COURT ARCHIVE

Supreme Court Of India judgments, 1986

447 judgments · page 17 of 23

Supreme Court16 Apr 1986Disposed Of

Hindustan Paper Corpn. Ltd. Vs Government of Kerala and Others

Supreme Court Of India · AIR 1986 SC 1541 : (1986) 2 CompLJ 238 : (1986) 1 SCALE 870 : (1986) 3 SCC 398 : (1986) 2 SCR 581 : (1986) 2 UJ 551

Constitution of India, 1950 — Article 14, 19(1)Kerala Forest Produce (Fixation of Selling Price) Act, 1978 — Section 6

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Supreme Court16 Apr 1986

Rattan Arya and Others Vs State of Tamil Nadu and Another

Supreme Court Of India · AIR 1986 SC 1444 : (1986) 99 LW 325 : (1987) 1 MLJ 20 : (1986) 1 SCALE 993 : (1986) 3 SCC 385 : (1986) 2 SCR 596 : (1986) 2 UJ 530

Constitution of India, 1950 — Article 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30

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Supreme Court15 Apr 1986allowed

Deputy Commissioner of Sales Tax and Others Vs A.B. Ismail and Others

Supreme Court Of India · AIR 1987 SC 1885 : (1986) JT 427 : (1987) 2 KLT 524 : (1986) 1 SCALE 789 : (1986) SCC 218 Supp : (1986) 1 SCC 218 Supp : (1986) 2 SCR 522 : (1986) 62 STC 394

Kerala General Sales Tax Act, 1963 — Section 5A, 5A(1)

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Supreme Court15 Apr 1986dismissed

Karan Singh and Another Vs State of M.P. and Others

Supreme Court Of India · AIR 1986 SC 1506 : (1986) 1 SCALE 1287 : (1986) SCC 305 Supp : (1986) 1 SCC 305 Supp : (1986) 2 SCR 530 : (1987) 66 STC 287

Constitution of India, 1950 — Article 14, 19(1), 19(6)Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 32(5)

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Supreme Court15 Apr 1986Disposed Of

Atul Khullar and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · AIR 1986 SC 1224 : (1986) 1 SCALE 1329 : (1986) SCC 225 Supp : (1986) 1 SCC 225 Supp : (1986) 2 SCR 560 : (1986) 2 UJ 421

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Supreme Court15 Apr 1986Allowed

S. Govindaraju Vs Karnataka S.R.T.C. and Another

Supreme Court Of India · AIR 1986 SC 1680 : (1986) 2 LLJ 351 : (1986) 1 SCALE 794 : (1986) 3 SCC 273 : (1986) 2 SCR 509 : (1986) 2 UJ 542

Constitution of India, 1950 — Article 311(2)Karnataka Road Transport Corporation (Cadre and Recruitment) Regulations, 1982 — Regulation 10(5)

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Supreme Court15 Apr 1986Dismissed

Raghunandan Saran Ashok Saran and Others Vs Pearey Lal Workshop (P) Ltd. and Others

Supreme Court Of India · AIR 1986 SC 1682 : (1986) JT 415 : (1986) 1 SCALE 550 : (1986) 3 SCC 38 : (1986) 2 SCR 537 : (1986) 2 UJ 334

Delhi and Ajmer Rent Control Act, 1952 — Section 13(2)Delhi Rent Control Act, 1958 — Section 14(2)Transfer of Property Act, 1882 — Section 106

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Supreme Court15 Apr 1986Allowed

State of West Bengal and Another Vs Saral Kumar Sen Gupta and Another

Supreme Court Of India · AIR 1987 SC 514 : (1986) 1 SCALE 630 : (1986) 3 SCC 45 : (1986) 2 SCR 515

West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3(2)

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Supreme Court15 Apr 1986Dismissed

Mohan Meakin Breweries Ltd. Vs Commissioner of Excise, Bihar and Others

Supreme Court Of India · AIR 1986 SC 1522 : (1986) 34 BLJR 487 : (1986) 1 SCALE 613 : (1986) 3 SCC 430 : (1986) 2 SCR 547

Constitution of India, 1950 — Article 301, 303, 304, 32

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Supreme Court11 Apr 1986allowed

Monthly Rated Workmen at the Wadala Factory of the Indian Hume Pipe Co. Ltd. Vs Indian Hume Pipe Co. Ltd., Bombay

Supreme Court Of India · AIR 1986 SC 1794 : (1986) LabIC 1644 : (1986) 1 LLJ 520 : (1986) 1 SCALE 1217 : (1986) SCC 79 Supp : (1986) 1 SCC 79 Supp : (1986) 2 SCR 484 : (1987) 1 SLJ 17

Industrial Disputes Act, 1947 — Section 10, 9A

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Supreme Court11 Apr 1986Allowed

Niranjan Patnaik Vs Sashibhusan Kar and Another

Supreme Court Of India · (1986) 10 ACR 365 : AIR 1986 SC 819 : (1986) 61 CLT 523 : (1986) CriLJ 911 : (1986) 3 Crimes 5 : (1986) 1 SCALE 877 : (1986) 2 SCC 569 : (1986) 2 SCR 470 : (1986) 1 UJ 667

Penal Code, 1860 (IPC) — Section 161, 165, 165Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)

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Supreme Court10 Apr 1986Disposed Of

K.N. Oil Industries (M/s) etc. Vs Secretary to the Ministry of Forest, Bhopal and Others State of M.P. Vs Sal Udyog (P) Ltd. and Others

Supreme Court Of India · (1986) 1 SCALE 558(1) : (1986) SCC 353 Supp : (1986) 2 UJ 381

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Supreme Court10 Apr 1986Dismissed

Commissioner of Sales Tax, U.P. Vs Auriaya Chamber of Commerce, Allahabad

Supreme Court Of India · AIR 1986 SC 1556 : (1986) 25 ELT 687 : (1987) 167 ITR 458 : (1986) 1 SCALE 1068 : (1986) 3 SCC 50 : (1986) 2 SCR 430 : (1986) 62 STC 327

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 265, 286(1), 96Contract Act, 1872 — Section 72

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Supreme Court10 Apr 1986Disposed Of

K.N. Oil Industries and Others Vs Secretary to the Ministry of Forest, Bhopal and Others The State of M.P. Vs Sal Udyog (P) Ltd. and Others

Supreme Court Of India · (1986) 1 SCALE 558(1) : (1986) SCC 353 Supp : (1986) 2 UJ 381

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Supreme Court10 Apr 1986Dismissed

Rojasara Ramjibhai Dahyabhai Vs Jani Narottamdas Lallubhai (Dead) by Lrs and Another

Supreme Court Of India · AIR 1988 SC 1912 : (1987) 1 GLR 239 : (1988) 1 SCALE 566 : (1986) 3 SCC 301 : (1986) 3 SCC 300 : (1986) 2 SCR 447 : (1986) 2 UJ 346

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Limitation Act, 1963 — Article 113Specific Relief Act, 1963 — Section 13

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Supreme Court10 Apr 1986

Ex-Capt. A.S. Parmar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1986 SC 1183 : (1986) LabIC 894 : (1986) 1 SCALE 1257 : (1986) SCC 283 Supp : (1986) 1 SCC 283 Supp

Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2, 4

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Supreme Court10 Apr 1986Disposed Of

Maiku Vs Vilayat Hussain through Lrs

Supreme Court Of India · AIR 1986 SC 1645 : (1986) 1 SCALE 1033 : (1986) 2 SCC 554 : (1986) 2 SCR 461 : (1986) 2 UJ 452

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7

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Supreme Court09 Apr 1986Disposed Of

Chaitanya Kumar and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 1986 SC 825 : (1986) 1 SCALE 1099 : (1986) 2 SCC 594 : (1986) 2 SCR 409 : (1986) 2 UJ 371

Karnataka Excise (Bottling of Liquors) Rules, 1967 — Rule 10, 11, 12, 13, 14Karnataka Excise Act, 1965 — Section 10, 11, 12, 13, 14

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Supreme Court09 Apr 1986Allowed

Karam Chand Thapar and Bros. Private Ltd. Vs A.B. Gujral

Supreme Court Of India · AIR 1986 SC 1202 : (1986) 1 SCALE 627 : (1986) 3 SCC 334 : (1986) 2 UJ 368

West Bengal Premises Tenancy Act, 1956 — Section 13(1)

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Supreme Court08 Apr 1986Allowed

J.P. Sharma Vs Vinod Kumar Jain and Others

Supreme Court Of India · AIR 1986 SC 833 : (1986) 2 CompLJ 1 : (1986) CriLJ 917 : (1986) 2 Crimes 1 : (1986) 1 SCALE 859 : (1986) 3 SCC 67 : (1986) 2 SCR 388

Criminal Procedure Code, 1973 (CrPC) — Section 205, 319, 482Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 120B, 405, 406

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