 311(1), 311(2)
Supreme Court06 May 1987Dismissed

Smt. Shakuntala S. Tiwari Vs Hem Chand M. Singhania

Supreme Court Of India · AIR 1987 SC 1823 : (1987) 89 BOMLR 236 : (1987) 2 JT 433 : (1987) 1 SCALE 1009 : (1987) 3 SCC 211 : (1987) 3 SCR 306 : (1987) 2 UJ 439

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 13Limitation Act, 1963 — Article 113, 66, 67Transfer of Property Act, 1882 — Section 106, 111
Supreme Court06 May 1987Dismissed

Helper Girdharbhai Vs Saiyed Mohmad Mirasaheb Kadri and Others

Supreme Court Of India · AIR 1987 SC 1782 : (1987) 2 GLR 960 : (1987) 2 JT 599 : (1987) 1 SCALE 1235 : (1987) 3 SCC 538 : (1987) 3 SCR 289

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Section 115Partnership Act, 1932 — Section 4, 6