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COURT ARCHIVE

Supreme Court Of India judgments, 1984

340 judgments · page 7 of 17

Supreme Court24 Aug 1984Disposed Of

Nasirul Haque Vs Jitendra Nath Dey

Supreme Court Of India · AIR 1984 SC 1799 : (1984) 32 BLJR 418 : (1984) 2 SCALE 383 : (1984) 4 SCC 498 : (1985) 1 SCR 638 : (1984) 16 UJ 1147

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)(c)
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Supreme Court24 Aug 1984Dismissed

Bhagirath Kanoria and Others Vs State of M. P.

Supreme Court Of India · (1984) 8 ACR 565 : AIR 1984 SC 1688 : (1984) 3 CompLJ 49 : (1984) 2 Crimes 441 : (1984) 49 FLR 382 : (1984) 2 SCALE 218 : (1984) 4 SCC 222 : (1985) 1 SCR 626

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 472, 473
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Supreme Court23 Aug 1984dismissed

V. Sasidharan Vs Peter and Karunakar and Others

Supreme Court Of India · AIR 1984 SC 1700 : (1984) 32 BLJR 380 : (1984) 49 FLR 342 : (1984) 2 LLJ 385 : (1984) 2 SCALE 201 : (1984) 4 SCC 230 : (1985) 1 SCR 601 : (1985) 17 UJ 54

Kerala Shops and Commercial Establishment Act, 1960 — Section 2(15), 2(4), 2(8)
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Supreme Court17 Aug 1984dismissed

P. Jayappan Vs S.K. Perumal, First Income Tax Officer, Tuticorin

Supreme Court Of India · AIR 1984 SC 1693 : (1984) 2 Crimes 436 : (1984) 42 CTR 180 : (1984) 149 ITR 696 : (1984) SCC 437 Supp : (1984) 1 SCC 437 Supp : (1985) 1 SCR 536

Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 276C, 277, 279Penal Code, 1860 (IPC) — Section 193, 196
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Supreme Court17 Aug 1984dismissed

Coromandel Fertilizers Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1984 SC 1772 : (1984) 3 CompLJ 289 : (1984) 3 ECC 98 : (1984) 17 ELT 607 : (1984) 2 SCALE 282 : (1984) SCC 457 Supp : (1984) 1 SCC 457 Supp : (1985) 1 SCR 523 : (1985) 17 UJ 133

Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Item 14HH
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