COURT ARCHIVE

Supreme Court Of India judgments, 1986

447 judgments · page 15 of 23

Supreme Court07 May 1986Allowed

Jarnail Singh and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1986 SC 1626 : (1986) 2 LLJ 268 : (1986) 1 SCALE 1009 : (1986) 3 SCC 277 : (1986) 2 SCR 1022 : (1986) 2 SLJ 157 : (1986) 2 UJ 235

Constitution of India, 1950 — Article 14, 16, 311, 311(2)

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Supreme Court06 May 1986Dismissed

K.N. Oil Industries (M/s) and Another Vs State of M.P. and Others

Supreme Court Of India · (1986) 05 SC CK 0031

Constitution of India, 1950 — Article 32

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Supreme Court06 May 1986Allowed

Sushil Kumar Yadunath Jha Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 1636 : (1986) LabIC 1105 : (1986) 1 LLJ 7 : (1986) 1 SCALE 1262 : (1986) 3 SCC 325 : (1986) 2 UJ 387

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Supreme Court06 May 1986allowed

Mumbai Mazdoor Sabha Vs Bennet Coleman and Co. Ltd. and Others

Supreme Court Of India · AIR 1986 SC 1621 : (1986) LabIC 1064 : (1986) 2 LLJ 130 : (1986) 1 SCALE 1231 : (1986) SCC 171 Supp : (1986) 1 SCC 171 Supp : (1986) 2 SCR 1008

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 11, 19, 19(1), 3(11), 9

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Supreme Court05 May 1986Dismissed

Andhra Re-rolling Works, Hyderabad Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 1964 : (1986) 9 ECC 282 : (1986) ECR 344 : (1986) 25 ELT 3 : (1986) JT 322 : (1986) 1 SCALE 1208 : (1986) SCC 263 Supp : (1986) 2 SCR 1001 : (1987) 64 STC 139 : (1986) 2 UJ 279

Central Excise Rules, 1944 — Rule 10, 10A

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Supreme Court05 May 1986Allowed

Madras Bangalore Transport Co. (West) Vs Inder Singh and Others

Supreme Court Of India · AIR 1986 SC 1564 : (1986) 1 SCALE 989 : (1986) 3 SCC 62 : (1986) 2 UJ 498

Delhi Rent Control Act, 1958 — Section 14(1)

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Supreme Court02 May 1986Dismissed

Bachi Ram Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 999 : (1986) LabIC 859 : (1986) 2 LLJ 294 : (1986) 1 SCALE 1272 : (1986) SCC 179 Supp : (1986) 1 SCC 179 Supp : (1986) 2 UJ 579

Constitution of India, 1950 — Article 226, 309National Cooperative Development Corporation Service Regulations, 1975 — Regulation 12

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Supreme Court02 May 1986Dismissed

T.K. Patel and Others Vs J.S. Rama and Others

Supreme Court Of India · (1986) 2 LLJ 506 : (1986) 1 SCALE 904 : (1986) 4 SCC 12 : (1986) 2 UJ 523

Constitution of India, 1950 — Article 14, 16, 309

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Supreme Court02 May 1986Disposed Of

center for Legal Research and Another Vs State of Kerala

Supreme Court Of India · AIR 1986 SC 2195 : AIR 1986 SC 1322 : (1986) 1 SCALE 907 : (1986) 2 SCC 706 : (1986) 2 UJ 445

Constitution of India, 1950 — Article 39A

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Supreme Court02 May 1986Allowed

Sawai Singh Vs State of Rajasthan

Supreme Court Of India · AIR 1986 SC 995 : (1978) LabIC 964 : (1986) 2 LLJ 390 : (1986) 1 SCALE 1282 : (1986) 3 SCC 454 : (1986) 2 SCR 957 : (1986) 2 SLJ 265 : (1986) 2 UJ 605 : (1986) 2 WLN 606

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Supreme Court02 May 1986Disposed Of

Commissioner of Income Tax, Bombay Vs Vanaz Engineering (P) Ltd., Bombay

Supreme Court Of India · AIR 1987 SC 1143 : (1986) 58 CTR 51 : (1986) 162 ITR 876 : (1986) JT 325 : (1986) 1 SCALE 978 : (1986) SCC 266 Supp : (1986) 1 SCC 266 Supp : (1986) 2 SCR 951

Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 28, 29, 37(1), 40A(7)

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Supreme Court02 May 1986Allowed

Ram Chander Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 1173 : (1986) 2 LLJ 334 : (1986) 1 SCALE 998 : (1986) 3 SCC 103 : (1986) 2 SCR 980 : (1986) 2 SLJ 249

Constitution of India, 1950 — Article 226, 311, 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 18, 22(2)Government of India Act, 1935 — Section 240(3)

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Supreme Court02 May 1986Disposed Of

Tulsipur Sugar Co. Ltd. Vs Secretary to the Government of U.P. and Others

Supreme Court Of India · AIR 1987 SC 443 : (1986) JT 328 : (1986) 1 SCALE 956 : (1986) 3 SCC 267 : (1986) 2 SCR 942 : (1986) 63 STC 192 : (1986) 2 UJ 662

Constitution of India, 1950 — Article 14Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 14(1)

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Supreme Court02 May 1986allowed

Dr. H.P. Hajela Vs N.S. Verma and Others

Supreme Court Of India · AIR 1986 SC 1638 : (1986) 2 LLJ 448 : (1986) 1 SCALE 1202 : (1986) 3 SCC 292 : (1986) 2 SCR 967 : (1986) 2 SLJ 272

Constitution of India, 1950 — Article 226

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Supreme Court01 May 1986Dismissed

Rajendra Prasad Mathur Ors. Vs Karnataka University and Another

Supreme Court Of India · AIR 1986 SC 1448 : (1986) 1 SCALE 981 : (1986) SCC 740 Supp : (1986) 1 SCC 740 Supp : (1986) 2 SCR 912 : (1986) 2 UJ 639

Karnataka State Universities Act, 1976 — Section 12(5)

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Supreme Court01 May 1986Allowed

State of Tamil Nadu Vs Kodaikanal Motor Union (P) Ltd.

Supreme Court Of India · AIR 1986 SC 1973 : (1986) 1 SCALE 922 : (1986) 3 SCC 91 : (1986) 2 SCR 927 : (1986) 62 STC 272 : (1986) 2 UJ 631

Central Sales Tax Act, 1956 — Section 10A

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Supreme Court30 Apr 1986Disposed Of

Reserve Bank of India and Others Vs C.N. Sahasranaman and Others

Supreme Court Of India · AIR 1986 SC 1830 : (1986) LabIC 1630 : (1986) 2 LLJ 316 : (1986) 1 SCALE 939 : (1986) SCC 143 Supp : (1986) 1 SCC 143 Supp : (1986) 2 SCR 881

Constitution of India, 1950 — Article 14, 16, 32Industrial Disputes Act, 1947 — Section 18, 2Reserve Bank of India (Staff) Regulations, 1948 — Regulation 31

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Supreme Court30 Apr 1986Dismissed

K. George Thomas Vs Commissioner of Income Tax, Kerala

Supreme Court Of India · AIR 1986 SC 1661 : (1986) 58 CTR 43 : (1986) 159 ITR 851 : (1986) 1 SCALE 1296 : (1986) SCC 269 Supp : (1986) 1 SCC 269 Supp : (1986) 2 SCR 874

Income Tax Act, 1922 — Section 10(3)

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Supreme Court29 Apr 1986Dismissed

Vrindavan Goverdhan Lal Pittie Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1986 SC 1668 : (1986) 160 ITR 318 : (1986) 1 SCALE 961 : (1986) SCC 308 Supp : (1986) 1 SCC 308 Supp : (1986) 2 SCR 851 : (1986) 2 UJ 113

Constitution of India, 1950 — Article 14, 19(1)Wealth Tax Act, 1957 — Section 18(1)

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Supreme Court29 Apr 1986Allowed

Regional Director, Employees'' State Insurance Corpn., Madras Vs South India Flour Mills (P) Ltd.

Supreme Court Of India · AIR 1986 SC 1686 : (1986) 52 FLR 682 : (1986) LabIC 1193 : (1986) 2 LLJ 304 : (1986) 1 SCALE 1315 : (1986) 3 SCC 238 : (1986) 2 SCR 863 : (1986) 3 SLJ 52 : (1986) 2 UJ 625

Employees State Insurance Act, 1948 — Section 2(9)

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