Supreme Court07 Jan 1986Dismissed

Bhavarlal Labhchand Shah Vs Kanaiyalal Nathalal Intawala

Supreme Court Of India · AIR 1986 SC 600 : (1986) 88 BOMLR 139 : (1986) 1 GLR 492 : (1986) 1 SCALE 27 : (1986) 1 SCC 571 : (1986) SCR 1 Supp : (1986) 1 SCR 1 : (1986) 1 UJ 371

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 2(I), 5(11)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(12), 15(1)