Supreme Court11 Feb 1986Allowed

Sita Ram Somani Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1986 SC 1072 : (1986) 34 BLJR 441 : (1986) CriLJ 860 : (1986) 2 Crimes 233 : (1986) 1 SCALE 148 : (1986) 2 SCC 86 : (1986) 1 WLN 34

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
Supreme Court03 Feb 1986Dismissed

Jaspal Singh Vs State of Punjab

Supreme Court Of India · (1986) 10 ACR 239 : AIR 1986 SC 683 : (1986) 34 BLJR 439 : (1986) CriLJ 488 : (1986) 1 Crimes 435 : (1986) 1 SCALE 144 : (1986) 2 SCC 100

Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court30 Jan 1986Dismissed

Gopal and Others Vs State of Tamil Nadu

Supreme Court Of India · AIR 1986 SC 702 : (1986) 34 BLJR 226 : (1986) CriLJ 801 : (1986) 1 Crimes 448 : (1986) 1 SCALE 132 : (1986) 2 SCC 93 : (1986) 1 SCR 199 : (1986) 1 UJ 747

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 148, 302, 364
Supreme Court29 Jan 1986Disposed Of

Ram Chand Bhatia Vs Shri Hardyal

Supreme Court Of India · AIR 1986 SC 717 : (1986) 1 SCALE 119 : (1986) 2 SCC 121 : (1986) 1 SCR 177 : (1986) 1 UJ 614

Representation of the People Act, 1951 — Section 123(4), 79, 82
Supreme Court28 Jan 1986Allowed

Om Parkash Agarwal and Others Vs Giri Raj Kishori and Others

Supreme Court Of India · AIR 1986 SC 1707 : (1987) 164 ITR 376 : (1986) 1 SCALE 110 : (1986) 1 SCC 722 : (1986) 1 SCR 149 : (1986) 1 UJ 394

Constitution of India, 1950 — Article 46, 47, 48, 48AHaryana Rural Development Fund Act, 1983 — Section 2, 3, 3(1), 4(1), 4(3)Punjab Agricultural Produce Markets Act, 1961 — Section 6
Supreme Court24 Jan 1986Allowed

Mrs. Mohini Suraj Bhan Vs Vinod Kumar Mital

Supreme Court Of India · AIR 1986 SC 706 : (1986) 89 PLR 274 : (1986) 1 SCALE 102 : (1986) 1 SCC 687 : (1986) 1 UJ 362

Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
Supreme Court24 Jan 1986Allowed

Palanisamy and Raju Vs State of Tamil Nadu

Supreme Court Of India · AIR 1986 SC 593(1) : AIR 1986 SC 593 : (1986) 34 BLJR 231 : (1986) CriLJ 551 : (1986) 1 Crimes 599 : (1986) 1 SCALE 95 : (1986) 1 SCC 693 : (1986) ShimLC 273

Penal Code, 1860 (IPC) — Section 302, 34, 436
Supreme Court23 Jan 1986Allowed

Union of India (UOI) and Others Vs Arun Kumar Roy

Supreme Court Of India · AIR 1987 SC 737 : (1986) 52 FLR 219 : (1986) LabIC 686 : (1986) 1 LLJ 290 : (1986) 1 SCALE 88 : (1986) 1 SCC 675 : (1986) 1 SCR 136 : (1986) 1 UJ 346

Central Civil Services (Temporary Service) (Amendment) Rules, 1971 — Rule 5(1)Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 309